High Courts02 Dec 2013
Sham and Others Vs State of Maharashtra and Another
Bombay High Court · (2014) ALLMR(Cri) 652
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,149 of 3,665
High Courts02 Dec 2013Dismissed
The Union of India and The Food Corporation of India Vs The Great Eastern Shipping Co. Ltd.
Bombay High Court · (2013) 12 BOM CK 0164
High Courts02 Dec 2013Allowed
Dattatraya Laxman Rakh Vs The State of Maharashtra and Maharashtra State Board of Secondary and Higher Secondary Education
Bombay High Court · (2014) 1 LLJ 434
High Courts02 Dec 2013
Sachin Mukunda Manerao Vs The D.I.G. Prisons (E) (R) and Another
Bombay High Court · (2014) ALLMR(Cri) 906
High Courts02 Dec 2013
The State of Maharashtra Vs Balkrishna Mahadeo Lad
Bombay High Court · (2014) ALLMR(Cri) 934
High Courts02 Dec 2013Allowed
Abdul Karim Vs The State of Maharashtra and Ayub Khan Shaikh Rehman
Bombay High Court · (2014) ALLMR(Cri) 685 : (2014) 1 BomCR(Cri) 700
High Courts30 Nov 2013Allowed
Air India Employees Union Vs Air India Ltd.
Bombay High Court · (2013) 11 BOM CK 0140
High Courts29 Nov 2013
Surendrasih Narsih Suryawanshi and Others Vs State of Maharashtra and Others
Bombay High Court · (2014) 2 ALLMR 320
High Courts29 Nov 2013
Shri Sanjay Soni Vs The Principal Secretary (Appeals and Security) to the Government of Maharashtra and Others
Bombay High Court · (2013) 11 BOM CK 0121
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22(5)
High Courts29 Nov 2013Partly Allowed
Chudaman Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 1753
High Courts29 Nov 2013
Chaurangi Builders and Developers Pvt. Ltd. Vs Maharashtra Airport Development Company Ltd. (MADC)
Bombay High Court · (2013) 11 BOM CK 0100
High Courts29 Nov 2013Dismissed
Bapu Parwati Urmude Vs Premier Industries
Bombay High Court · (2014) 4 ALLMR 11 : (2014) 5 MhLj 130
High Courts29 Nov 2013Allowed
Ramnath Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 687
High Courts29 Nov 2013
Mrs. Shahida Sharriff and Others Vs Amanullah and Mrs. Shama Amanullah
Bombay High Court · (2014) 2 ALLMR 181 : (2014) 1 MhLj 365
High Courts29 Nov 2013Dismissed
The State of Maharashtra Vs Sarajerao Dnyanu Khot and Others
Bombay High Court · (2014) ALLMR(Cri) 1077
High Courts29 Nov 2013Dismissed
M/s. Ocean Creations Vs Manohar Gangaram Kamble and The Presiding Officer
Bombay High Court · (2014) 140 FLR 725 : (2014) 1 LLJ 240
High Courts29 Nov 2013Disposed Off
Vodafone India Services Pvt. Ltd. Vs Union of India, Addl. Commissioner of Income Tax Transfer Pricing-II(6) and Dy. Commissioner of Income Tax Circle 3(3)
Bombay High Court · (2014) 264 CTR 30 : (2014) 361 ITR 531 : (2014) 221 TAXMAN 166
High Courts29 Nov 2013
State Bank of India Vs Shri M.N. Jivnani and State Bank of India Staff Union
Bombay High Court · (2014) 1 ABR 316 : (2014) 140 FLR 916 : (2014) 1 LLJ 496 : (2014) 3 LLN 329