High Courts06 Dec 2013Dismissed
T. Ramlingam and Susairaj Vs Eble Egnasis and Francina through Legal Representatives
Bombay High Court · (2013) 12 BOM CK 0012
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,147 of 3,665
High Courts05 Dec 2013
Shri Krishna Chaitanya Enterprises Vs Union of India
Bombay High Court · (2014) 44 GST 681
High Courts05 Dec 2013Dismissed
Manakchand Chanilal Munot Vs The State of Maharashtra and Others
Bombay High Court · (2013) 12 BOM CK 0154
High Courts05 Dec 2013Allowed
Dr. Shrihari Limbaji Lahane Vs The State of Maharashtra
Bombay High Court · (2014) 2 BomCR(Cri) 515
High Courts05 Dec 2013Disposed Off
The Union of India Vs Mainabai and Rohankumar Bapurao Anasare
Bombay High Court · (2013) 12 BOM CK 0141
High Courts05 Dec 2013Disposed Off
Shobhasingh Premsingh Sandhu Vs The State of Maharashtra and Ajit singh
Bombay High Court · (2014) 1 BomCR(Cri) 288
High Courts05 Dec 2013
Babasaheb Diwanrao Barase Vs The State of Maharashtra and Others
Bombay High Court · (2014) ALLMR(Cri) 1056
High Courts05 Dec 2013Dismissed
Zee Entertainment Enterprises Limited Vs Klassic Studios and Films Private Limited
Bombay High Court · (2013) 12 BOM CK 0046
High Courts05 Dec 2013Dismissed
Hanuman Laxman Aroskar and Others Vs State of Goa and Another
Bombay High Court · (2014) 1 ABR 508 : (2014) 3 ALLMR 65 : (2014) 2 BomCR 322 : (2014) 2 MhLj 647
High Courts04 Dec 2013
Henkel Chembond Surface Technologies Ltd. Vs C.C.E.
Bombay High Court · (2014) 35 STR 304
High Courts04 Dec 2013
Anand alias Banti Mohan Tambole Vs Sub Divisional Magistrate and Another
Bombay High Court · (2014) ALLMR(Cri) 957
High Courts04 Dec 2013Dismissed
Reshma Rakesh Kadam Vs Rakesh Vijay Kadam
Bombay High Court · (2013) 12 BOM CK 0168
High Courts04 Dec 2013Dismissed
The Union of India Vs Mangalabai, Ku. Puja Manohar Darunde and Sajan Manohar Darunde
Bombay High Court · (2014) 1 ABR 457 : (2014) 2 ALLMR 244 : (2014) 1 BomCR 685
Evidence Act, 1872 — Section 114Railways Act, 1989 — Section 68
High Courts04 Dec 2013
Mumbai International Airport Pvt. Ltd. Vs Edward alias Adward Paul Machado and Others
Bombay High Court · (2014) 2 ALLMR 794 : (2014) 2 BomCR 329 : (2014) 1 MhLj 416
High Courts04 Dec 2013
The State of Maharashtra Vs Alaram Ujarsingh Halami
Bombay High Court · (2014) ALLMR(Cri) 684
High Courts04 Dec 2013
Mr. Anant Bondre Vs Mr. Alfred David Fernandes and Another
Bombay High Court · (2014) ALLMR(Cri) 401
High Courts04 Dec 2013Partly Allowed
Azizulrahaman and Others Vs The Nagpur Municipal Corporation and Others
Bombay High Court · (2014) 3 ALLMR 572 : (2014) 1 BomCR 702
High Courts04 Dec 2013
Kishor Kantilal Jain Vs Sachin Kantilal Jain and Another
Bombay High Court · (2014) ALLMR(Cri) 1061 : (2014) 2 BC 611
High Courts04 Dec 2013Allowed
Dr. Pratidnya Jayesh Shinde and Dr. Rahul Sudhirchandra Shinde Vs Appropriate Authority, Dr. Rameshchandra Kisan Savkare and The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 681 : (2014) 1 BomCR(Cri) 353 : (2014) 2 CCR 171