High Courts10 Dec 2013Partly Allowed
Shaikh Siraj Shaikh Burhanoddin Vs Smt. Shaikh Farzana Begum
Bombay High Court · (2014) 1 BomCR(Cri) 702
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,146 of 3,665
High Courts10 Dec 2013Dismissed
Prabhakar Vs Gajanan, Purushottam and The Branch Manager, State Bank of India
Bombay High Court · (2014) 4 BomCR 443
High Courts10 Dec 2013Dismissed
Board of Trustees for Jawaharlal Nehru Port Vs Gateway Terminals India Pvt. Ltd.
Bombay High Court · (2014) 2 BomCR 73
Arbitration and Conciliation Act, 1996 — Section 34, 34(2)(b)
High Courts09 Dec 2013Allowed
Nitin Vs Divisional Commissioner
Bombay High Court · (2014) ALLMR(Cri) 1634
High Courts09 Dec 2013Partly Allowed
The Manager, Bajaj Allianz General Insurance Co. Ltd., Pune Vs Suchita and Others
Bombay High Court · (2013) 12 BOM CK 0166
High Courts09 Dec 2013Allowed
Ganesh Bandu Badgujar Vs Mangalabai Ashokbhai Patel and The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 680 : (2014) 1 BomCR(Cri) 707
High Courts09 Dec 2013Disposed Off
M/s. Navkar Corporation Limited Vs Divisional Railway Manager and General Manager, Mumbai Division, Central Railway
Bombay High Court · (2014) 2 BomCR 670
High Courts09 Dec 2013
Govind and Others Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 679
High Courts09 Dec 2013Dismissed
Ganesh Vs The State of Maharashtra and The Superintendent of Police
Bombay High Court · (2013) 12 BOM CK 0088
High Courts09 Dec 2013Partly Allowed
Santosh Kathel Vs Divisional Manager, United India Insurance Company Ltd. and Haridas Telgote
Bombay High Court · (2013) 12 BOM CK 0066
High Courts09 Dec 2013
Dallah Albaraka Investment Co. Ltd. Vs Zinnia Mehernoosh Khajotia and Others
Bombay High Court · (2014) 1 ABR 700 : (2014) 3 ALLMR 85 : (2014) 3 MhLj 683
High Courts09 Dec 2013Dismissed
Ashok J. Gokal, Kishore J. Gokal, Amal Investments Pvt. Ltd. and Anand Investments Pvt. Ltd. Vs Mukesh Gokal and State of Maharashtra
Bombay High Court · (2013) 12 BOM CK 0049
High Courts09 Dec 2013Disposed Off
Nandkumar Ganpat Patankar and Others Vs Municipal Corporation of Gr. Mumbai and Another
Bombay High Court · (2014) 3 BomCR 65 : (2014) 2 MhLj 450
High Courts06 Dec 2013Dismissed
Mr. Surendra K. Kambli and Another Vs Bhandari Co-op. Bank Ltd. and Others
Bombay High Court · (2013) 12 BOM CK 0158
High Courts06 Dec 2013Disposed Off
Sau. Pritikiran Rajendra Katole Vs Sau. Harsha Ravindra Katole
Bombay High Court · (2014) 2 ABR 17 : AIR 2014 Bom 21 : (2014) 2 ALLMR 322 : (2014) 1 BomCR 583 : (2014) 3 MhLj 20 : (2014) 57 PTC 350
High Courts06 Dec 2013
Bento Antonio Comes alias Antonio Bento Gomes Vs Rosario Salvador Carneiro and Others
Bombay High Court · (2014) 1 ABR 812 : (2014) 3 ALLMR 790 : (2014) 1 BomCR 678 : (2014) 4 MhLj 366
High Courts06 Dec 2013Dismissed
M/s. Delux Plastic Industries Vs Maharashtra State Finance Corporation
Bombay High Court · (2014) 2 ALLMR 276 : (2014) 1 BomCR 544 : (2014) 3 MhLj 17
State Financial Corporations Act, 1951 — Section 29
High Courts06 Dec 2013
Shishir Realty Private Ltd. and RKW Developers Pvt. Ltd. Vs The Vice Chairman and Managing Director, City and Industrial Development Corporation of Maharashtra Ltd., City and Industrial Development Corporation of Maharashtra Ltd., The Principal Secretary, Urban Development Department, Government of Maharashtra and The State of Maharashtra
Bombay High Court · (2014) 1 ABR 398 : (2014) 1 ALLMR 878 : (2014) 1 BomCR 274
High Courts06 Dec 2013Disposed Off
Milind Shriram Limaye Vs The State of Maharashtra and Others
Bombay High Court · (2014) 1 BomCR 610
High Courts06 Dec 2013Allowed
M/s. Hira Steel Limited Vs M/s. Prasanna V. Ghotage
Bombay High Court · (2014) 1 ABR 806 : (2014) 5 ALLMR 309