High Courts13 Dec 2013Dismissed
Pratap Shivaji Chumbale Vs Deepak Vishanath Pingale and Others
Bombay High Court · (2014) 3 ABR 500 : (2014) 2 BomCR 239 : (2014) 2 MhLj 589
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,144 of 3,665
High Courts13 Dec 2013Allowed
Ashok Gajmal Pawar Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 1809
High Courts13 Dec 2013Dismissed
Kedarnath Ramdayal Bang and Others Vs The State of Maharashtra and Others
Bombay High Court · (2014) 2 BomCR 677
High Courts13 Dec 2013Allowed
Khairunissa Vs Anwar Khan Samdullah Khan
Bombay High Court · (2014) 2 BomCR 106
High Courts13 Dec 2013Dismissed
Prakash Agro Industries Ltd. Vs S.R.K. Products Pvt. Ltd.
Bombay High Court · (2014) 2 MhLj 439
High Courts13 Dec 2013Partly Allowed
Chandrakant Shriram Sharma Vs State of Maharashtra and Vilas C. Jadhav
Bombay High Court · (2014) ALLMR(Cri) 669
High Courts13 Dec 2013Dismissed
Dasharath Bhaguji Jadhav, Jaysingh Dasharath Jadhav, Devidas Dasharath Jadhav and Harishchandra Dasharath Jadhav Vs Kisan Bhaguji Jadhav and Others
Bombay High Court · (2014) 4 ABR 1
High Courts12 Dec 2013Allowed
Madhukar Bhikaji Patil Vs Union of India
Bombay High Court · (2014) MCR 575
High Courts12 Dec 2013Allowed
Riva Resorts Pvt. Ltd. Vs State of Goa
Bombay High Court · (2014) 3 ABR 305 : (2014) 3 BomCR 119
High Courts12 Dec 2013Disposed Off
Sanjay Mahadevappa Jawadekar Vs Rajkumar Rikram Chaudhari and Another
Bombay High Court · (2014) 1 ACC 753
High Courts12 Dec 2013
Babu and Others Vs The State of Maharashtra and Others
Bombay High Court · (2014) ALLMR(Cri) 949
High Courts12 Dec 2013Dismissed
The Oriental Insurance Company Limited Vs Smt. Kalavati
Bombay High Court · (2013) 12 BOM CK 0167
High Courts12 Dec 2013Disposed Off
Smt. Archana Sandip Purandare, Ku. Swarali Sandip Purandare, Shri Shashikant Raghunath Purandare (since deceased through its legal heirs and Madhavi Shashikant Purandare) Vs Shri Dawoodsab Ladlesab Walikar, Shri Bimappa Balappa Harijan and The Oriental Insurance Company Ltd.
Bombay High Court · (2014) 3 ABR 494 : (2014) 3 ACC 197 : (2014) 3 BomCR 125 : (2014) 1 RCR(Civil) 551
High Courts12 Dec 2013Dismissed
Madhukar Bhikaji Patil Vs The Union of India, The Principal and Zonal Railway''s
Bombay High Court · (2013) 12 BOM CK 0144
High Courts12 Dec 2013
Shri Sadashiv Narayanrao Jambhale Vs Indian Oil Corporation Ltd.
Bombay High Court · (2014) 2 BomCR 126
High Courts12 Dec 2013
Harischandra Vs The State of Maharashtra and Another
Bombay High Court · (2014) ALLMR(Cri) 676
High Courts12 Dec 2013Partly Allowed
Dr. Arjun Sitaram Nitinwar Vs Mr. Rama Sakharam Parad and Others
Bombay High Court · (2014) 2 BomCR 11 : (2014) 2 MhLj 390
High Courts12 Dec 2013Allowed
Surekha Sakharam Washiwale Vs Nanobha Dhondiba Bharekar and Others
Bombay High Court · (2014) 2 MhLj 405
High Courts12 Dec 2013Allowed
Smt. Sangita Sahebrao Bhalerao Vs The State of Maharashtra, Scheduled Tribe Certificate Scrutiny Committee, Brihan Mumbai Electric Supply and Transport Undertaking and The Additional District Dy. Collector, M.S.D.
Bombay High Court · (2014) 4 BomCR 727 : (2014) 2 MhLj 470
High Courts12 Dec 2013Allowed
Dinesh Vs The Collector, Nagpur and Others
Bombay High Court · (2014) 4 ABR 491 : (2014) 1 MhLj 460