High Courts20 Dec 2013Disposed Off
Arjandas Teckchand Kashyap and Others Vs Smt. Pooja Jaiprakash Pamnani and Others
Bombay High Court · (2014) 3 ABR 552 : (2014) 2 BomCR 164
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,142 of 3,665
High Courts20 Dec 2013Allowed
Shree Vardhaman Sthanakvasi Jain Shravak Sangh-Dadar Vs The Municipal Corporation of Greater Mumbai, The Assistant Municipal Commissioner, "D" North Ward, Dadar, (West), Dadar Saiprasad Cooperative Housing Society and M/s. Aswatha Developers
Bombay High Court · (2013) 12 BOM CK 0047
High Courts19 Dec 2013Allowed
Manik Vs The State of Maharashtra
Bombay High Court · (2013) 12 BOM CK 0162
High Courts19 Dec 2013Partly Allowed
Dr. Hedgewar Seva Samiti and Public Infomation Appellate Officer Vs Purushottam and State of Maharashtra
Bombay High Court · (2013) 12 BOM CK 0108
High Courts19 Dec 2013Disposed Off
Shahada Taluka Co-operative Education Society Vs Shri Kalyan Sajan Patil and State of Maharashtra
Bombay High Court · (2014) 301 ELT 234
High Courts19 Dec 2013Disposed Off
Mayur Casting Vs Ganesh Rambhau Bharambe Ganesh Rambhau Bharambe Vs Mayur Casting
Bombay High Court · (2014) 141 FLR 301
High Courts19 Dec 2013
Shaikh Jaber Abdulah Jai Sabah Vs Ravindra Mukund Chafe and Another
Bombay High Court · (2014) 1 ABR 587 : (2014) 3 ALLMR 293 : (2014) 4 MhLj 132
High Courts18 Dec 2013Dismissed
Praveen Venkatesh Takalki Vs National Investigation Agency
Bombay High Court · (2014) ALLMR(Cri) 2927
High Courts18 Dec 2013
KSL and Industries Limited Vs Punjab National Bank
Bombay High Court · (2014) 2 MhLj 542
High Courts18 Dec 2013Allowed
Shantiniketan Cooperative Housing Society Ltd. Vs Shivkant, The Assistant Registrar and The Divisional Joint Registrar
Bombay High Court · (2014) 3 ABR 355
High Courts18 Dec 2013Dismissed
Shaukat Ali Mohd. Hussain Vs Shaikh Ayub and Others
Bombay High Court · (2014) 2 ABR 553 : (2014) 4 ALLMR 99 : (2014) 4 MhLj 658
High Courts18 Dec 2013
Satish Vs The State of Maharashtra and The Deputy Chief Executive Officer (C.W.) Zilla Parishad Osmanabad
Bombay High Court · (2014) 1 LLN 67
High Courts18 Dec 2013
M/s. Tata Capital Financial Services Ltd. (formerly Tata Capital Ltd.) Vs M/s. Garuda Vahan Pvt. Ltd., Mr. Akhil Kumar Poddar, Mr. Sheo Kumar Poddar and Mr. Aditya Prakash Jalan
Bombay High Court · (2013) 12 BOM CK 0101
High Courts18 Dec 2013
Henriqueta D''souza Vs Mangesh D. Mishal
Bombay High Court · (2014) 2 MhLj 441
High Courts18 Dec 2013Partly Allowed
Abed Ullhah Sayyed Shhoutak Ali Mohammad Ali Vs The President, The Secretary, The Head Master and The Education Officer (Secondary) Zilla Parishad, Ahmednagar
Bombay High Court · (2013) 12 BOM CK 0043
High Courts18 Dec 2013Partly Allowed
Bachhiram Vs The President, The Secretary, The Head Master and The Education Officer (Secondary) Bharati Vs The President, The Secretary, The Assistant Teacher and The Education Officer (Secondary)
Bombay High Court · (2013) 12 BOM CK 0023
High Courts18 Dec 2013Disposed Off
L and T Finance Limited Vs Mr. Damodar Bandekar (Borrower) and Mr. Barkelo Gaonkar (Guarantor)
Bombay High Court · (2014) 2 BomCR 575
High Courts18 Dec 2013Partly Allowed
M/s. Sanket Food Products Pvt. Ltd. Vs Prabhakar Asaram Bhalerao and Others
Bombay High Court · (2014) 141 FLR 433
High Courts17 Dec 2013Disposed Off
Alka Vs The Divisional Joint Registar Co-operative Societies Aurangabad
Bombay High Court · (2014) MCR 629
High Courts17 Dec 2013
Ravindrakumar Goel and Another Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 665