High Courts17 Dec 2013Allowed
Bhartiya Kamgar Karmachari Mahasangh Vs The Maharashtra State Financial Corporation and State of Maharashtra
Bombay High Court · (2014) 2 ABR 783 : (2014) 141 FLR 792 : (2014) 1 LLN 617 : (2014) 2 MhLj 207
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,143 of 3,665
High Courts17 Dec 2013
M/s. R.N. Tandon and Sons Vs Union of India
Bombay High Court · (2013) 12 BOM CK 0159
High Courts17 Dec 2013
Sudesh Maniken Nair and Others Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 427
High Courts17 Dec 2013Disposed Off
Mrs. Mandabai Revannath Gade Yeole Akhada Vs Mrs. Alka Namdeo Kadu Died-through heirs (Namdedo Ramchandra Kadu, Sharad Namdeo Kadu, Satish Namdeo Kadu and Mrs. Deepali Shantaram Chavan) and Rahuri Municipal Council
Bombay High Court · (2013) 12 BOM CK 0091
High Courts17 Dec 2013Allowed
M/s. CPEC Engineering Ltd. and Others Vs The Bombay Mercantile Co-operative and The State of Maharashtra
Bombay High Court · (2014) 1 BomCR(Cri) 472 : (2014) 2 MhLj 800
High Courts17 Dec 2013Partly Allowed
Rajkumar Dhunichand Sharma Vs The State of Maharashtra
Bombay High Court · (2014) 1 BomCR(Cri) 652
High Courts17 Dec 2013Dismissed
ICICI Lombard General Insurance Company Limited Vs Shankarrao Ganpatrao Jichkar and Ms. Malatai Ramesh Dafe
Bombay High Court · (2014) 1 ABR 526 : (2014) 3 ACC 97 : (2014) 3 ALLMR 610 : (2014) 4 MhLj 183
High Courts16 Dec 2013
India Steel Works Ltd. Vs Union of India
Bombay High Court · (2014) 306 ELT 296
High Courts16 Dec 2013Allowed
Prakash Vs Rajesh Ramfer Yadav and Others
Bombay High Court · (2014) 2 ALLMR 546 : (2014) 3 MhLj 415
High Courts16 Dec 2013Allowed
The State of Maharashtra Vs Sayyad Abdulhak Sayyad Khaja The State of Maharashtra Vs Ramesh, Santosh and Jahangir Babumiya Bhalke
Bombay High Court · (2014) 2 BomCR(Cri) 506
High Courts16 Dec 2013
Sharad Pawar Vs Gopinath Munde and Others
Bombay High Court · (2014) 1 ABR 576 : (2014) 3 ALLMR 254 : (2014) 2 BomCR 27
High Courts16 Dec 2013Dismissed
Anil Kondiba Satoshe Vs Mrs. Nanda Anil Satoshe
Bombay High Court · (2013) 12 BOM CK 0122
High Courts16 Dec 2013Partly Allowed
Sandip Pandurang Nannaware Vs Shrigonda Krishi Utpana Bazar Samiti and District Deputy Registrar
Bombay High Court · (2014) 141 FLR 108
High Courts16 Dec 2013
Municipal Council Vs Bhanudas Jayawanta Sonawane
Bombay High Court · (2014) 141 FLR 430 : (2014) LLR 424
High Courts16 Dec 2013Dismissed
The National Insurance Co. Ltd. Vs Mr. Razique Ahmed, Mr. Asharafkha, Mr. Rajesh Singh Rambarojsingh Thakur
Bombay High Court · (2013) 12 BOM CK 0020
High Courts16 Dec 2013Dismissed
Oriental Insurance Co. Ltd. Vs Mr. Karim Khan, The New India Assurance Co. Ltd., Nagpur Regional Office and Mohammad Ashik Khan
Bombay High Court · (2014) 1 ABR 520 : (2014) 3 ALLMR 613
High Courts16 Dec 2013Partly Allowed
Suresh and Others Vs Baburao (Thakkubai and Others)
Bombay High Court · (2013) 12 BOM CK 0009
High Courts13 Dec 2013
Harishchandra Damodar Kulkarni Vs State of Maharashtra and Another
Bombay High Court · (2014) ALLMR(Cri) 956
High Courts13 Dec 2013
Shri Gopal Shankarrao Deshmukh Vs Jagdamba Nagri Sahakari Patsanstha
Bombay High Court · (2014) ALLMR(Cri) 670 : (2014) 2 BC 565
High Courts13 Dec 2013Disposed Off
The Bank of New York Mellon Vs Zenith Infotech Limited
Bombay High Court · (2013) 12 BOM CK 0152