High Courts12 Dec 2013Allowed
Eknath Vishnu Naik Vs The State of Maharashtra
Bombay High Court · (2013) 12 BOM CK 0048
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,145 of 3,665
High Courts11 Dec 2013Dismissed
Concept Pharmaceuticals Ltd. Vs Concept Pharmaceuticals Kamgar Sanghatna
Bombay High Court · (2014) MCR 553
High Courts11 Dec 2013Allowed
Kashinath Parvati Labade Vs The State of Maharashtra and The Deputy Director, Department of Social Forestry
Bombay High Court · (2014) 1 ABR 418 : (2014) 3 ALLMR 217 : (2014) 2 BomCR 555 : (2014) 141 FLR 314 : (2014) 4 MhLj 54
High Courts11 Dec 2013Dismissed
Amit Vs State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 2132
High Courts11 Dec 2013Dismissed
Suresh Vishwanath Kumavat Vs Kailas Gokulsheth Kharote and The State of Maharashtra
Bombay High Court · (2014) 2 BomCR(Cri) 523
High Courts11 Dec 2013
Gajanan Babanrao Jadhav Vs The State of Maharashtra, Satyanarayan Shriram Lohiya, Jayprakash Satyanarayan Lohiya and Vijayprakash Satyanarayan Lohiya
Bombay High Court · (2014) 1 BomCR(Cri) 633
High Courts11 Dec 2013Dismissed
Durocrete Construction Quality Rating Agency Pvt. Ltd. Vs Shri Ramchandra Sudhakar Soman
Bombay High Court · (2013) 12 BOM CK 0068
High Courts11 Dec 2013
Mrs. Sarika Paresh Mehta and Mr. Paresh Ratilal Mehta Vs ERA Realtors Private Limited
Bombay High Court · (2014) 2 BomCR 119 : (2014) 2 MhLj 387
High Courts11 Dec 2013Allowed
Vilas Vs Manohar Kasahinath Manwatkar and Oriental Insurance Company Limited
Bombay High Court · (2013) 12 BOM CK 0027
Motor Vehicles Act, 1988 — Section 163A
High Courts11 Dec 2013
Leighton Contractors (India) Pvt. Ltd. Vs Union of India
Bombay High Court · (2014) 306 ELT 281
High Courts10 Dec 2013Partly Allowed
Naeem Ahmedkhan Vs State of Maharashtra
Bombay High Court · (2014) MCR 516
High Courts10 Dec 2013Allowed
Ravindra Ganeshlal Agrawal Vs Nandlal Kundanlal Agrawal and Others
Bombay High Court · (2013) 12 BOM CK 0153
High Courts10 Dec 2013Allowed
Rajendra Narayanji Narnaware and Others Vs The Regional Director, Municipal Administration and Others
Bombay High Court · (2013) 12 BOM CK 0148
High Courts10 Dec 2013Disposed Off
Smt. Rajeshree Pravin Sonawane, Pravin Sonawane and Asaram Sonawane Vs Shri Arvind Kumar Fatechand Manghiramalani
Bombay High Court · (2014) 2 BomCR 111 : (2014) 2 MhLj 580
High Courts10 Dec 2013Dismissed
Shrigonda Taluka Sakhar Kamgar Union, ''Shramik'' and Others Vs The State of Maharashtra and Others
Bombay High Court · (2014) 1 ABR 654 : (2014) 3 ALLMR 138
Constitution of India, 1950 — Article 14, 19, 31AMaharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961 — Section 2(22)
High Courts10 Dec 2013Dismissed
Smt. Maria Teresa Philomena D''Rocha Vs State of Goa and Others
Bombay High Court · (2014) 1 ABR 543 : (2014) 3 ALLMR 45 : (2014) 2 BomCR 333 : (2014) 3 MhLj 653
High Courts10 Dec 2013
Rachana Oswald Malhotra/D''Silva Vs Oswald Fredrick D''Silva alias Amar of Mumbai
Bombay High Court · (2014) 2 ABR 314 : (2014) 3 ALLMR 285 : (2014) 3 MhLj 711
High Courts10 Dec 2013Disposed Off
Ahmednagar Municipal Corporation Vs The State of Maharashtra
Bombay High Court · (2014) 1 ABR 741 : (2014) 2 ALLMR 30 : (2014) 3 MhLj 167
Bombay Provincial Municipal Corporations Act, 1949 — Section 263Constitution of India, 1950 — Article 226
High Courts10 Dec 2013Allowed
Umang Sugars Private Limited Vs The State of Maharashtra and The Maharashtra State Co-operative Bank Limited
Bombay High Court · (2014) 1 ABR 527 : (2014) 3 ALLMR 27 : (2014) 3 BC 550 : (2014) 2 BomCR 655 : (2014) 4 MhLj 113
High Courts10 Dec 2013Dismissed
Oriental Insurance Company Limited Vs Ashok, Smt. Satyafula, Ajabrao and Tarachand Mahadeorao Gaurkhede
Bombay High Court · (2013) 12 BOM CK 0069
Motor Vehicles Act, 1939 — Section 92A