High Courts21 Dec 2013Dismissed
Amit Anand Pai Raikar Vs State of Goa
Bombay High Court · (2014) 2 BomCR(Cri) 498
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,141 of 3,665
High Courts21 Dec 2013Allowed
Tanvi and Others Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 666 : (2014) 2 DMC 782
High Courts21 Dec 2013
Bilal Gulam Rasul Patel Vs Divisional Magistrate
Bombay High Court · (2014) ALLMR(Cri) 2161
High Courts21 Dec 2013Allowed
Ramdas Club Vs Mayur Dilip Vikhe and Others
Bombay High Court · (2014) 2 ABR 226
High Courts21 Dec 2013Partly Allowed
State of Maharashtra Vs Motiram
Bombay High Court · (2014) ALLMR(Cri) 1983
High Courts21 Dec 2013
Manjul Darshan Building Tenants Welfare Association and Another Vs Municipal Corporation of Gr. Mumbai and Others
Bombay High Court · (2014) 3 BomCR 393
High Courts21 Dec 2013Allowed
Gorakh Vs The State of Maharashtra and The Sub Divisional Police Officer, Nagar Rural Sub-Division
Bombay High Court · (2014) ALLMR(Cri) 668
High Courts21 Dec 2013
Dipak Chandrakant Shirke Vs Nilesh Marotrao Nagolkar
Bombay High Court · (2014) ALLMR(Cri) 667 : (2014) 2 BomCR(Cri) 457
High Courts21 Dec 2013Allowed
Namdeo Babasaheb Korde and Janabai Vs Babasaheb @ Babarao Ramkrishna Korde and Others
Bombay High Court · (2013) 12 BOM CK 0040
High Courts20 Dec 2013Disposed Off
Shaikh Salimoddin Shaikh Shamsoddin, Vs State of Maharashtra
Bombay High Court · (2014) MCR 524
High Courts20 Dec 2013Disposed Off
Nandabodhi Magas Vargiya Grahak Vs State of Maharashtra
Bombay High Court · (2014) MCR 611
High Courts20 Dec 2013Dismissed
Prabhakar Sahebrao Nagare Vs Ankush
Bombay High Court · (2015) MCR 1042
High Courts20 Dec 2013Allowed
Rita Ram Singh, Sita Ram Shukla and Manju Sukhbahadoor Tamang Vs State of Maharashtra
Bombay High Court · (2013) 12 BOM CK 0163
High Courts20 Dec 2013
Dagadu Gorakh Patil and Another Vs Shivaji Jethya Walvi
Bombay High Court · (2014) ALLMR(Cri) 674
High Courts20 Dec 2013Dismissed
Shri Sanjay P. Singh and Another Vs Shri Bhanu Prakash Singh and Others
Bombay High Court · (2014) ALLMR(Cri) 672
High Courts20 Dec 2013Disposed Off
Shaikh Salimoddin Shaikh Shamsoddin Vs The State of Maharashtra and Others
Bombay High Court · (2013) 12 BOM CK 0110
High Courts20 Dec 2013
Aftab Abdul Latif and Sharif Altaf Furniturewala Vs State of Maharashtra Sharif Altaf Furniturewala and Another Vs The Senior Inspector of Police and Another
Bombay High Court · (2014) ALLMR(Cri) 448 : (2014) 1 BomCR(Cri) 825
High Courts20 Dec 2013
National Aviation Co. of India Ltd. Vs Mumbai Mazdoor Sangh and The Presiding Officer Central Government Industrial
Bombay High Court · (2014) 2 BomCR 275 : (2014) 141 FLR 306 : (2014) 1 LLJ 365 : (2014) 2 MhLj 428
High Courts20 Dec 2013
Kamala Mills Limited Vs Mr. Dilip Kumar G. Damani and Others Mr. Dilip Kumar G. Damani and Others Vs Kamala Mills Limited
Bombay High Court · (2014) 1 ABR 689 : (2014) 3 ALLMR 12 : (2014) 140 FLR 470 : (2014) LabIC 821 : (2014) 1 LLJ 281 : (2014) 1 LLN 72 : (2014) 4 MhLj 83
High Courts20 Dec 2013Partly Allowed
Rajanna Vs The State of Maharashtra
Bombay High Court · (2013) 12 BOM CK 0099