High Courts04 Dec 2013Allowed
Hasankhan Vs The State of Maharashtra, The Police Inspector and The District Supply Officer
Bombay High Court · (2014) 1 BomCR(Cri) 286
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,148 of 3,665
High Courts04 Dec 2013Disposed Off
Arunodaya Magaswargiya Mazoor Kamgar Sahkari Sanstha Ltd. and Arvind Hiraman Gajbhiye, President Vs The State of Maharashtra and The Collector
Bombay High Court · (2014) 1 BomCR 638
Mines and Minerals (Development and Regulation) Act, 1957 — Section 28
High Courts04 Dec 2013
Imtiyaz Afzal Hussain Shaikh Vs The Asst. Commissioner of Police, The Deputy Commissioner of Police, The Ld. Principal Secretary, Home Department and The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 443 : (2014) 2 BomCR(Cri) 510
High Courts04 Dec 2013
Vitthal Sheshrao Gawali Vs The D.I.G. Prisons (E) (R) and Another
Bombay High Court · (2014) ALLMR(Cri) 878
High Courts04 Dec 2013Allowed
National Confederation for Development of Disabled and Another Vs Union of India and Others
Bombay High Court · (2013) 12 BOM CK 0033
High Courts04 Dec 2013Dismissed
The Union of India Vs Shaikh Chand Pasha
Bombay High Court · (2014) 1 ABR 523 : (2014) 2 ALLMR 107 : (2014) 1 BomCR 609 : (2014) 2 MhLj 972
Railways Act, 1989 — Section 123(c)
High Courts04 Dec 2013
Sitaram and Raosaheb Trimbak Tarde Vs The District Superintendent of Police, The Police Inspector and Tarabai
Bombay High Court · (2014) 1 BomCR(Cri) 1
High Courts03 Dec 2013Disposed Off
Wamanrao Gangaram Jagtap Vs Dr.Babasaheb Ambedkar
Bombay High Court · (2014) MCR 451
High Courts03 Dec 2013
Commissioner of Income Tax-I Vs Dr. Vikhe Patil Foundation
Bombay High Court · (2014) 222 TAXMAN 104
High Courts03 Dec 2013
Yashwant Vs State of Maharashtra and Another
Bombay High Court · (2014) ALLMR(Cri) 998
High Courts03 Dec 2013Disposed Off
The Oriental Insurance Company Limited Vs Tularam, Pradeep, Sheshrao and Sham
Bombay High Court · (2013) 12 BOM CK 0145
High Courts03 Dec 2013Dismissed
Ramesh Sippy Vs Shaan Ranjeet Uttamsingh and Others
Bombay High Court · (2013) 12 BOM CK 0138
High Courts03 Dec 2013Dismissed
Ramesh Vasudeo Inamdar Vs State of Maharashtra
Bombay High Court · (2014) 1 BomCR(Cri) 3
High Courts03 Dec 2013Disposed Off
Shri Ramawatar Babulal Jajodia Vs Municipal Corporation of Greater Mumbai
Bombay High Court · (2014) 2 ALLMR 303 : (2014) 1 BomCR 6 : (2014) 1 MhLj 359
High Courts03 Dec 2013Disposed Off
Kamlakar Vithalrao Padwal Vs The State of Maharashtra and Swaraj Plasto Industries
Bombay High Court · (2014) 1 BomCR(Cri) 282
High Courts03 Dec 2013Dismissed
M/s. Gammon India Ltd. Vs Trenchless Engineering Services (P) Ltd.
Bombay High Court · (2014) 2 ABR 389 : (2014) 3 ALLMR 316 : (2014) 3 MhLj 946
Arbitration and Conciliation Act, 1996 — Section 34, 38
High Courts03 Dec 2013
Wamanrao Gangaram Jagtap Vs Dr. Babasaheb Ambedkar Marathwada University and Others
Bombay High Court · (2013) 12 BOM CK 0028
Maharashtra Universities Act, 1994 — Section 57
High Courts03 Dec 2013Disposed Off
Savita Vs Zingaraji and Others
Bombay High Court · (2014) 1 ABR 372 : AIR 2014 Bom 10 : (2014) 1 BomCR 15
High Courts03 Dec 2013Dismissed
Bhausaheb and Raosaheb Vs The State of Maharashtra and Others
Bombay High Court · (2014) 1 ABR 285 : (2014) 1 BomCR 30
High Courts02 Dec 2013Allowed
Subhaschandra Manikchand Bourndiya Vs Ramnivas Laxminarayan Agrawal
Bombay High Court · (2015) MCR 1119