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Bombay High Court judgments

73,288 judgments · page 1,153 of 3,665

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High Courts21 Nov 2013Dismissed

Azhar Jahangir Shaikh Vs The State Election Commission, The District Election Officer, Ahmednagar, The Electoral Registration Officer, Ahmednagar and The Commissioner, Ahmednagar

Bombay High Court · (2014) 2 ALLMR 637 : (2014) 3 MhLj 410

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High Courts21 Nov 2013Dismissed

Rani Laxman Wagh Vs The Electoral Registration Officer, The State Election Commission and Ahmednagar Municipal Corporation

Bombay High Court · (2014) 2 ALLMR 286 : (2014) 2 BomCR 131

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High Courts21 Nov 2013

Shri Sandip Sankarlal Kedia Vs Smt. Pooja Sandip Kedia

Bombay High Court · (2014) 1 ABR 407 : AIR 2014 Bom 26 : (2014) 1 ALLMR 673 : (2014) 2 BomCR 210 : (2014) 1 MhLj 423

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High Courts21 Nov 2013Allowed

Maharashtra Shikshan Prasarak Mandal, Pimpalgaon (Bhosale) and Maharashtra High School Junior College Vs Shri Kawadu Pandurangji Ghutake and Deputy Director of Education

Bombay High Court · (2014) 4 ALLMR 46 : (2014) 2 BomCR 651 : (2014) 5 MhLj 151

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High Courts21 Nov 2013Allowed

Chandrakant and Others Vs The State of Maharashtra and Sou. Swapanali

Bombay High Court · (2014) ALLMR(Cri) 1059

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High Courts20 Nov 2013

Sudhir Kanulna Vs State

Bombay High Court · (2014) 1 BomCR(Cri) 579

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High Courts20 Nov 2013

Nandkumar Sitaram Jadhav Vs The State of Maharashtra

Bombay High Court · (2014) ALLMR(Cri) 697

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High Courts20 Nov 2013

Sunder Shaekhar Vs Shamshad Abdul Wahid Supariwala and Others

Bombay High Court · (2014) 1 ABR 181 : (2014) 3 ALLMR 331 : (2014) 2 BomCR 195 : (2014) 1 MhLj 738

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High Courts20 Nov 2013Allowed

Shrikrishna Ganuji Sonone Vs Vitthal

Bombay High Court · (2013) 11 BOM CK 0071

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High Courts20 Nov 2013Dismissed

National Insurance Company Limited Vs Udhao, Suresh, Anandrao, through his natural guardian and Bireshchandra

Bombay High Court · (2014) ACJ 1999 : (2014) 2 ALLMR 246 : (2014) 3 MhLj 41

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High Courts20 Nov 2013Allowed

Ishrat Hussain Vs The State of Maharashtra

Bombay High Court · (2014) ALLMR(Cri) 1000 : (2014) 2 BomCR(Cri) 449

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High Courts20 Nov 2013Allowed

Govind Arjundas Artani Vs Bhaskar Kashiram Chaudhari

Bombay High Court · (2013) 11 BOM CK 0025

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High Courts20 Nov 2013Disposed Off

Mala Umesh Mehta Vs AVR Logistic Pvt. Ltd. and Others

Bombay High Court · (2013) 11 BOM CK 0023

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High Courts20 Nov 2013Allowed

Premal Gajendra Mehta Vs State of Maharashtra

Bombay High Court · (2014) 3 BomCR(Cri) 73

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High Courts20 Nov 2013Partly Allowed

Aifaz Ahmad Ejaz Ahmad Vs State of Maharashtra

Bombay High Court · (2014) ALLMR(Cri) 2992

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High Courts19 Nov 2013Dismissed

Prakash Nachinolkar (Dr.) Vs State of Goa and Others

Bombay High Court · (2014) 2 BomCR 415

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High Courts19 Nov 2013Dismissed

Village Group of Goa and Another Vs State of Goa and Others

Bombay High Court · (2014) 2 BomCR 233

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High Courts19 Nov 2013

Phoenix Tower Cooperative Housing Society Limited and Others Vs Phoenix Construction Company and Others

Bombay High Court · (2014) 1 ABR 268 : (2014) 2 ALLMR 11 : (2014) 2 MhLj 945

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High Courts19 Nov 2013Allowed

Shri Pravin Pandurang Patil Vs Executive Engineer, Pradhan Mantri Gram Sadak Yojana

Bombay High Court · (2014) 2 ALLMR 634 : (2014) 3 BomCR 200 : (2014) 1 MhLj 373

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High Courts19 Nov 2013

Prakash Vs The State of Maharashtra

Bombay High Court · (2014) ALLMR(Cri) 1036

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