High Courts11 Nov 2013
Commissioner of Income Tax Vs Petals Engineers (P) Ltd.
Bombay High Court · (2014) 264 CTR 577
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,156 of 3,665
High Courts11 Nov 2013Allowed
Sanjay Kalapa Bansode Vs The State of Maharashtra
Bombay High Court · (2013) 11 BOM CK 0010
High Courts07 Nov 2013Dismissed
ABG Shipyard Ltd. Vs The Shipping Corporation of India Ltd. and State Bank of India, Overseas Branch, International Banking Division
Bombay High Court · (2013) 6 ABR 1148 : (2014) 3 ALLMR 131 : (2014) 1 BomCR 350 : (2014) 3 MhLj 670
High Courts29 Oct 2013Disposed Off
Udaysinh Vilasrao Patil Vs State of Maharashtra
Bombay High Court · (2015) 1 MhLJCrl 621
High Courts29 Oct 2013Dismissed
Joit Kumar Jain Vs State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 2337
High Courts29 Oct 2013Dismissed
Suresh Wamanrao Raut Vs Member (Planning and Disciplinary Authority), Airports Authority of India and Another
Bombay High Court · (2014) 140 FLR 877
High Courts29 Oct 2013Allowed
Bafati Allaudin Mansuri Vs Mumbai Metropolitan Region Development Authority and Others
Bombay High Court · (2013) 10 BOM CK 0227
High Courts29 Oct 2013Disposed Off
Kondram Vallapil Srinivas Vs Union of India and Others
Bombay High Court · (2013) 10 BOM CK 0224
High Courts29 Oct 2013Allowed
Mr. Vernon Coelho Vs Institute of Hotel Management, Catering Technology and Union on India
Bombay High Court · (2014) 140 FLR 722 : (2014) 1 MhLj 139
High Courts29 Oct 2013Partly Allowed
Wilfred Anthony Jose Pereira and Daphne May Teresa Pereira Vs The State of Maharashtra and Others Bernadette Fernandes Vs The State of Maharashtra Revenue and Foresh Department and Others Wilfred Anthony Jose Pereira and Another Vs The State of Maharashtra and Others
Bombay High Court · (2013) 6 ABR 1041 : (2014) 1 ALLMR 540 : (2014) 2 MhLj 614
High Courts29 Oct 2013
Vinod K. Chawla (Applicant in Chamber Summons No. 1143 of 2011) and Others Vs Shree Shiv Bhakti Films, Jatin Kumar, Henna Nathani (Applicants in Chamber Summons No. 1756/11) and Gemini Industries and Imaging Ltd.
Bombay High Court · (2014) 1 BomCR 736
High Courts29 Oct 2013
Vivek Batra Vs The Union of India and Others
Bombay High Court · (2013) 6 ABR 1249 : (2014) CriLJ 450
High Courts29 Oct 2013Allowed
Shri Kanhaiyalal Motilal Talera Vs Sarubai Narayan Mulik since deceased by Legal Heirs and Others and Shri Bachulal Pukhraj Oswal
Bombay High Court · (2014) 2 ABR 610 : (2014) 1 ALLMR 521 : (2014) 1 BomCR 832 : (2014) 2 MhLj 564
High Courts29 Oct 2013
Abdul Nadeem and Others Vs The State of Maharashtra and Another
Bombay High Court · (2014) ALLMR(Cri) 164
High Courts29 Oct 2013Dismissed
Smt. Varhyan and Others Vs Smt. Kala, Ku. Sonu and Ku. Jeetu
Bombay High Court · (2014) 3 ABR 135 : (2014) 2 MhLj 61
High Courts29 Oct 2013
State of Maharashtra Vs Chandrakant Krishna Jadhav and Others
Bombay High Court · (2013) 6 ABR 784 : (2013) ALLMR(Cri) 4390 : (2014) 1 BomCR(Cri) 430
High Courts29 Oct 2013Dismissed
Mohammad Parvez Pyarejan Shaikh, Shabana Pyarejan Shaikh and Khairunisa Pyoarejan Shaikh Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 1 : (2014) 1 BomCR(Cri) 398
High Courts29 Oct 2013Disposed Off
Late Shri. Rajendra Singh, Chhatrasal Singh Kushwaha, alias Rajendra C. Kushwaha alias R.C. Kukshwaha of Mumbai Vs Mr. Jitendra Singh Rajendra Singh Kushwaha of Mumbai, Mrs. Suman Jitendra Singh Kushwaha of Mumbai, Miss Nisha Jitendra Singh Kushwaha of Mumbai and Suresh Rajendra Singh Kushwaha
Bombay High Court · (2013) 6 ABR 812 : (2014) 2 ALLMR 132 : (2013) 6 MhLj 802
High Courts29 Oct 2013
Shri Anant Narayan Kajrolkar Vs Mrs. Neeta Madhukar Kajrolkar, Miss Swati Madhukar Kajrolkar, Miss Preeti Madhukar Kajrolkar and M/s. Anand Vihar Co-Op. Hsg. Society Ltd.
Bombay High Court · (2014) 1 MhLj 329