High Courts23 Oct 2013
Refund of Court Fees in Matters Settled by Lok Adalats Vs Chief Secretary
Bombay High Court · (2014) 1 MhLj 925
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,159 of 3,665
High Courts23 Oct 2013Disposed Off
M/s. Mahavir Associates Vs Shri Anthony John D''Souza and Others
Bombay High Court · (2014) 1 ABR 769 : (2014) 4 ALLMR 29 : (2014) 1 BomCR 766 : (2014) 1 MhLj 86
High Courts23 Oct 2013
Sandip Suresh Ghag Vs The Commissioner of Police, Mumbai, The State of Maharashtra and The Superintendent, Nashik Road Central Prison
Bombay High Court · (2014) ALLMR(Cri) 707
High Courts23 Oct 2013Allowed
M/s. Sanyam Realtors Private Limited Vs Shyamji Bhagirathi Yadav and Lalchand Purushottam Yadav
Bombay High Court · (2014) 1 ABR 98 : (2014) 3 ALLMR 889 : (2014) 1 MhLj 244
High Courts23 Oct 2013
Brigida De Souza alias Brigida Miranda Vs Julino De Souza
Bombay High Court · (2014) 1 BomCR 697
High Courts23 Oct 2013Partly Allowed
Gagandeep Singh Vs The State of Maharashtra and Others
Bombay High Court · (2014) ALLMR(Cri) 919 : (2014) 1 BomCR(Cri) 549
High Courts22 Oct 2013
Rupali Vs The State of Maharashtra and Others
Bombay High Court · (2014) ALLMR(Cri) 179
High Courts22 Oct 2013
Jaiprakash and Others Vs The State of Maharashtra
Bombay High Court · (2013) ALLMR(Cri) 4415
High Courts22 Oct 2013Disposed Off
Meera Rajendra Jadhav and Others Vs The State of Maharashtra and Auditor General of State of Maharashtra
Bombay High Court · (2014) 140 FLR 871
High Courts22 Oct 2013Dismissed
Sumitra Shashikant Khokhani, Vishesh Shashikant Khokhani and Sanjay Shashikant Khokhani Vs The Municipal Corporation of Greater Mumbai and Others
Bombay High Court · (2014) 3 ALLMR 761 : (2013) 6 MhLj 817
High Courts22 Oct 2013Disposed Off
M/s. Rupji Constructions Vs Bharati Santosh Labde and Another
Bombay High Court · (2014) 2 BomCR 134 : (2014) 1 MhLj 200
High Courts22 Oct 2013
Jasvant Singh Pyara Singh Sandhu Vs State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 1756
High Courts22 Oct 2013
Resources International and Others Vs Ana Bertha do Rego e Fernandes and Another
Bombay High Court · (2014) 2 ABR 97 : (2014) 2 ALLMR 194 : (2014) 1 BomCR 710 : (2014) 2 MhLj 164
High Courts22 Oct 2013
Vardhman Developers Ltd. Vs Borla Co-operative Housing Society Ltd. and Others
Bombay High Court · (2014) 1 ABR 472 : (2014) 2 BomCR 420
High Courts22 Oct 2013Dismissed
Shyamabai Joshi and Others Vs Madan Mohan Mandir Sanstha
Bombay High Court · (2014) 1 ALLMR 810 : (2014) 2 BomCR 436 : (2014) 2 MhLj 547
High Courts22 Oct 2013
Dattatraya Tikkal Vs The State of Maharashtra, Shri Ashok Rajput, Shri Vikramsing Pawar, Shri L.A. Kamble and Shri Dagadu Ujagare
Bombay High Court · (2014) ALLMR(Cri) 31 : (2014) 1 BomCR(Cri) 439
High Courts22 Oct 2013Dismissed
Shri. Rajiv Gandhi, Shri. Udhavrao and Shri. Shivaji Vs The State of Maharashtra and Shri. Bhivsen Deoram Kandekar
Bombay High Court · (2014) ALLMR(Cri) 529
High Courts22 Oct 2013
Shahurao and Others Vs Vishwanath and Others
Bombay High Court · (2014) 4 ALLMR 166 : (2014) 2 BomCR 389 : (2014) 5 MhLj 143
High Courts22 Oct 2013Disposed Off
Krishnat Jagannath Bhosale and Others Vs Prakash Sadashiv Chavan
Bombay High Court · (2013) 10 BOM CK 0095
High Courts22 Oct 2013Dismissed
Smt. Suryakanta Ishwar Lohkare and Others Vs Smt. Annapurna Nilkanth Shende and Manoj Jaiswal
Bombay High Court · (2014) 4 ABR 18 : (2014) 2 BomCR 644