High Courts15 Oct 2013Dismissed
Laxmi Pat Surana Vs Pantaloon Retail (India) Ltd. and Others
Bombay High Court · (2013) 10 BOM CK 0113
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,163 of 3,665
High Courts15 Oct 2013Disposed Off
Ashvin Shah and others Vs RSN Balaji Realtors Pvt. Ltd. And Others
Bombay High Court · (2013) 10 BOM CK 0112
High Courts15 Oct 2013
Niphad Sakhar Karkhana Ltd. Vs Commissioner of C. Ex., Nashik
Bombay High Court · (2014) 300 ELT 66
High Courts15 Oct 2013
Mohan Vs The State of Maharashtra and Others
Bombay High Court · (2013) 6 ABR 1167 : (2014) 1 ALLMR 394 : (2014) 2 MhLj 244
High Courts15 Oct 2013Allowed
Therakan D. Joseph Vs M/s. Dolphin Developers
Bombay High Court · (2014) 3 ALLMR 773 : (2014) 1 BomCR 848 : (2014) 4 MhLj 391
High Courts15 Oct 2013
Twenty First Century Wire Rods Ltd. Vs Union of India
Bombay High Court · (2014) 306 ELT 577
High Courts14 Oct 2013Allowed
Asadjamal @ Irfan @ Dada Vs The State of Maharashtra
Bombay High Court · (2013) 10 BOM CK 0213
High Courts14 Oct 2013
Mr. Prem Kishore Raj Vs The Department of Home and Others
Bombay High Court · (2013) 6 ABR 970 : (2014) 1 BomCR(Cri) 7
High Courts14 Oct 2013
Arun Ambadasji Chawade Vs The Chief General Manager, Bharat Sanchar Nigam Ltd., Mumbai, The Controller of Communication Accounts Officer (Pension), Mumbai, Telecom District Engineer (Admn.), Bharat Sanchar Nigam Ltd., Wardha and Accounts Officer (Cash), Wardha
Bombay High Court · (2014) 3 ALLMR 277 : (2014) 140 FLR 884 : (2013) 6 MhLj 533
High Courts14 Oct 2013Dismissed
Rajesh D. Vora Vs Aarti Mehra and Others
Bombay High Court · (2014) 1 BomCR 244
High Courts14 Oct 2013
M/s. Ashwamedh Production Vs Shri Rajesh Shivram Kolambkar, Shraddha Theatre and Kishore B. Chaugule
Bombay High Court · (2013) 10 BOM CK 0108
High Courts14 Oct 2013Dismissed
Ramkrishna Narayan Khedkar Vs Shrikrishna Nagorao Zade
Bombay High Court · (2014) 1 MhLj 420
High Courts14 Oct 2013
Rajesh Santosh Thombre Vs State of Maharashtra and Others
Bombay High Court · (2013) ALLMR(Cri) 4383
High Courts14 Oct 2013
Mrs. Shalu Agarwal, Vinay Jindal and Jogesh Jindal Vs State of Maharashtra and Mrs. Sunita S. Kumar Arvind Puri and Others Vs State of Maharashtra and Another
Bombay High Court · (2014) 1 BomCR(Cri) 34
High Courts14 Oct 2013Dismissed
M/s. V.A. Enterprises Vs M/s. Tooltek Special Machines, Mr. Bashir Hamidknhan Inamdar and The State of Maharashtra
Bombay High Court · (2014) 1 BomCR(Cri) 492
High Courts14 Oct 2013Allowed
The Savada Merchant Co-Op Credit Society Ltd. and Others Vs The State of Maharashtra and Another
Bombay High Court · (2014) 1 BomCR(Cri) 132
High Courts11 Oct 2013Dismissed
Marling Barnappa Saibanna Vs State of Maharashtra
Bombay High Court · (2015) 1 MhLJCrl 634
High Courts11 Oct 2013
Ayyubhali Dostmohammad Makrani Vs The State of Maharashtra and Another
Bombay High Court · (2014) ALLMR(Cri) 317
High Courts11 Oct 2013Dismissed
The United India Insurance Co. Ltd. Vs Suryakant Damodar Meherkhambe and Shri Nandu Tabaji Gite
Bombay High Court · (2014) ACJ 1647 : (2014) 1 ALLMR 36 : (2014) 1 AnWR 344 : (2014) 140 FLR 326 : (2013) 4 LLJ 613 : (2014) LLR 137 : (2014) 2 MhLj 161
High Courts11 Oct 2013Allowed
Saraswati Babuso Chodankar and Others Vs Namdev Babuso Chodankar and Others
Bombay High Court · (2014) 2 ABR 107