High Courts24 Sept 2013
M/s. Sterling Buildcom Pvt. Ltd. and Shri Nilesh H. Modi Vs The State of Maharashtra and Others
Bombay High Court · (2014) 2 ABR 733 : (2014) 1 BomCR 354
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,172 of 3,665
High Courts24 Sept 2013Allowed
Parshram Tanaji Aher and Others Vs Dattu Kadu Aher and Pundalik Amruta Jadhav
Bombay High Court · (2014) 2 ABR 120 : (2014) 1 ALLMR 251 : (2014) 2 MhLj 250
High Courts24 Sept 2013Allowed
Omprakash alias Guddu Munna Yadav Vs State of Maharashtra
Bombay High Court · (2013) 6 ABR 679 : (2014) ALLMR(Cri) 662
High Courts24 Sept 2013Dismissed
Sanjay Vs The State of Maharashtra
Bombay High Court · (2013) ALLMR(Cri) 3973 : (2014) 1 BomCR(Cri) 567
High Courts24 Sept 2013Allowed
Superintending Agriculture Officer Vs Ramdas Sampatrao Puri
Bombay High Court · (2013) 139 FLR 1023 : (2014) 1 MhLj 376
High Courts24 Sept 2013Dismissed
Smt. Savitrabai Sureshchandra Khatod Vs The State of Maharashtra
Bombay High Court · (2013) ALLMR(Cri) 3880 : (2014) 3 BomCR(Cri) 152
High Courts24 Sept 2013Allowed
The Official Liquidator As the Liquidator of M/s. Crown Maritime Company (India) Pvt. Ltd. Vs Prabha P. Shenai
Bombay High Court · (2014) 2 ALLMR 376 : (2014) 3 MhLj 25
High Courts23 Sept 2013Allowed
Pravin Vs The State of Maharashtra and Others
Bombay High Court · (2013) ALLMR(Cri) 4263
High Courts23 Sept 2013Allowed
Vijay Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 1769
High Courts23 Sept 2013Disposed Off
Shantilal J. Shah and Others. Vs Jitendra Sanghavi and Others
Bombay High Court · (2014) 3 ABR 384 : (2013) 6 ALLMR 212 : (2014) 1 MhLj 193
High Courts23 Sept 2013
Mr. Kishorkant Bhattessa and Mr. Jaswinder Singh Sachdev Vs The State of Maharashtra and Others
Bombay High Court · (2014) 2 ALLMR 349
High Courts23 Sept 2013Disposed Off
Greave Cotton Limited Vs Pimpri Chinchwad Municipal Corporation and Others
Bombay High Court · (2013) 6 ALLMR 871 : (2014) 1 MhLj 655
High Courts23 Sept 2013Disposed Off
Mr. Ganesh Manik Funde Vs Mumbai University, The Director of Technical Education Maharashtra State, Shivajirao S. Jondhale, College of Engineering and Vidya Prakashak Mandals Dr. V.N. Bedekar, Institute of Management Studies
Bombay High Court · (2014) 1 ALLMR 105 : (2014) 2 MhLj 199
High Courts23 Sept 2013Allowed
Hemraj Vs The State of Maharashtra and Another
Bombay High Court · (2014) ALLMR(Cri) 589
High Courts23 Sept 2013
Dr. Kushal and Others Vs The State of Maharashtra and Another
Bombay High Court · (2014) ALLMR(Cri) 580
High Courts23 Sept 2013
Shri Deepak L. Bhandare Vs Smt. Durga Deepak Bhandare and Another
Bombay High Court · (2014) ALLMR(Cri) 525 : (2014) 2 DMC 593
High Courts23 Sept 2013
Shirin Baman Faramarzi of Bombay Zoroastrian Iranian Inhabitant Vs Zubin Boman Faramarzi of Bombay Ubduab Inhabitant, Himanshu Vinod Kode and Diniar Darab Mehta
Bombay High Court · (2014) 3 ALLMR 579 : (2014) 4 MhLj 217
High Courts23 Sept 2013Allowed
Machis Tukaram Pawar and Others Vs State of Maharashtra
Bombay High Court · (2013) 6 ABR 461 : (2014) ALLMR(Cri) 883
High Courts23 Sept 2013Dismissed
Mohd. Shafiq Samsuddin Shaikh Vs State of Maharashtra
Bombay High Court · (2013) 6 ABR 391 : (2013) ALLMR(Cri) 4410
High Courts23 Sept 2013Allowed
Maneklal N. Shah alias Kothari Vs Municipal Corporation of G.R. Bombay
Bombay High Court · (2014) 1 ALLMR 194 : (2014) 2 MhLj 341