COURT ARCHIVE

Bombay High Court judgments

73,288 judgments · page 1,176 of 3,665

High Courts16 Sept 2013Dismissed

Sitara Diamond Pvt. Ltd. Vs Income Tax Officer 8(3)(2), Additional Commissioner of Income Tax Circle-8 (3), Commissioner of Income Tax 8 and Union of India

Bombay High Court · (2013) 262 CTR 324 : (2013) 358 ITR 424

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 10A, 139, 142, 142(1), 143

High Courts16 Sept 2013Disposed Off

Shree Krishna Homes Pvt. Ltd. Vs The Perpetual Co-Operative Hsng. So. Ltd. and Others

Bombay High Court · (2013) 09 BOM CK 0131

Arbitration and Conciliation Act, 1996 — Section 9, 9(e), 9(ii)(d), 9(ii)(e)

High Courts16 Sept 2013Dismissed

Anjali Sudhakar Chumbalkar Vs State of Maharashtra

Bombay High Court · (2013) 6 ABR 366 : (2013) 4 BomCR(Cri) 457

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304

High Courts16 Sept 2013

Disha Construction Vs Jaysen S. Mastakar and Others

Bombay High Court · (2013) 5 ALLMR 696 : (2013) 6 BomCR 11 : (2014) 2 MhLj 353

Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1Maharashtra Co-operative Societies Act, 1960 — Section 164, 91

High Courts16 Sept 2013Allowed

Supreme Industries Limited Vs E.S.I. Corporation and The Recovery Officer

Bombay High Court · (2014) 2 ABR 655 : (2014) 1 ALLMR 310 : (2013) 139 FLR 738 : (2013) 5 LLN 468 : (2013) LLR 1183 : (2013) 6 MhLj 636

Employees State Insurance Act, 1948 — Section 45A, 75, 82, 99A

High Courts16 Sept 2013Dismissed

Malhari Vitthal Jadhav Vs The State of Maharashtra

Bombay High Court · (2013) ALLMR(Cri) 3808 : (2013) 4 BomCR(Cri) 580

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113A, 32Penal Code, 1860 (IPC) — Section 306, 323, 498A, 504

High Courts16 Sept 2013Allowed

Gopal Vs The State of Maharashtra and Another

Bombay High Court · (2013) ALLMR(Cri) 4145

High Courts16 Sept 2013Allowed

Santosh Chavan Vs The State of Maharashtra and Another

Bombay High Court · (2014) ALLMR(Cri) 854

High Courts16 Sept 2013Partly Allowed

Mohammed Kasam Vs The Municipal Corporation of Greater

Bombay High Court · (2014) 1 ALLMR 182

Mumbai Municipal Corporation Act, 1888 — Section 351

High Courts13 Sept 2013

Phoenix Industries (P.) Ltd. Vs Union of India

Bombay High Court · (2014) 303 ELT 58 : (2014) 44 GST 471

High Courts13 Sept 2013

Mariano S.J. Godinho (Dr.) Vs Henriques Carneiro and Others

Bombay High Court · (2013) 6 BomCR 478

High Courts13 Sept 2013

Hilton Builders and Textiles Pvt. Ltd. Vs Special Paints Limited and Another

Bombay High Court · (2014) 1 BomCR 458

High Courts13 Sept 2013Disposed Off

Abdul Karim Ahmed Mansoori Vs The Municipal Corporation of Greater Mumbai and Another

Bombay High Court · (2013) 6 ABR 141 : (2013) 6 ALLMR 323 : (2014) 1 MhLj 227

Civil Procedure Code, 1908 (CPC) — Section 3(2)(d), 32, 9Constitution of India, 1950 — Article 226Mumbai Municipal Corporation Act, 1888 — Section 343, 343(1), 351, 354A, 515A

High Courts13 Sept 2013Dismissed

Shubham Vs The State of Maharashtra, The Director of Medical Education and Research, M.S. and Competent Authority for the Admissions to Health Sciences, Nasik University of Health Sciences and The Dean, Government Medical College and Hospital and Counseling Authority

Bombay High Court · (2013) 6 ABR 477 : (2013) 6 ALLMR 879 : (2014) 1 MhLj 750

Constitution of India, 1950 — Article 14, 15, 15(1), 21, 226

High Courts13 Sept 2013Allowed

Slum Rehabilitation Authority and Another Vs Kohinoor (SRA) Co-Op. Hsg. Society (Proposed) and Others

Bombay High Court · (2013) 6 ALLMR 787 : (2014) 1 BomCR 449 : (2013) 6 MhLj 632

Civil Procedure Code, 1908 (CPC) — Section 80(2)Maharashtra Slum Areas (Improvement, Clearance and Redevelopment) Act, 1971 — Section 4(1), 42

High Courts13 Sept 2013Allowed

Shri Ganesh Sahakari Sakhar Karkhana Ltd. and Others Vs Ms. Bharat Trading Company

Bombay High Court · (2013) ALLMR(Cri) 3884 : (2014) 2 BomCR(Cri) 760

High Courts12 Sept 2013Disposed Off

Mahendra Ramesh Desaikar Vs K. P. Raghuvanshi

Bombay High Court · (2015) 2 MhLJCrl 78

High Courts12 Sept 2013Dismissed

Premanand Ganesh Naik Vs Dinanath Shankar Gaonkar

Bombay High Court · (2013) 09 BOM CK 0258

High Courts12 Sept 2013

Rochem Separation Systems (India) Pvt. Ltd. Vs Union of India

Bombay High Court · (2014) 306 ELT 82

High Courts12 Sept 2013

Ganesh Vs The State of Maharashtra and Others

Bombay High Court · (2014) ALLMR(Cri) 585