COURT ARCHIVE

Bombay High Court judgments

73,288 judgments · page 1,178 of 3,665

High Courts06 Sept 2013Dismissed

Mohammad Hassan Jafari Naeimi Vs Union of India, Shri Vishwas Pandhare, The Regional Passport Officer, Pune and The State of Maharashtra

Bombay High Court · (2013) 6 ABR 186 : (2014) 2 ALLMR 337 : (2013) 6 BomCR 773

Citizenship Act, 1955 — Section 7(A), 7(B)Constitution of India, 1950 — Article 13, 14, 19, 21, 226Passports (Entry into India) Act, 1920 — Section 3

High Courts06 Sept 2013Allowed

Suresh Hiralal Barwal Vs The State of Maharashtra and Kamalnarayan

Bombay High Court · (2013) ALLMR(Cri) 4404 : (2014) 2 BC 226

Negotiable Instruments Act, 1881 (NI) — Section 138

High Courts06 Sept 2013Dismissed

Godrej And Boyce Shramik Sangh Vs Maharashtra Navnirman Kamgar Sena and Others

Bombay High Court · (2014) 1 ALLMR 82 : (2013) 139 FLR 959 : (2013) 4 LLJ 368 : (2014) 2 MhLj 382

High Courts06 Sept 2013

Suresh Vs State of Maharashtra and Others

Bombay High Court · (2013) 6 MhLj 307

High Courts06 Sept 2013

Vinayak Dynaneshwar Mainkar Vs The State of Maharashtra, Sub Divisional District Magistrate and Shri. Vineet Agarwal

Bombay High Court · (2013) ALLMR(Cri) 3528 : (2014) 1 BomCR(Cri) 448

Bombay Police Act, 1951 — Section 56(1)(a), 56(1)(b)Constitution of India, 1950 — Article 226

High Courts06 Sept 2013Dismissed

Mr. Shivashankar Swami Vs Municipal Corporation of Greater and Mrs. Margret Hubert Pereira

Bombay High Court · (2014) 1 ALLMR 317 : (2014) 2 MhLj 313

Mumbai Municipal Corporation Act, 1888 — Section 347, 354A, 475A, 527

High Courts06 Sept 2013

Shivaji Laxman Sahane Vs Jaywantrao Pundlikrao Jadhav

Bombay High Court · (2013) 6 ABR 233 : AIR 2014 Bom 23 : (2014) 1 ALLMR 178 : (2014) 4 BomCR 652 : (2013) 6 MhLj 560

Representation of the People Act, 1951 — Section 100, 100(1)(d), 81, 87, 97

High Courts06 Sept 2013Allowed

The State of Maharashtra Vs Esarar Ahmedkha and Another

Bombay High Court · (2013) ALLMR(Cri) 3984

High Courts06 Sept 2013

Vijay Lahu Patil Vs The State of Maharashtra and Others

Bombay High Court · (2014) 1 BomCR(Cri) 422 : (2013) 4 KHC 270

Constitution of India, 1950 — Article 21, 22Criminal Procedure Code, 1973 (CrPC) — Section 107, 108, 109, 110, 111

High Courts06 Sept 2013Dismissed

Dr. Uttamrao and Others Vs The State of Maharashtra and Others

Bombay High Court · (2014) ALLMR(Cri) 178

High Courts05 Sept 2013

Bernardo and Others Vs Mrs. Esperanza Miranda and Others

Bombay High Court · (2014) 2 ABR 53

High Courts05 Sept 2013

Prashant Vs The State of Maharashtra, The Project Officer, Shri. Sant Dnyaneshwar Shikshan Mandal and The Head Master

Bombay High Court · (2014) 1 ALLMR 283 : (2014) 1 BomCR 291 : (2014) 2 MhLj 272

Limitation Act, 1963 — Section 5

High Courts05 Sept 2013Dismissed

Shaikh Rabbani Vs Sow. Farjana Begum

Bombay High Court · (2013) ALLMR(Cri) 3906 : (2014) 1 BomCR(Cri) 95

High Courts05 Sept 2013Dismissed

Laxman Vs The State of Maharashtra

Bombay High Court · (2013) 6 ABR 164 : (2013) 4 BomCR(Cri) 433

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 307

High Courts05 Sept 2013

Sobha Developers Limited Vs Ms. Lanka Sitaram Kamthe and Others

Bombay High Court · (2013) 6 ABR 29 : (2014) 2 ALLMR 706 : (2014) 1 BomCR 830 : (2014) 3 MhLj 445

High Courts05 Sept 2013Disposed Off

Bhagyashree Bharguram Mahadik Vs The Employees State Insurance Corporation and The Asstt. Director, Employees State Insurance Corporation

Bombay High Court · (2013) 5 ABR 1201 : (2014) ACJ 1113 : (2013) 6 ALLMR 195 : (2014) 1 BomCR 118 : (2013) 139 FLR 636 : (2013) 4 LLJ 185 : (2013) 4 LLN 524 : (2013) LLR 1106 : (2014) 1 MhLj 292 : (2014) 3 SCT 566

Employees State Insurance Act, 1948 — Section 2(8), 2(9), 51A, 75

High Courts05 Sept 2013Allowed

Gahihinath Vs Kausalyabai

Bombay High Court · (2013) ALLMR(Cri) 4348 : (2013) 4 BomCR(Cri) 773

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 381Protection of Women From Domestic Violence Act, 2005 — Section 29

High Courts05 Sept 2013Dismissed

Prince Pal Singh Tuli Vs Apoorva Lakhia and Reliance Entertainment Pvt. Ltd.

Bombay High Court · (2013) 5 ABR 1351 : (2014) 1 ALLMR 328 : (2014) 1 BomCR 394 : (2014) 2 MhLj 241

High Courts05 Sept 2013

Rajuwalli Dhondibhai Mujawar Vs The State of Maharashtra

Bombay High Court · (2013) ALLMR(Cri) 4009

High Courts05 Sept 2013

Swimber Offshore Construction Pte. Ltd. Vs Union of India

Bombay High Court · (2014) 306 ELT 53