High Courts04 Jul 1940Dismissed
Shankar Vishnu Burhanpurkar Vs Maneklal Haridas Gujrathi
Bombay High Court · AIR 1940 Bom 362 : (1940) 42 BOMLR 873
COURT ARCHIVE
Bombay High Court judgments, 1940
177 judgments · page 6 of 9
High Courts03 Jul 1940Dismissed
Shankarrao Dagadujirao Jahagirdar Vs Shambhu Nathu Patil
Bombay High Court · (1941) 43 BOMLR 1
Bombay Land Revenue Code, 1879 — Section 83Evidence Act, 1872 — Section 13
High Courts03 Jul 1940Dismissed
Gangabai Pandurang Dombe Vs Pagubai Narayan Kore
Bombay High Court · AIR 1940 Bom 395 : (1940) 42 BOMLR 883
Transfer of Property Act, 1882 — Section 52
High Courts03 Jul 1940Allowed
The Gokak Municipality Vs Rajaram Shridhar Kulkarni
Bombay High Court · AIR 1940 Bom 386 : (1940) 42 BOMLR 886
Bombay District Municipal Act, 1901 — Section 46
High Courts01 Jul 1940
Emperor Vs Saver Manuel Dantes
Bombay High Court · AIR 1940 Bom 307 : (1940) 42 BOMLR 791
Bombay Abkari Act, 1878 — Section 14B2Criminal Procedure Code, 1898 (CrPC) — Section 432
High Courts28 Jun 1940Dismissed
Mussammat Har Naraini Kunwar Vs Sajjan Pal Singh
Bombay High Court · (1941) 43 BOMLR 141
High Courts28 Jun 1940Allowed
Narottamdas Harjivandas and Co. and Manibhai Chhotubhai and Co. Vs The Bulsar Town Municipality
Bombay High Court · AIR 1941 Bom 11 : (1940) 42 BOMLR 1034
Bombay District Municipal Act, 1901 — Section 59(xa)
High Courts27 Jun 1940Dismissed
Emperor Vs Fulabhai Bhulabhai Joshi
Bombay High Court · AIR 1940 Bom 363 : (1940) 42 BOMLR 857
Child Marriage Restraint Act, 1929 — Section 5
High Courts25 Jun 1940
Emperor Vs Bilal Mahomed
Bombay High Court · AIR 1940 Bom 361 : (1940) 42 BOMLR 787
Criminal Procedure Code, 1898 (CrPC) — Section 94Evidence Act, 1872 — Section 123, 125
High Courts25 Jun 1940
Emperor Vs Hasam Mamad
Bombay High Court · AIR 1940 Bom 378 : (1940) 42 BOMLR 785
Bombay Municipal Boroughs Act, 1925 — Section 152
High Courts19 Jun 1940
Emperor Vs Shankaraya Gurushiddayya Hiremath
Bombay High Court · AIR 1940 Bom 365 : (1940) 42 BOMLR 777
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 120B
High Courts18 Jun 1940Dismissed
Arjuno Naiko Vs Modonomohono Naiko
Bombay High Court · (1940) 42 BOMLR 1148
High Courts18 Jun 1940Dismissed
Yamashetti Bhaushetti Vs Ashok Bhomshetti
Bombay High Court · AIR 1942 Bom 391 : (1940) 42 BOMLR 895
High Courts17 Jun 1940Dismissed
The Bank of Khulna Limited Vs Jyoti Prokash Mitra
Bombay High Court · (1940) 42 BOMLR 1139
High Courts14 Jun 1940
Emperor Vs Sultansha Sidisha
Bombay High Court · AIR 1940 Bom 385 : (1940) 42 BOMLR 745
Criminal Procedure Code, 1898 (CrPC) — Section 164, 236Penal Code, 1860 (IPC) — Section 193
High Courts14 Jun 1940Dismissed
Emperor Vs Mahomed Hussein Abdul Kadar Shaikh Bhikan
Bombay High Court · (1940) 42 BOMLR 742
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts11 Jun 1940
Sir Rajendra Narayan Bhanj Deo Vs The Commissioner of Income Tax
Bombay High Court · (1940) 42 BOMLR 1182
Income Tax Act, 1922 — Section 66(2)
High Courts08 Jun 1940Dismissed
Bishun Dayal Vs Kesho Prasad
Bombay High Court · (1941) 43 BOMLR 138
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts03 Jun 1940Dismissed
Radhakissen Chamria Vs Durga Prosad Chamria
Bombay High Court · (1940) 42 BOMLR 1172
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53
High Courts02 Jun 1940Dismissed
The Bank of Chettinad, Limited Vs The Commissioner of Income Tax
Bombay High Court · (1941) 43 BOMLR 132
Income Tax Act, 1961 — Section 42(1), 66(2)