High Courts23 Aug 1940
Vithalbhai Motibhai Vs The Nadiad Electric Supply Co. Ltd.
Bombay High Court · AIR 1941 Bom 67 : (1940) 42 BOMLR 1098
Civil Procedure Code, 1908 (CPC) — Section 115Provincial Small Cause Courts Act, 1887 — Section 25
COURT ARCHIVE
Bombay High Court judgments, 1940
177 judgments · page 4 of 9
High Courts19 Aug 1940Dismissed
Abdul Aziz Valad Haji Subhan Vs Mahomed Ibrahim Ghatkari Hussainbi Haji Subhan Vs Sayad Khairuddin Kutubuddin Kaji
Bombay High Court · AIR 1941 Bom 238 : (1941) 43 BOMLR 126
High Courts17 Aug 1940Allowed
Musammat Subhani Vs Nawab
Bombay High Court · (1941) 43 BOMLR 432
Evidence Act, 1872 — Section 42
High Courts15 Aug 1940Dismissed
Haji Yoonus Shekh Mohiddin Nadkar Vs Shekh Hasan Sheikh Ali Vs Abdul Karim Ishamuddin Valad Shabuddin Jamadar Vs Abdul Karim Shekh Ahamad Vs Sherifa Javje Shekh Usman Tare
Bombay High Court · AIR 1941 Bom 178 : (1941) 43 BOMLR 194
Limitation Act, 1871 — Article 148Limitation Act, 1877 — Section 19, 28
High Courts15 Aug 1940Dismissed
Collector of Broach and Panch Mahals Vs Ochhavlal Bhikalal
Bombay High Court · AIR 1941 Bom 158 : (1941) 43 BOMLR 122
Civil Procedure Code, 1908 (CPC) — Section 48Criminal Procedure Code, 1898 (CrPC) — Section 386(2)(b)Penal Code, 1860 (IPC) — Section 70
High Courts15 Aug 1940Allowed
Rukmansa Rajansa Hosmani Vs Shankargouda Basangouda Lakhyal
Bombay High Court · AIR 1941 Bom 83 : (1940) 42 BOMLR 1111
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 3(1), Order 27 Rule 2
High Courts13 Aug 1940
Emperor Vs Bhagwandas Bisesar
Bombay High Court · AIR 1941 Bom 50 : (1940) 42 BOMLR 938
Coroners Act, 1871 — Section 19(3)Evidence Act, 1872 — Section 24
High Courts13 Aug 1940Dismissed
Raychand Jivaji Vs Basappa Virappa Bellary
Bombay High Court · AIR 1941 Bom 71 : (1940) 42 BOMLR 1113
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 15Registration Act, 1908 — Section 17(1)(e)
High Courts12 Aug 1940Dismissed
Ambabai Bhaichand Gujar Vs Keshav Bandochand Gujar
Bombay High Court · AIR 1941 Bom 233 : (1941) 43 BOMLR 114
Hindu Law of Inheritance (Amendment) Act, 1929 — Section 2
High Courts10 Aug 1940
In Re: The Patiala State Bank
Bombay High Court · AIR 1941 Bom 93 : (1941) 43 BOMLR 84
Government of India Act, 1919 — Section 65Government Trading Taxation Act, 1926 — Section 2Income Tax Act, 1922 — Section 2(6)
High Courts09 Aug 1940
Jamburao Satappa Kochari Vs Annappa Ramchandrappa Kabbur
Bombay High Court · AIR 1941 Bom 23 : (1940) 42 BOMLR 1066
Civil Procedure Code, 1908 (CPC) — Section 2(11)
High Courts08 Aug 1940
Emperor Vs Anandya Sambhya Mahar
Bombay High Court · AIR 1940 Bom 416 : (1940) 42 BOMLR 909
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts07 Aug 1940
Babubhai Vamalchand Kachra Vs Hiralal Vamalchand Kachra
Bombay High Court · AIR 1941 Bom 69 : (1940) 42 BOMLR 1093
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1, 24
High Courts03 Aug 1940
Jessie Grant Khambatta Vs Mancherji C. Khambatta
Bombay High Court · (1940) 42 BOMLR 945
Civil Procedure Code, 1908 (CPC) — Section 51Divorce Act, 1869 — Section 37
High Courts30 Jul 1940Dismissed
Damodar Vishnu Juvekar Vs Shriram Lakshman Juvekar
Bombay High Court · AIR 1941 Bom 56 : (1940) 42 BOMLR 1086
Trusts Act, 1882 — Section 32
High Courts29 Jul 1940Dismissed
In Re: Peoples International Travel Education and Commercial Co. Ltd.
Bombay High Court · AIR 1941 Bom 25 : (1940) 42 BOMLR 1021
Companies Act, 1956 — Section 207(9)
High Courts29 Jul 1940Dismissed
Krishnadas Govardhandas Madivale Vs Ratanbai Gokuldas Laxmandas
Bombay High Court · AIR 1941 Bom 41 : (1940) 42 BOMLR 1044
Provincial Insolvency Act, 1920 — Section 28(5)
High Courts29 Jul 1940
Kanji Vijpal Vs Pandurang Keshav Rane
Bombay High Court · AIR 1940 Bom 413 : (1940) 42 BOMLR 902
Criminal Procedure Code, 1898 (CrPC) — Section 247Penal Code, 1860 (IPC) — Section 420Presidency Towns Insolvency Act, 1909 — Section 102
High Courts29 Jul 1940
Shrimant Khanderao Shivajirao Gaekwar Vs D.D. Romer
Bombay High Court · AIR 1941 Bom 48 : (1940) 42 BOMLR 1024
Transfer of Property Act, 1882 — Section 55(3)
High Courts26 Jul 1940
Nawab Sardar Narharsingji Ishvarsingji Vs The Secretary of State For India
Bombay High Court · AIR 1941 Bom 161 : (1941) 43 BOMLR 167
Bombay Land Revenue Code, 1879 — Section 37