High Courts08 Feb 1940Dismissed
Malegaon Budruk Co-operative Credit Society Vs Gangadhar Narayan Chavre
Bombay High Court · AIR 1940 Bom 284 : (1940) 42 BOMLR 525
Evidence Act, 1872 — Section 44
COURT ARCHIVE
Bombay High Court judgments, 1940
177 judgments · page 9 of 9
High Courts07 Feb 1940Dismissed
Bhagwandas Purshottamdas Kapadia Vs Chunilal Dahyabhai
Bombay High Court · AIR 1940 Bom 291 : (1940) 42 BOMLR 518
High Courts07 Feb 1940
Pratapchand Ramchand and Co. Vs Jehangirji Bomanji Chinoy
Bombay High Court · AIR 1940 Bom 257 : (1940) 42 BOMLR 497
Partnership Act, 1932 — Section 58(i), 59, 69(2)
High Courts06 Feb 1940
Balappa Tammanna Tammannavar Vs Dyamappa Bhusappa
Bombay High Court · AIR 1940 Bom 415 : (1940) 42 BOMLR 872
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 7Limitation Act, 1908 — Section 12
High Courts05 Feb 1940
J.C. Eno Limited Vs Vishnu Chemical Co.
Bombay High Court · AIR 1941 Bom 3 : (1940) 42 BOMLR 924
Patents, Designs, and Trade Marks Act, 1883 — Section 73
High Courts05 Feb 1940Allowed
Ambedas Kashibhai Amin Vs Vadilal Chhaganlal Choksey
Bombay High Court · AIR 1940 Bom 272 : (1940) 42 BOMLR 515
Bar Councils Act, 1926 — Section 14Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4
High Courts01 Feb 1940
Emperor Vs Narottam Lalbhai Sheth
Bombay High Court · AIR 1940 Bom 265 : (1940) 42 BOMLR 482
Factories Act, 1934 — Section 60(b)(i), 71
High Courts31 Jan 1940Dismissed
P.J. Rogers Vs Shrinivas Gopal Kawale
Bombay High Court · AIR 1940 Bom 266 : (1940) 42 BOMLR 478
Criminal Procedure Code, 1898 (CrPC) — Section 561A
High Courts31 Jan 1940
Vazirbhai Sultanbhai Tamboli Vs Gadmal Nathmal Marwadi
Bombay High Court · AIR 1940 Bom 263 : (1940) 42 BOMLR 511
High Courts23 Jan 1940
Emperor Vs Ramji Vala
Bombay High Court · AIR 1940 Bom 279 : (1940) 42 BOMLR 475
Criminal Procedure Code, 1898 (CrPC) — Section 439(6)
High Courts18 Jan 1940Allowed
Zumaklal Motiram Vs Fulchand Tarachand
Bombay High Court · AIR 1941 Bom 20 : (1940) 42 BOMLR 867
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts18 Jan 1940Dismissed
Hori Ram Singh Vs King-Emperor
Bombay High Court · (1940) 42 BOMLR 619
Government of India Act, 1935 — Section 270(1)
High Courts16 Jan 1940
Bai Dayambai Sullemanji Vs Mahomedalli Ebrahimji Arsiwala
Bombay High Court · AIR 1940 Bom 410 : (1940) 42 BOMLR 919
High Courts16 Jan 1940Dismissed
Gadadhur Mullick Vs The Official Trustee of Bengal
Bombay High Court · (1940) 42 BOMLR 621
Limitation Act, 1908 — Section 10Succession Act, 1925 — Section 107
High Courts09 Jan 1940
Ruttonji Ardeshir Wadia Vs The Assistant Development Officer
Bombay High Court · AIR 1940 Bom 260 : (1940) 42 BOMLR 506
Evidence Act, 1872 — Section 4Land Acquisition Act, 1894 — Section 6(3)
High Courts09 Jan 1940
Smetham, Byrne and Lambert Vs Darashaw Eruchshaw Karanjawalla
Bombay High Court · AIR 1940 Bom 412 : (1940) 42 BOMLR 922