High Courts15 Mar 1940Allowed
The Secretary of State Vs Mask and Co.
Bombay High Court · (1940) 42 BOMLR 767
Lands Customs Act, 1924 — Section 9Sea Customs Act, 1878 — Section 188
COURT ARCHIVE
Bombay High Court judgments, 1940
177 judgments · page 8 of 9
High Courts14 Mar 1940Dismissed
Cooverji Varjang Vs Cooverbai Nagsey Champsey
Bombay High Court · AIR 1940 Bom 330 : (1940) 42 BOMLR 564
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50(2)
High Courts13 Mar 1940
Sheikh Abdul Latiff Vs Khalaf Abdulla
Bombay High Court · AIR 1940 Bom 293 : (1940) 42 BOMLR 578
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 26
High Courts11 Mar 1940Allowed
Ramchandra B. Loyalka Vs Shapurji N. Bhownagree
Bombay High Court · AIR 1940 Bom 315 : (1940) 42 BOMLR 550
Contract Act, 1872 — Section 124, 126
High Courts11 Mar 1940Dismissed
Emperor Vs Najmuddin Ibrahimsaheb Bobade
Bombay High Court · (1940) 42 BOMLR 584
Bombay District Municipal Act, 1901 — Section 139Bombay Markets and Fairs Act, 1862 — Section 1
High Courts08 Mar 1940
Lingappa Rayappa Desai Vs Kadappa Bapurao Desai
Bombay High Court · AIR 1940 Bom 345 : (1940) 42 BOMLR 832
Bombay Hereditary Offices Act, 1874 — Section 67Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts07 Mar 1940
Sir Jamshedji Jeejibhoy, Bart. Vs Sorabji Byramji Warden
Bombay High Court · (1940) 42 BOMLR 719
Civil Procedure Code, 1908 (CPC) — Section 52(2)
High Courts07 Mar 1940Dismissed
Thomas Bear and Sons (India) Limited Vs Prayag Narain
Bombay High Court · (1940) 42 BOMLR 734
High Courts01 Mar 1940
Dawarali Jafarali Saiyad Vs Bai Jadi and Others
Bombay High Court · AIR 1940 Bom 318
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 6
High Courts29 Feb 1940Dismissed
Vishweshwar Narsabhatta Gaddada Vs Durgappa Irappa Bhatkar
Bombay High Court · AIR 1940 Bom 339 : (1940) 42 BOMLR 653
Specific Relief Act, 1877 — Section 23(b)
High Courts26 Feb 1940Allowed
Jagat Singh Vs Sangat Singh
Bombay High Court · (1940) 42 BOMLR 697
Civil Procedure Code, 1882 — Section 375Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 23 Rule 3
High Courts22 Feb 1940Allowed
Gurupadappa Mallappa Kalasgond Vs Basappa Shiddappa Kalagi
Bombay High Court · AIR 1940 Bom 276 : (1940) 42 BOMLR 592
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6Transfer of Property Act, 1882 — Section 54(4)(b)
High Courts22 Feb 1940Allowed
Rama Shah Vs Lal Chand
Bombay High Court · (1940) 42 BOMLR 640
Contract Act, 1872 — Section 60Limitation Act, 1908 — Section 20
High Courts21 Feb 1940Allowed
Ratansi Jethabhai Bhat Vs Balkisan Gangabakas Nandwani
Bombay High Court · AIR 1940 Bom 267 : (1940) 42 BOMLR 528
Dekkhan Agriculturists Relief Act, 1879 — Section 10AEvidence Act, 1872 — Section 92
High Courts14 Feb 1940
The Municipal Corporation of The City of Bombay Vs Anandrao Narayan Surve
Bombay High Court · AIR 1940 Bom 403 : (1940) 42 BOMLR 817
Solicitors Act, 1870 — Section 5
High Courts14 Feb 1940Dismissed
The Brahmin Mitra Mandal Co-operative Housing Society, Limited Vs The Municipality of Ahmedabad
Bombay High Court · AIR 1940 Bom 269 : (1940) 42 BOMLR 587
Bombay Municipal Boroughs Act, 1925 — Section 73
High Courts14 Feb 1940Dismissed
Rustomjee Sorabji Kapadia Vs Mahadev Chintaman Wadekar
Bombay High Court · AIR 1940 Bom 277 : (1940) 42 BOMLR 596
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 21
High Courts08 Feb 1940Allowed
Mallikarjunagowda Rudragowda Patil Vs Venkawa Ramchandrappa Sawkar
Bombay High Court · AIR 1940 Bom 313 : (1940) 42 BOMLR 600
High Courts08 Feb 1940Allowed
Abdul Majid Vs Shamsherali Fakruddin
Bombay High Court · AIR 1940 Bom 285 : (1940) 42 BOMLR 521
Succession Act, 1925 — Section 214