High Courts30 May 1940Allowed
M.L.M. Mahalingam Chettiar Vs Ramanathan Chettiar
Bombay High Court · (1940) 42 BOMLR 1166
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 18, 73
COURT ARCHIVE
Bombay High Court judgments, 1940
177 judgments · page 7 of 9
High Courts28 May 1940Dismissed
Mirza Akbar Vs Emperor
Bombay High Court · (1941) 43 BOMLR 20
Evidence Act, 1872 — Section 10North West Frontier Province Courts Regulation, 1931 — Section 7
High Courts27 May 1940Allowed
Nathu Lal Vs Gomti Kuar
Bombay High Court · (1940) 42 BOMLR 1156
Evidence Act, 1872 — Section 90
High Courts23 May 1940Dismissed
Suleman Haji Ahmed Umer Vs Haji Abdulla Haji Rahimtulla
Bombay High Court · (1940) 42 BOMLR 971
Limitation Act, 1908 — Article 57
High Courts23 May 1940Dismissed
Kishori Lal Vs Bhawani Shankar
Bombay High Court · (1940) 42 BOMLR 1144
High Courts23 May 1940Dismissed
Hem Chandra Roy Chaudhury Vs Suradhani Debya Chaudhurani
Bombay High Court · (1940) 42 BOMLR 993
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4(4)
High Courts02 May 1940Dismissed
Thakur Bhagwan Singh Vs Bishambhar Nath
Bombay High Court · (1940) 42 BOMLR 990
High Courts02 May 1940Dismissed
Masjid Shahid Ganj Mosque Vs Shiromani Gurdwara Parbandhak Committee
Bombay High Court · (1940) 42 BOMLR 1100
Limitation Act, 1908 — Article 144
High Courts25 Apr 1940Allowed
The Commissioner of Income Tax Vs Mahaliram Ramjidas
Bombay High Court · (1940) 42 BOMLR 997
Income Tax Act, 1922 — Section 34
High Courts19 Apr 1940
Baburao Keshavrao Malkapure Vs Kalavatibai Amrutrao Khase
Bombay High Court · AIR 1940 Bom 275 : (1940) 42 BOMLR 668
Stamp Act, 1899 — Article 57
High Courts18 Apr 1940
Emperor Vs Kondiba Balaji
Bombay High Court · AIR 1940 Bom 314 : (1940) 42 BOMLR 695
Criminal Procedure Code, 1898 (CrPC) — Section 263, 342
High Courts18 Apr 1940
S. Venkatarama Iyer Vs Sundarambal
Bombay High Court · AIR 1940 Bom 400 : (1940) 42 BOMLR 912
Succession Act, 1925 — Section 241
High Courts11 Apr 1940
Emperor Vs Chinubhai Lalbhai
Bombay High Court · (1940) 42 BOMLR 669
Bombay Abkari Act, 1878 — Section 14B, 43(1)(a)
High Courts05 Apr 1940
Bai Kaba Vs Ramniklal Sunderlal Inamdar
Bombay High Court · AIR 1940 Bom 342 : (1940) 42 BOMLR 747
Bombay Land Revenue Code, 1879 — Section 65, 83
High Courts29 Mar 1940Dismissed
Morarjee Gokuldas and Co. Vs The Sholapur Spinning and Weaving Co. Ltd.
Bombay High Court · AIR 1941 Bom 37 : (1940) 42 BOMLR 948
Bombay Insolvency Rules, 1910 — Rule 52B(2)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(2)
High Courts20 Mar 1940
Anandaji Sawaji and Co. Vs Ahmedbhoy Abedinbhoy Peerbhoy
Bombay High Court · AIR 1940 Bom 287 : (1940) 42 BOMLR 580
Transfer of Property Act, 1882 — Section 76
High Courts20 Mar 1940
Bhagwant Genuji Girme Vs Gangabisan Ramgopal Gangabisan Ramgopal Agarwal Vs Yeshwant Bapuji
Bombay High Court · AIR 1940 Bom 369 : (1940) 42 BOMLR 750
Contract Act, 1872 — Section 23
High Courts19 Mar 1940
Prabhakuverbai Amritlal Shah Vs Kasumbabai Sakerchand Parekh
Bombay High Court · AIR 1940 Bom 382 : (1940) 42 BOMLR 827
High Courts18 Mar 1940Dismissed
The Gujarat Ginning and Manufacturing Company Limited Vs V. Govindan Nair
Bombay High Court · (1940) 42 BOMLR 707
High Courts15 Mar 1940
BOMBAY ELECTRIC SUPPLY AND TRAMWAYS COMPANY LIMITED, IN RE.
Bombay High Court · (1940) 8 ITR 432