High Courts26 Jul 1940Dismissed
Chhotibai Daulatram Marwadi Vs Mansukhlal Jasraj
Bombay High Court · AIR 1941 Bom 1 : (1940) 42 BOMLR 1016
Registration Act, 1908 — Section 17(2)
COURT ARCHIVE
Bombay High Court judgments, 1940
177 judgments · page 5 of 9
High Courts26 Jul 1940
The Superintendent of Stamps Vs Tejmal Nihalchand Shah
Bombay High Court · AIR 1940 Bom 360 : (1940) 42 BOMLR 964
Stamp Act, 1899 — Section 24
High Courts25 Jul 1940
Bai Parvatibai Vs Raghunath Lakshman
Bombay High Court · AIR 1941 Bom 60 : (1940) 42 BOMLR 1063
Succession Act, 1925 — Section 211
High Courts25 Jul 1940
In Re: Sagarmal Khemraj
Bombay High Court · AIR 1940 Bom 397 : (1940) 42 BOMLR 904
Criminal Procedure Code, 1898 (CrPC) — Section 186, 75, 77
High Courts23 Jul 1940
Emperor Vs Narayan Vasudev Phadke
Bombay High Court · (1940) 42 BOMLR 861
Penal Code, 1860 (IPC) — Section 124A, 153A
High Courts22 Jul 1940Dismissed
Upendra Nath Bose Vs Lall
Bombay High Court · (1941) 43 BOMLR 381
Civil Procedure Code, 1908 (CPC) — Section 11Registration Act, 1908 — Section 17(1)(b)
High Courts22 Jul 1940Dismissed
The Punjab Co-Operative Bank, Ltd. Vs The Commissioner of Income Tax
Bombay High Court · (1941) 43 BOMLR 372
Government of India Act, 1935 — Section 205Income Tax Act, 1961 — Section 10
High Courts22 Jul 1940
The Surat Borough Municipality Vs Sarifa Karunnissa Begam Saheb and Sayed Mustafa Saysd Sakkaf Edroos Saheb
Bombay High Court · AIR 1941 Bom 53 : (1940) 42 BOMLR 960
Bombay Municipal Boroughs Act, 1925 — Section 104
High Courts19 Jul 1940Dismissed
Shripadgouda Venkangouda Aparanji Vs Govindgouda Narayangouda Aparanji
Bombay High Court · AIR 1941 Bom 77 : (1940) 42 BOMLR 1185
Evidence Act, 1872 — Section 44
High Courts18 Jul 1940Allowed
T and J Brocklebank Ltd. Vs Noor Ahmode
Bombay High Court · (1941) 43 BOMLR 450
Merchant Shipping Act, 1894 — Section 200
High Courts18 Jul 1940Dismissed
Raneegunj Coal Association Ltd. Vs Tata Iron and Steel Co. Limited
Bombay High Court · (1941) 43 BOMLR 403
High Courts18 Jul 1940Allowed
Ramchandra Krishnaji Chandole Vs Vithu Govind Panhale
Bombay High Court · AIR 1941 Bom 65 : (1940) 42 BOMLR 1057
Transfer of Property Act, 1882 — Section 53
High Courts18 Jul 1940Dismissed
Bai Vidyagauri Vs Chaturdas Ambaram
Bombay High Court · (1940) 42 BOMLR 876
High Courts11 Jul 1940Dismissed
Mahalingappa Chanmallappa Gotkindi Vs Shankarayya Gurushantayya Hiremath
Bombay High Court · AIR 1941 Bom 300 : (1941) 43 BOMLR 600
Land Improvement Loans Act, 1883 — Section 7, 7(1)(c)
High Courts08 Jul 1940Dismissed
S.R.M.C.T.S.S.P.A. Chettyar Firm Vs U On Maung
Bombay High Court · (1941) 43 BOMLR 459
Contract Act, 1872 — Section 201Provincial Insolvency Act, 1920 — Section 53
High Courts08 Jul 1940Dismissed
Yeshwant Bhikaji Vilankar Vs Sadashiv Govind Arekar
Bombay High Court · AIR 1940 Bom 414 : (1940) 42 BOMLR 881
Civil Procedure Code, 1908 (CPC) — Order 35 Rule 5Evidence Act, 1872 — Section 116
High Courts08 Jul 1940
Mahomedally Tyebally Vs Safiabai
Bombay High Court · (1941) 43 BOMLR 388
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Limitation Act, 1908 — Article 106, 123
High Courts05 Jul 1940Allowed
Arvind Mills Ltd. Vs K.R. Gadgil
Bombay High Court · AIR 1941 Bom 26 : (1940) 42 BOMLR 955
Payment of Wages Act, 1936 — Section 2
High Courts05 Jul 1940Dismissed
Shri Injal Devi Vs Bhujya Avaji Ramoshi
Bombay High Court · AIR 1941 Bom 29 : (1940) 42 BOMLR 1031
Bombay Land Revenue Code, 1879 — Section 83
High Courts05 Jul 1940Allowed
Shridhar Balkrishna Agashe Vs The Poona City Municipality
Bombay High Court · AIR 1941 Bom 16 : (1940) 42 BOMLR 878