High Courts28 Mar 1927Allowed
Krishnamurthi Ayyar Vs Krishnamurthi Ayyar
Bombay High Court · (1927) 29 BOMLR 969
COURT ARCHIVE
Bombay High Court judgments, 1927
238 judgments · page 9 of 12
High Courts26 Mar 1927
Mohanlal Maganlal Vs Jivanlal Amratlal
Bombay High Court · AIR 1927 Bom 454
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts25 Mar 1927Dismissed
Radha Binode Mandal Vs Gopal Jiu Thakur
Bombay High Court · (1927) 29 BOMLR 961
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts25 Mar 1927
Government of Bombay Vs N.H. Moos
Bombay High Court · AIR 1927 Bom 635 : (1927) 29 BOMLR 1450
Land Acquisition Act, 1894 — Section 23(2)
High Courts22 Mar 1927
Dajiba Ramji Patil Vs Emperor
Bombay High Court · AIR 1927 Bom 410 : 102 Ind. Cas. 549
Criminal Procedure Code, 1898 (CrPC) — Section 345Penal Code, 1860 (IPC) — Section 417
High Courts22 Mar 1927Dismissed
Emperor Vs Dajiba Ramji Patil
Bombay High Court · (1927) 29 BOMLR 718 : (1927) ILR (Bom) 512
Criminal Procedure Code, 1898 (CrPC) — Section 345Penal Code, 1860 (IPC) — Section 417
High Courts21 Mar 1927Allowed
Narayan Das Khettry Vs Jatindra Nath Roy Chowdhry
Bombay High Court · (1927) 29 BOMLR 1143
High Courts21 Mar 1927Allowed
Vibhudapriya Thirtha Swamiar Vs Lakshmindra Thirtha Swamiar
Bombay High Court · (1927) 29 BOMLR 955
High Courts17 Mar 1927
In Re: Anya Shidya Patil
Bombay High Court · (1927) 29 BOMLR 715
Criminal Procedure Code, 1898 (CrPC) — Section 147Evidence Act, 1872 — Section 42
High Courts16 Mar 1927Allowed
Abaji Vithal Paranjpe Vs Narhari Keshav Dharap
Bombay High Court · AIR 1927 Bom 460 : (1927) 29 BOMLR 947 : (1927) ILR (Bom) 809
Bombay Civil Courts Act, 1869 — Section 21, 25
High Courts15 Mar 1927Allowed
Bai Meherbai Sorabji Master Vs Pherozshaw Sorabji Gazdar
Bombay High Court · (1927) 29 BOMLR 1220 : (1927) ILR (Bom) 885
Presidency Small Cause Courts Act, 1882 — Section 21
High Courts14 Mar 1927
Dhondu Bapu Gujar and Others Vs Emperor
Bombay High Court · AIR 1927 Bom 436
Criminal Procedure Code, 1898 (CrPC) — Section 203Evidence Act, 1872 — Section 105
High Courts14 Mar 1927Allowed
Chetandas Daga Vs Radhakisson Ramchandra
Bombay High Court · AIR 1927 Bom 553 : (1927) 29 BOMLR 1087
Companies Act, 1956 — Section 14
High Courts14 Mar 1927
Emperor Vs Dhondu Bapu Gujar
Bombay High Court · (1927) 29 BOMLR 713
Criminal Procedure Code, 1898 (CrPC) — Section 203Evidence Act, 1872 — Section 105
High Courts14 Mar 1927Dismissed
Emperor Vs Chhaganlal Motiram Mehtaji
Bombay High Court · (1927) 29 BOMLR 733 : (1927) ILR (Bom) 818 : 103 Ind. Cas. 602
Bombay District Municipal Act, 1901 — Section 96(5)
High Courts14 Mar 1927Dismissed
The Pratap Spinning, Weaving and c. Co. Vs G.I.P. Railway
Bombay High Court · AIR 1927 Bom 468 : (1927) 29 BOMLR 944
Railways Act, 1890 — Section 72
High Courts10 Mar 1927Allowed
Tyabji, Dayabhai and Co. Vs Jetha Devji and Co.
Bombay High Court · (1927) 29 BOMLR 1196 : (1927) ILR (Bom) 855
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts08 Mar 1927
Ladkavahoo Vs Charandas Chaturbhuj
Bombay High Court · AIR 1927 Bom 519 : (1927) 29 BOMLR 1082
High Courts08 Mar 1927
Nathubhai Ichharam Vs Narayanacharya Ramacharya
Bombay High Court · AIR 1927 Bom 470 : (1927) 29 BOMLR 937 : (1927) ILR (Bom) 800
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 4, 99