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Bombay High Court judgments, 1927

238 judgments · page 11 of 12

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High Courts22 Feb 1927Allowed

Ma Hnit Vs Fatima Bibi

Bombay High Court · (1927) 29 BOMLR 863

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High Courts22 Feb 1927Dismissed

Gangadhar Balvant Oke Vs The Collector of Nasik

Bombay High Court · AIR 1927 Bom 462 : (1927) 29 BOMLR 909 : 103 Ind. Cas. 249

Bombay Land Revenue Code, 1879 — Section 52
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High Courts22 Feb 1927Allowed

Gangi Reddi Vs Tammi Reddi

Bombay High Court · (1927) 29 BOMLR 856

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High Courts22 Feb 1927

P.D. Shamdasani Vs The Tata Industrial Bank Ltd.

Bombay High Court · (1927) 29 BOMLR 1093 : 103 Ind. Cas. 731

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High Courts22 Feb 1927Dismissed

Banku Behary Chatterji Vs Naraindas Dutt

Bombay High Court · (1927) 29 BOMLR 850

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High Courts21 Feb 1927Dismissed

Ratanbai Karsetji Sunavala Vs Narayandas Prayagdas

Bombay High Court · AIR 1927 Bom 478 : (1927) 29 BOMLR 900 : (1927) ILR (Bom) 771

Civil Procedure Code, 1908 (CPC) — Order 31 Rule 1Succession Act, 1865 — Section 266
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High Courts17 Feb 1927

Tulsi Lalji Vs Omkar Huna

Bombay High Court · AIR 1927 Bom 399 : (1927) 29 BOMLR 897 : (1927) ILR (Bom) 492

Bombay Pleaders Act, 1920 — Section 20
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High Courts15 Feb 1927

Sitaram Laxmanrao Kadam Vs Dharmasukhram Tansukhram Tripathi

Bombay High Court · AIR 1927 Bom 487 : (1927) 29 BOMLR 1124 : (1927) ILR (Bom) 971 : 103 Ind. Cas. 906

Registration Act, 1908 — Section 32
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High Courts15 Feb 1927

Shridhar Anant Ganpule Vs Ganu Ragho Gurav

Bombay High Court · AIR 1927 Bom 422 : (1927) 29 BOMLR 891

Civil Procedure Code, 1908 (CPC) — Section 47, 92
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High Courts14 Feb 1927Allowed

Abdul Rehman Ibrahim Vs Vinayak Jayavantrao Deshmukh

Bombay High Court · AIR 1927 Bom 540 : (1927) 29 BOMLR 1056

Bombay Land Revenue Code, 1879 — Section 56
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High Courts11 Feb 1927Allowed

Purshottam Govind Padhye Vs Isub Mahamad Dingankar

Bombay High Court · AIR 1927 Bom 513 : (1927) 29 BOMLR 1052

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1Transfer of Property Act, 1882 — Section 60
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High Courts09 Feb 1927Dismissed

The Dharamsi Morarji Chemical Co. Ltd. Vs Ochhavlal Hargovandas Shah

Bombay High Court · AIR 1927 Bom 480 : (1927) 29 BOMLR 981 : (1927) ILR (Bom) 848 : 103 Ind. Cas. 540

Limitation Act, 1908 — Section 3, 4
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High Courts07 Feb 1927

Vasanji Moolji Vs Karsondas Tejpal

Bombay High Court · AIR 1928 Bom 270 : (1928) 30 BOMLR 486 : (1928) ILR (Bom) 627

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High Courts07 Feb 1927

Emperor Vs Chhagan Vithal

Bombay High Court · (1927) 29 BOMLR 494

Penal Code, 1860 (IPC) — Section 339, 341
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High Courts06 Feb 1927

Emperor Vs Batubai Ganeshu

Bombay High Court · (1927) 29 BOMLR 490

Penal Code, 1860 (IPC) — Section 114, 373
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High Courts03 Feb 1927

Emperor Vs Butubai Ganeshu

Bombay High Court · 101 Ind. Cas. 593

Penal Code, 1860 (IPC) — Section 114, 373
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High Courts03 Feb 1927

Emperor Vs Batubai Ganeshu and Another

Bombay High Court · AIR 1927 Bom 666

Penal Code, 1860 (IPC) — Section 114, 373
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High Courts03 Feb 1927Dismissed

Lingangowda Vs Basangowda

Bombay High Court · (1927) 29 BOMLR 848 : (1927) ILR (Bom) 450

Civil Procedure Code, 1908 (CPC) — Section 11
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High Courts31 Jan 1927

Emperor Vs Basavaneppa Basava

Bombay High Court · AIR 1927 Bom 361 : (1927) 29 BOMLR 488 : 101 Ind. Cas. 595

Criminal Procedure Code, 1898 (CrPC) — Section 421
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High Courts31 Jan 1927Dismissed

Hatimbhai Hassanally Vs Framroz Eduljee Dinshaw

Bombay High Court · AIR 1927 Bom 278 : (1927) 29 BOMLR 498 : (1927) ILR (Bom) 516

Civil Procedure Code, 1908 (CPC) — Section 16, 17Transfer of Property Act, 1882 — Section 59
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