High Courts08 Mar 1927
Krishnarao Khanderao Parelkar Vs Virji Peraj
Bombay High Court · (1927) 29 BOMLR 895
Bombay Rent Act, 1918 — Section 17Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Bombay High Court judgments, 1927
238 judgments · page 10 of 12
High Courts08 Mar 1927
Dhondu Narayan Shet Vs Vaman Govind Patvardhan
Bombay High Court · AIR 1927 Bom 455 : (1927) 29 BOMLR 925 : (1927) ILR (Bom) 495 : 103 Ind. Cas. 262
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts08 Mar 1927
Krishnarao Kanderao Parelkar Vs Virji Peraj and Others
Bombay High Court · AIR 1927 Bom 431
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 17
High Courts08 Mar 1927Dismissed
In Re: Hyderbhai Husseinbhai
Bombay High Court · AIR 1927 Bom 633 : (1927) 29 BOMLR 1455 : (1928) ILR (Bom) 126
Presidency Towns Insolvency Act, 1909 — Section 12(c), 9(e)
High Courts07 Mar 1927
Emperor Vs Shivaswami Guruswami
Bombay High Court · AIR 1927 Bom 440 : (1927) 29 BOMLR 742 : (1927) ILR (Bom) 498
Criminal Procedure Code, 1898 (CrPC) — Section 190, 190(a)Penal Code, 1860 (IPC) — Section 414
High Courts07 Mar 1927Allowed
Natvarlal Tribhovandas Vs E.D. Sassoon and Co. Ltd.
Bombay High Court · (1927) 29 BOMLR 921 : (1927) ILR (Bom) 794 : 103 Ind. Cas. 256
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50, Order 30 Rule 6, Order 30 Rule 7
High Courts04 Mar 1927
Emperor Vs Nurudin Shaikh Adam
Bombay High Court · AIR 1927 Bom 445 : (1927) 29 BOMLR 701 : 103 Ind. Cas. 109
Limitation Act, 1908 — Section 5
High Courts04 Mar 1927Allowed
Sheobaran Singh Vs Kulsum-un-nissa
Bombay High Court · (1927) 29 BOMLR 877
High Courts04 Mar 1927
Motor Emporium Company Vs N.H. Moos
Bombay High Court · AIR 1927 Bom 606 : (1927) 29 BOMLR 1446
Companies Act, 1956 — Section 229, 230Presidency Towns Insolvency Act, 1909 — Section 49
High Courts03 Mar 1927Allowed
Kala Chand Banerjee Vs Jagannath Marwari
Bombay High Court · (1927) 29 BOMLR 882
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1Provincial Insolvency Act, 1920 — Section 16
High Courts03 Mar 1927
Dhanna Mal Vs Moti Sagar
Bombay High Court · (1927) 29 BOMLR 870
Civil Procedure Code, 1908 (CPC) — Section 100, 101Registration Act, 1908 — Section 17
High Courts03 Mar 1927Dismissed
Secretary of State for India Vs Tarak Chandra Sadhukhan
Bombay High Court · (1927) 29 BOMLR 953
High Courts28 Feb 1927Dismissed
Narayan Pundlik Valanju Vs Lakshman Daji Sirsekar
Bombay High Court · AIR 1927 Bom 456 : (1927) 29 BOMLR 930 : (1927) ILR (Bom) 784
High Courts28 Feb 1927
P.D. Shamdasani Vs S.M. Pochkhanavala
Bombay High Court · AIR 1927 Bom 414 : (1927) 29 BOMLR 722
Companies Act, 1913 — Section 282
High Courts24 Feb 1927Allowed
Keshoram Poddar Vs Nundo Lal Mullick
Bombay High Court · (1927) 29 BOMLR 868
Civil Procedure Code, 1908 (CPC) — Section 115(b)
High Courts23 Feb 1927
Chimanlal Manekkal Vs Emperor
Bombay High Court · 102 Ind. Cas. 345
Bombay District Municipal Act, 1901 — Section 77(2)Criminal Procedure Code, 1898 (CrPC) — Section 261(6)
High Courts23 Feb 1927
Emperor Vs Chimanlal Maneklal
Bombay High Court · (1927) 29 BOMLR 710
Bombay District Municipal Act, 1901 — Section 72(2)
High Courts22 Feb 1927
P.D. Shamdasani and Others Vs Tata Industrial Bank Ltd.
Bombay High Court · AIR 1927 Bom 529