High Courts31 Jan 1927Dismissed
Rajaram Tukaram Vs The Central Bank of India Limited
Bombay High Court · (1927) 29 BOMLR 659 : (1927) ILR (Bom) 711
COURT ARCHIVE
Bombay High Court judgments, 1927
238 judgments · page 12 of 12
High Courts28 Jan 1927Dismissed
Bhikaji Mahadev Gund Vs Balvant Ramchandra Kulkarni
Bombay High Court · AIR 1927 Bom 510 : (1927) 29 BOMLR 1046
Evidence Act, 1872 — Section 44
High Courts27 Jan 1927Allowed
Kalu Karim Vs City Municipality of Broach
Bombay High Court · AIR 1927 Bom 527 : (1927) 29 BOMLR 1041 : (1927) ILR (Bom) 764
Bombay District Municipal Act, 1901 — Section 60
High Courts24 Jan 1927Dismissed
Maneklal Girdharlal Soni Vs Mahipatram Mansukhram Patel
Bombay High Court · AIR 1927 Bom 492 : (1927) 29 BOMLR 1109 : (1927) ILR (Bom) 454 : 103 Ind. Cas. 898
Dekkhan Agriculturists Relief Act, 1879 — Section 21
High Courts24 Jan 1927Allowed
Shriram Vithuram Vs Trimbak Amolakchand
Bombay High Court · AIR 1927 Bom 514 : (1927) 29 BOMLR 1036 : 103 Ind. Cas. 645
Contract Act, 1872 — Section 78
High Courts21 Jan 1927
Emperor Vs Zipru Tanaji Patil
Bombay High Court · (1927) 29 BOMLR 484 : (1927) ILR (Bom) 487 : 101 Ind. Cas. 604
Easements Act, 1882 — Section 36Mamlatdars Court Act, 1906 — Section 21Penal Code, 1860 (IPC) — Section 426
High Courts19 Jan 1927
Emperor Vs Maganlal Jhavarchand
Bombay High Court · 101 Ind. Cas. 602
Criminal Procedure Code, 1898 (CrPC) — Section 408, 562Penal Code, 1860 (IPC) — Section 379
High Courts19 Jan 1927
Emperor Vs Maganlal Jhaverchand
Bombay High Court · AIR 1927 Bom 366 : (1927) 29 BOMLR 482
Criminal Procedure Code, 1898 (CrPC) — Section 408Penal Code, 1860 (IPC) — Section 379
High Courts19 Jan 1927
Emperor Vs Sitaram Narayan Ghogle
Bombay High Court · AIR 1927 Bom 360 : (1927) 29 BOMLR 480
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts18 Jan 1927Allowed
Vidya Shankar Vs Vidya Narsinha
Bombay High Court · (1927) 29 BOMLR 839 : (1927) ILR (Bom) 442
High Courts18 Jan 1927
Rajrajeshwarashram Vs Svarupanandtirtha
Bombay High Court · AIR 1927 Bom 499 : (1927) 29 BOMLR 1031 : 103 Ind. Cas. 637
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 10Succession Act, 1865 — Section 383
High Courts14 Jan 1927Dismissed
Vaman Pandu Patel Vs Tikaram Dagdu
Bombay High Court · AIR 1927 Bom 368 : (1927) 29 BOMLR 471
Transfer of Property Act, 1882 — Section 41
High Courts11 Jan 1927
Nensukhgavri Vs Rajabally Mulla Abdul Kadar
Bombay High Court · AIR 1927 Bom 405 : (1927) 29 BOMLR 689
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52, 73
High Courts11 Jan 1927
The Japan Cotton Trading Co., Ltd. Vs The Universal Fire and c. Insurance Co.
Bombay High Court · AIR 1927 Bom 420 : (1927) 29 BOMLR 686 : 103 Ind. Cas. 452
High Courts07 Jan 1927
Akkawa Ramchandrappa Yadav Vs Sayadkhan Muthekhan Mulgund
Bombay High Court · 102 Ind. Cas. 232
High Courts07 Jan 1927
Nilkant Balwant Natu Vs Shri Sachidanand Vidya Narsimha Bharati
Bombay High Court · AIR 1927 Bom 217 : (1927) 29 BOMLR 352 : (1927) ILR (Bom) 430 : 101 Ind. Cas. 555
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 7, 112(b), 148
High Courts07 Jan 1927
Akkava Ramchandrappa Yadav Vs Sayadkhan Muthekhan Mulgund
Bombay High Court · AIR 1927 Bom 620 : (1927) 29 BOMLR 386 : (1927) ILR (Bom) 475
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 43, 6