High Courts01 Jun 1927Dismissed
J.B. Petit Vs The Municipal Corporation of Bombay
Bombay High Court · AIR 1927 Bom 622 : (1927) 29 BOMLR 1430
City of Bombay Municipal Council Act, 1988 — Section 36(q), 37
COURT ARCHIVE
Bombay High Court judgments, 1927
238 judgments · page 8 of 12
High Courts30 May 1927Dismissed
Carl Franz Adolf Otto Ingenohl Vs Wing On and Company (Shanghai), Ltd.
Bombay High Court · (1928) 30 BOMLR 753
High Courts27 May 1927Dismissed
Bhagchand Dagdusa Gujrathi Vs The Secretary of State for India
Bombay High Court · (1927) 29 BOMLR 1227 : (1927) ILR (Bom) 725
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts27 May 1927Dismissed
M.A. Sassoon and Sons Limited Vs The International Banking Corporation
Bombay High Court · (1927) 29 BOMLR 1181
High Courts22 May 1927Dismissed
Soniram Jeetmull Vs Tata and Company Limited
Bombay High Court · (1927) 29 BOMLR 1027
Contract Act, 1872 — Section 49
High Courts17 May 1927Dismissed
Indar Prasad Vs Jagmohan Das
Bombay High Court · (1927) 29 BOMLR 1154
Oaths Act, 1873 — Section 8, 9
High Courts17 May 1927Dismissed
Ramgopal Vs Dhanji Jadhavji Bhatia
Bombay High Court · (1928) 30 BOMLR 1389
High Courts05 May 1927Dismissed
Sasti Kinkar Banerjee Vs Hursookdas Chogemull
Bombay High Court · (1927) 29 BOMLR 1179
Presidency Towns Insolvency Act, 1909 — Section 22
High Courts05 May 1927Allowed
Saleh Mahomed Umer Dossal Vs Nathoomal Kessamal
Bombay High Court · (1927) 29 BOMLR 1150
High Courts03 May 1927
Protap Chandra Deo Vs Jagadish Chandra Deo
Bombay High Court · (1927) 29 BOMLR 1136
High Courts14 Apr 1927Dismissed
Mathuradas Canji Matani Vs Ebrahim Fazalbhoy
Bombay High Court · AIR 1927 Bom 581 : (1927) 29 BOMLR 1296 : (1927) ILR (Bom) 986
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 3Contract Act, 1872 — Section 45
High Courts14 Apr 1927
Chanbasappa Gurushantappa Hiremath Vs Baslingayya Gokurnaya Hiremath
Bombay High Court · AIR 1927 Bom 565 : (1927) 29 BOMLR 1254 : (1927) ILR (Bom) 908
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts13 Apr 1927
Emperor Vs S.V. Marathe
Bombay High Court · AIR 1927 Bom 518 : (1927) 29 BOMLR 1012 : 103 Ind. Cas. 834
Bombay Abkari Act, 1878 — Section 45(c)
High Courts12 Apr 1927Dismissed
Emperor Vs Kadarbhai Usufalli Bohri
Bombay High Court · AIR 1927 Bom 483 : (1927) 29 BOMLR 987 : (1927) ILR (Bom) 896 : 103 Ind. Cas. 593
Forest Act, 1927 — Section 39, 82
High Courts11 Apr 1927
Emperor Vs Jehangir Ardeshir Cama
Bombay High Court · AIR 1927 Bom 501 : (1927) 29 BOMLR 996
Criminal Procedure Code, 1898 (CrPC) — Section 14, 197, 439(6)Penal Code, 1860 (IPC) — Section 161
High Courts01 Apr 1927
Harkisondas Lakhmidas Pyarathi Vs Nariman Dadabhoy Parsi
Bombay High Court · AIR 1927 Bom 479 : (1927) 29 BOMLR 950
Contract Act, 1872 — Section 59
High Courts31 Mar 1927Dismissed
Maung Sin Vs Ma Tok
Bombay High Court · (1927) 29 BOMLR 1014
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2Limitation Act, 1908 — Article 182
High Courts31 Mar 1927Allowed
Vertannes Vs Robinson
Bombay High Court · (1927) 29 BOMLR 1017
Evidence Act, 1872 — Section 116Probate and Administration Act, 1881 — Section 4
High Courts30 Mar 1927
Mohanlal Maganlal Vs Jivanlal Amratlal
Bombay High Court · (1927) 29 BOMLR 928 : (1927) ILR (Bom) 814
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts29 Mar 1927Dismissed
Jwaladutt R. Pillani Vs Bansilal Motilal
Bombay High Court · AIR 1927 Bom 560 : (1927) 29 BOMLR 1244