High Courts26 Jul 1927Allowed
The Secretary of State for India Vs Girjabai
Bombay High Court · (1927) 29 BOMLR 1503 : (1927) ILR (Bom) 957
COURT ARCHIVE
Bombay High Court judgments, 1927
238 judgments · page 6 of 12
High Courts26 Jul 1927
Delhi Cotton and General Mills Co. Vs The Income Tax Commissioner
Bombay High Court · (1928) 30 BOMLR 60
Civil Procedure Code, 1908 (CPC) — Section 109, 110Income Tax Act, 1922 — Section 66
High Courts26 Jul 1927Dismissed
Sorabshah Pestonji Vs The Secretary of State for India
Bombay High Court · AIR 1928 Bom 17 : (1927) 29 BOMLR 1535
Contract Act, 1872 — Section 18, 19
High Courts25 Jul 1927Allowed
The Ontario Jocky Club Limited Vs Samuel McBride
Bombay High Court · (1928) 30 BOMLR 1329
High Courts22 Jul 1927
Vadilal Purshottam Vs Kanaialal Inderlal
Bombay High Court · (1927) 29 BOMLR 1441
High Courts22 Jul 1927Dismissed
Kunversi Ratansi Patel Vs Pitamberdas Ramdas
Bombay High Court · AIR 1927 Bom 599 : (1927) 29 BOMLR 1355
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(w), 115
High Courts21 Jul 1927Dismissed
The Roal Bank of Canada Vs Joseph Salvatori
Bombay High Court · (1928) 30 BOMLR 760
High Courts21 Jul 1927Allowed
Sakharam Bala Nikam Vs Thama Bala Nikam
Bombay High Court · AIR 1928 Bom 26 : (1927) 29 BOMLR 1571 : (1927) ILR (Bom) 1019
High Courts20 Jul 1927Dismissed
Dada Vaku Nikam Vs Bahiru Hingu Nikam
Bombay High Court · AIR 1927 Bom 627 : (1927) 29 BOMLR 1419
Dekkhan Agriculturists Relief Act, 1879 — Section 10ATransfer of Property Act, 1882 — Section 54
High Courts20 Jul 1927
Pranjivan Kashiram Vs Motiram Manchharam
Bombay High Court · (1927) 29 BOMLR 1412
High Courts19 Jul 1927Allowed
Venkatraman Mukund Kamat Vs Janardhan Baburao Kamat
Bombay High Court · AIR 1928 Bom 8 : (1927) 29 BOMLR 1522 : (1928) ILR (Bom) 16
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 14
High Courts19 Jul 1927Allowed
Alwar Naidu Vs Kothandapani Naidu
Bombay High Court · (1927) 29 BOMLR 1388
High Courts19 Jul 1927Allowed
Sardar Gurbaksh Singh Vs Gurdial Singh
Bombay High Court · (1927) 29 BOMLR 1392
High Courts18 Jul 1927Allowed
Harilal Ranchhod Vs Gordhan Keshav
Bombay High Court · AIR 1927 Bom 611 : (1927) 29 BOMLR 1414 : (1927) ILR (Bom) 1040
Transfer of Property Act, 1882 — Section 51
High Courts18 Jul 1927Dismissed
Mukund Dharman Bhoir Vs Balkrishna Padmanji
Bombay High Court · (1927) 29 BOMLR 1496
High Courts18 Jul 1927
Ibrahim Fazalbhai Vs Jan Mahomed Rahim
Bombay High Court · AIR 1927 Bom 648 : (1927) 29 BOMLR 1439
High Courts15 Jul 1927Dismissed
Mehdi Ali Khan Vs Ghanshiam Singh
Bombay High Court · (1927) 29 BOMLR 1376
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts14 Jul 1927
Fatmabai Vs Sheriff Dewji Canjee
Bombay High Court · AIR 1928 Bom 102 : (1928) 30 BOMLR 137 : 108 Ind. Cas. 510
High Courts13 Jul 1927Dismissed
The Secretary of State For India Vs The Ahmedabad Ginning and Mfg. Co. Ltd.
Bombay High Court · AIR 1927 Bom 638 : (1927) 29 BOMLR 1460
High Courts12 Jul 1927Dismissed
Motilal Hirabhai Vs Kasambhai Hasanbhai
Bombay High Court · AIR 1928 Bom 16 : (1927) 29 BOMLR 1334