High Courts12 Jul 1927Dismissed
Jagmohan Saran Vs Sahu Deoki Nandan
Bombay High Court · (1927) 29 BOMLR 1386
Limitation Act, 1908 — Article 118
COURT ARCHIVE
Bombay High Court judgments, 1927
238 judgments · page 7 of 12
High Courts12 Jul 1927Dismissed
The Secretary of State for India Vs Abdul Husen Dosaji Godwala
Bombay High Court · AIR 1927 Bom 601 : (1927) 29 BOMLR 1350
Bombay Land Revenue Code, 1879 — Section 66
High Courts12 Jul 1927Dismissed
Suraj Bhan Singh Vs Sah Chain Sukh
Bombay High Court · (1927) 29 BOMLR 1385
High Courts11 Jul 1927Dismissed
Ramgouda Annagouda Patil Vs Bhausaheb
Bombay High Court · (1927) 29 BOMLR 1380
High Courts11 Jul 1927Dismissed
Shri Shushilendratirth Swami Vs Secretary of State For India
Bombay High Court · AIR 1927 Bom 616 : (1927) 29 BOMLR 1405
High Courts08 Jul 1927
The Vyankatesh Oil Mills Co. Vs N.V. Velmahomed
Bombay High Court · AIR 1928 Bom 191 : (1928) 30 BOMLR 117
Contract Act, 1872 — Section 45
High Courts07 Jul 1927Dismissed
Ravji Andu Nikam Vs Rama Krishna Mane
Bombay High Court · AIR 1928 Bom 14 : (1927) 29 BOMLR 1346
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts01 Jul 1927
Burjor F.R. Joshi Vs Ellerman City Lines Limited
Bombay High Court · AIR 1928 Bom 113 : (1928) 30 BOMLR 145 : (1928) ILR (Bom) 327 : 108 Ind. Cas. 477
High Courts01 Jul 1927Dismissed
V.E.A.R.M. Firm Vs Maung Ba Kyin
Bombay High Court · (1927) 29 BOMLR 1481
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts29 Jun 1927Dismissed
Purshottam Yeshwant Acharekar Vs Vishnu Gorathe Dalvi
Bombay High Court · (1927) 29 BOMLR 1332
High Courts28 Jun 1927
Laxmanrao Madhavrao Jahagirdar Vs Shrinivas Lingo Nadgir
Bombay High Court · (1927) 29 BOMLR 1484 : (1927) ILR (Bom) 830
Bombay Hereditary Offices Act, 1874 — Section 25Bombay Revenue Jurisdiction Act, 1876 — Section 4(a)Limitation Act, 1908 — Article 120
High Courts28 Jun 1927Allowed
Raja Rajeswara Setupati Vs Muthanan Servai
Bombay High Court · (1927) 29 BOMLR 1400
High Courts28 Jun 1927
Emperor Vs Nana Khanderao Ghadge
Bombay High Court · (1927) 29 BOMLR 1476
Criminal Procedure Code, 1898 (CrPC) — Section 195(a)Penal Code, 1860 (IPC) — Section 179
High Courts28 Jun 1927Dismissed
Kaikhushroo Rustomji Wallace Vs The Bombay Company Limited
Bombay High Court · (1927) 29 BOMLR 1367
High Courts25 Jun 1927
Premchand Hira Vs Bai Galal
Bombay High Court · AIR 1927 Bom 594 : (1927) 29 BOMLR 1336 : (1927) ILR (Bom) 1026
Divorce Act, 1869 — Section 10
High Courts24 Jun 1927Dismissed
Gopal Narayan Kulkarni Vs Sanmukhappa Ningappa Angadi
Bombay High Court · AIR 1927 Bom 603 : (1927) 29 BOMLR 1325
Bombay Local Boards Act, 1923 — Section 35(2)(b)
High Courts20 Jun 1927
Yeshvadabai Vaman Karandikar Vs Ramchandra Shankar Patvardhan
Bombay High Court · (1927) 29 BOMLR 1320
Succession Act, 1925 — Section 99
High Courts18 Jun 1927Allowed
Lim Yam Hong Vs Lam Choon and Company
Bombay High Court · (1928) 30 BOMLR 757
High Courts16 Jun 1927Dismissed
Manche Anege Akue Vs Manche Kojo Ababio IV
Bombay High Court · (1928) 30 BOMLR 755