High Courts30 Aug 1927Allowed
Emperor Vs Fardunji C. Gora
Bombay High Court · AIR 1927 Bom 630 : (1927) 29 BOMLR 1470
Criminal Procedure Code, 1898 (CrPC) — Section 21
COURT ARCHIVE
Bombay High Court judgments, 1927
238 judgments · page 5 of 12
High Courts26 Aug 1927
Ganpat Tukaram Mali Vs Sopana Tukaram Mali
Bombay High Court · AIR 1928 Bom 35 : 107 Ind. Cas. 257
Bills of Exchange Act, 1882 — Section 57Negotiable Instruments Act, 1881 (NI) — Section 80
High Courts25 Aug 1927Allowed
Jayappa Lokappa Narsinganawar Vs Shivangouda Dyamangouda Patil
Bombay High Court · AIR 1928 Bom 42 : (1928) 30 BOMLR 19 : (1928) ILR (Bom) 72
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 145Registration Act, 1908 — Section 17(1)Transfer of Property Act, 1882 — Section 59
High Courts23 Aug 1927
Emperor Vs Aziz Gaffoor Kazi
Bombay High Court · (1928) 30 BOMLR 1439
City of Bombay Municipal Council Act, 1988 — Section 248(1)(c)
High Courts23 Aug 1927
Emperor Vs Chhotalal Mansukhram
Bombay High Court · AIR 1928 Bom 389 : (1928) 30 BOMLR 1082
Bombay City Municipalities Act, 1925 — Section 123(7)
High Courts23 Aug 1927Dismissed
Bhailal Ntahabhai Vs Kalansang Gulabsang
Bombay High Court · (1927) 29 BOMLR 1558 : (1928) ILR (Bom) 55
High Courts18 Aug 1927
Kaikhushru Kharsedji Tantra Vs Navajbai
Bombay High Court · AIR 1928 Bom 34 : (1927) 29 BOMLR 1520
High Courts17 Aug 1927Dismissed
Narayan Balaji Bandivdekar Vs Govind Sakharam Nimkar
Bombay High Court · AIR 1928 Bom 28 : (1927) 29 BOMLR 1563
Limitation Act, 1859 — Section 15Limitation Act, 1871 — Section 29
High Courts17 Aug 1927
In Re: Maneklal Garbaddas
Bombay High Court · AIR 1927 Bom 47
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts17 Aug 1927Dismissed
G.I.P. Railway Vs Kashinath Chimnaji
Bombay High Court · AIR 1928 Bom 1 : (1927) 29 BOMLR 1544 : (1928) ILR (Bom) 45
Workmens Compensation Act, 1923 — Section 10, 3
High Courts16 Aug 1927
Herbert Whitworth Ltd. Vs Jamnadas Nemchand Mehta
Bombay High Court · AIR 1928 Bom 227 : (1928) 30 BOMLR 514 : (1928) ILR (Bom) 228 : 110 Ind. Cas. 312
High Courts15 Aug 1927
The Bombay Steam Navigation Co. Ltd. Vs Vasudev Baburao Kamat
Bombay High Court · AIR 1928 Bom 5 : (1927) 29 BOMLR 1551 : (1928) ILR (Bom) 37
Civil Procedure Code, 1908 (CPC) — Section 115Contract Act, 1872 — Section 151, 152Government of India Act, 1915 — Section 106
High Courts15 Aug 1927Dismissed
Gangaram Tillockchand Vs The Chief Controlling Revenue Authority
Bombay High Court · AIR 1927 Bom 643 : (1927) 29 BOMLR 1511 : (1928) ILR (Bom) 61
Court Fees Act, 1870 — Section 5Government of India Act, 1915 — Section 106(2), 108(1)
High Courts12 Aug 1927
Nathabhai Devidas Vs Vaghjibhai Jhaverbhai
Bombay High Court · AIR 1928 Bom 20 : (1927) 29 BOMLR 1577 : (1928) ILR (Bom) 32
Guardians and Wards Act, 1890 — Section 39Trusts Act, 1882 — Section 73, 74
High Courts12 Aug 1927
Vidyagavri Hargovandas Narottamdas Vs Narandas Kashidas Mugatwala
Bombay High Court · AIR 1928 Bom 74(1) : (1928) 30 BOMLR 139 : 108 Ind. Cas. 492
High Courts10 Aug 1927
Emperor Vs Kallasani
Bombay High Court · AIR 1927 Bom 629 : (1927) 29 BOMLR 1478
Bombay District Police Act, 1890 — Section 61(o)Criminal Procedure Code, 1898 (CrPC) — Section 236, 237, 403(1)Penal Code, 1860 (IPC) — Section 160
High Courts04 Aug 1927Allowed
Lakshman Punju Shet Vs Krishnaji Maharu Bhoi
Bombay High Court · (1927) 29 BOMLR 1425
Evidence Act, 1872 — Section 68
High Courts29 Jul 1927
Bhukhandas Lallubhai Vs Thakoreram Kapilram
Bombay High Court · AIR 1927 Bom 640 : (1927) 29 BOMLR 1465
High Courts28 Jul 1927Dismissed
Mariyam Hakim Momin Vs The Secretary of State for India
Bombay High Court · (1927) 29 BOMLR 1427
Civil Procedure Code, 1908 (CPC) — Section 80