High Courts23 Nov 1927
Emperor Vs Phillip Spratt (No. 3)
Bombay High Court · AIR 1928 Bom 78 : (1928) 30 BOMLR 315 : 108 Ind. Cas. 30
Evidence Act, 1872 — Section 14Penal Code, 1860 (IPC) — Section 124A
COURT ARCHIVE
Bombay High Court judgments, 1927
238 judgments · page 3 of 12
High Courts23 Nov 1927
Emperor Vs Shantaram S. Mirajkar
Bombay High Court · (1928) 30 BOMLR 320 : 110 Ind. Cas. 235
High Courts22 Nov 1927Allowed
Madhavrao Ganpatrao Desai Vs Balabhai Raghunath Agaskar
Bombay High Court · (1928) 30 BOMLR 282
High Courts21 Nov 1927
Emperor Vs Phillip Spratt (No. 2)
Bombay High Court · AIR 1928 Bom 77 : (1928) 30 BOMLR 314 : 108 Ind. Cas. 32
Evidence Act, 1872 — Section 14, 9
High Courts17 Nov 1927
Emperor Vs Phillip Spratt (No. 1)
Bombay High Court · AIR 1928 Bom 74 : (1928) 30 BOMLR 313 : 108 Ind. Cas. 509
Criminal Procedure Code, 1898 (CrPC) — Section 276Penal Code, 1860 (IPC) — Section 124A
High Courts17 Nov 1927Dismissed
Basappa Budappa Halavalad Vs Bhimangowda Shiddangowda Patil and Another Bhimangowda Shiddangowda Patil and Another Vs Basappa Budappa Halavalad
Bombay High Court · (1928) ILR (Bom) 208
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 52
High Courts17 Nov 1927Dismissed
Sukdevdoss Ramprasad Vs Govindoss Chathurbhujadoss and Co.
Bombay High Court · (1928) 30 BOMLR 238
High Courts15 Nov 1927Dismissed
Baijnath Prasad Singh Vs Kedar Nath Goenka
Bombay High Court · (1928) 30 BOMLR 115
High Courts15 Nov 1927
Emperor Vs Lakshman Pandu
Bombay High Court · (1928) 30 BOMLR 339
City of Bombay Municipal Council Act, 1988 — Section 3
High Courts15 Nov 1927Allowed
Shamu Bin Shripati, by his guardian Radha kom Shripati Kalwat and Another Vs Babu Aba Kalwat and Others
Bombay High Court · (1928) ILR (Bom) 300
High Courts15 Nov 1927Dismissed
Ramappa Shamnaji Shinde Vs Yellappa Balaji Vagmode
Bombay High Court · AIR 1928 Bom 150 : (1928) 30 BOMLR 427 : (1928) ILR (Bom) 307
Specific Relief Act, 1877 — Section 27Transfer of Property Act, 1882 — Section 51
High Courts14 Nov 1927
Moti Jagta Vs Indurai Bhaurai Desai
Bombay High Court · AIR 1928 Bom 53 : (1928) 30 BOMLR 98 : (1928) ILR (Bom) 203
Mamlatdars Court Act, 1906 — Section 26(b)
High Courts14 Nov 1927
Emperor Vs Daga Devji Patil
Bombay High Court · (1928) 30 BOMLR 76 : (1928) ILR (Bom) 164 : 108 Ind. Cas. 26
Criminal Procedure Code, 1898 (CrPC) — Section 476BLimitation Act, 1908 — Article 154
High Courts14 Nov 1927Dismissed
In Re: Fulchand Maganlal
Bombay High Court · (1928) ILR (Bom) 160
Criminal Procedure Code, 1898 (CrPC) — Section 488, 488(4)
High Courts12 Nov 1927Dismissed
Basappa Budappa Halavalad Vs Bhimangowda Shiddangowda Patil
Bombay High Court · AIR 1928 Bom 65 : (1928) 30 BOMLR 102 : 108 Ind. Cas. 17
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 52
High Courts11 Nov 1927Allowed
Ramanandi Kuer Vs Kalawati Kuer
Bombay High Court · (1928) 30 BOMLR 227
Probate and Administration Act, 1881 — Section 50
High Courts10 Nov 1927
Emperor Vs Ukha Mahadu Barase
Bombay High Court · (1927) 29 BOMLR 1590
Criminal Procedure Code, 1898 (CrPC) — Section 195(1)(b)Penal Code, 1860 (IPC) — Section 211
High Courts10 Nov 1927Allowed
B. Das and Co. Vs The Broach Electric Supply and Development Corporation, Limited.
Bombay High Court · AIR 1928 Bom 55 : (1928) 30 BOMLR 90 : 108 Ind. Cas. 18
High Courts09 Nov 1927
In Re: Fulchand Maganlal
Bombay High Court · AIR 1928 Bom 59 : (1928) 30 BOMLR 79 : 108 Ind. Cas. 24
Criminal Procedure Code, 1898 (CrPC) — Section 488, 488(4)
High Courts07 Nov 1927Dismissed
Jafferali Bhaloo Lakha Vs The Standard Bank of South Africa, Limited
Bombay High Court · (1928) 30 BOMLR 762
Contract Act, 1872 — Section 247