High Courts04 Nov 1927Dismissed
The Commissioner of Income Tax Vs The Western India Turf Club Limited
Bombay High Court · (1928) 30 BOMLR 105
Finance Act, 1925 — Section 7Income Tax Act, 1922 — Section 26, 55
COURT ARCHIVE
Bombay High Court judgments, 1927
238 judgments · page 4 of 12
High Courts28 Oct 1927Dismissed
V.P.R.V. Chockalingam Chetty Vs Seethi Ache
Bombay High Court · (1928) 30 BOMLR 220
Limitation Act, 1908 — Section 22
High Courts21 Oct 1927Dismissed
Ratilal Tribhiwandas Thakkar Vs Mowjee Waghjee
Bombay High Court · AIR 1928 Bom 95 : (1928) 30 BOMLR 122
High Courts20 Oct 1927
The Municipal Corporation of Bombay Vs Charandas Vassonji
Bombay High Court · AIR 1928 Bom 104 : (1928) 30 BOMLR 169 : 108 Ind. Cas. 488
City of Bombay Municipal Council Act, 1988 — Section 485
High Courts19 Oct 1927
In Re: Bajirao Abaji Kulkarni
Bombay High Court · AIR 1928 Bom 33 : (1927) 29 BOMLR 1587
Criminal Procedure Code, 1898 (CrPC) — Section 4(1)(r)Legal Practitioners Act, 1879 — Section 10, 6, 7
High Courts18 Oct 1927Dismissed
Shiam Sunder Singh Vs Jagannath Singh
Bombay High Court · (1928) 30 BOMLR 110
Succession Act, 1925 — Section 54
High Courts13 Oct 1927
Madhavprasad Nanuram Pandit Vs Monghilal Ramanand Maheshri
Bombay High Court · AIR 1928 Bom 97 : (1928) 30 BOMLR 186 : 108 Ind. Cas. 482
High Courts11 Oct 1927
Emperor Vs Shaikh Usman Shaikh Umar
Bombay High Court · (1927) 29 BOMLR 1581 : (1928) ILR (Bom) 195
Criminal Procedure Code, 1898 (CrPC) — Section 162Evidence Act, 1872 — Section 145
High Courts10 Oct 1927
Mangaldas Kilabhai Patel Vs The Secretary of State for India
Bombay High Court · 108 Ind. Cas. 709
Court Fees Act, 1870 — Section 19DLimitation Act, 1908 — Section 10
High Courts10 Oct 1927
In Re: Shripad G. Chandavarkar
Bombay High Court · AIR 1928 Bom 184 : (1928) 30 BOMLR 70 : (1928) ILR (Bom) 151 : 108 Ind. Cas. 27
Penal Code, 1860 (IPC) — Section 216
High Courts07 Oct 1927
Sadanand Pandurg Mhatre Vs Parashram Pandurang Mhatre
Bombay High Court · AIR 1928 Bom 108 : (1928) 30 BOMLR 153 : (1928) ILR (Bom) 336 : 108 Ind. Cas. 705
Solicitors Act, 1980 — Section 28
High Courts07 Oct 1927
Kondiba Gopal Vs A. Mestrejean
Bombay High Court · AIR 1928 Bom 91 : (1928) 30 BOMLR 162
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3
High Courts29 Sept 1927Allowed
Bhogilal Purshottam Vs Chimanlal Amritlal
Bombay High Court · AIR 1928 Bom 49 : (1928) 30 BOMLR 92 : (1928) ILR (Bom) 116
High Courts29 Sept 1927Dismissed
Chintaman Raoji Naik Vs Khanderao Pandurang Thakur
Bombay High Court · AIR 1928 Bom 58 : (1928) 30 BOMLR 45 : (1928) ILR (Bom) 184
Limitation Act, 1908 — Article 98, 10
High Courts27 Sept 1927Dismissed
Hari Laxman Joshi Vs The Secretary of State for India
Bombay High Court · AIR 1928 Bom 61 : (1928) 30 BOMLR 49 : (1928) ILR (Bom) 142 : 108 Ind. Cas. 19
Contract Act, 1872 — Section 56Transfer of Property Act, 1882 — Section 108(e)
High Courts27 Sept 1927Dismissed
Huchangouda Rudragouda Vs Kallava Kallappa
Bombay High Court · AIR 1928 Bom 166 : (1928) 30 BOMLR 38
Bombay Watan Act, 1886 — Section 2
High Courts26 Sept 1927Dismissed
Huchangouda adoptive father Rudragouda Patil and Others Vs Kallawa kom Kal-Lappa Kitturawar and Another Kallawa kom Kal-Lappa Kitturawar and Another Vs Huchangouda adoptive father Rudragouda Patil and Others
Bombay High Court · (1928) ILR (Bom) 132
Civil Procedure Code, 1908 (CPC) — Section 35(3)Evidence Act, 1872 — Section 114Hereditary Offices Act, 1874 — Section 4
High Courts23 Sept 1927
Omar Tyab Aba Shariff Vs Ismail Tyab Aba Shariff
Bombay High Court · AIR 1928 Bom 69 : (1928) 30 BOMLR 177 : 108 Ind. Cas. 495
Trusts Act, 1882 — Section 73
High Courts16 Sept 1927
Alimahomed Akbarally Vs Shamsuddin Dadamiya
Bombay High Court · AIR 1928 Bom 145 : (1928) 30 BOMLR 131
Civil Procedure Code, 1908 (CPC) — Section 75
High Courts30 Aug 1927Allowed
Shridhar Sadba Powar Vs Ganu Mahadu Kavade
Bombay High Court · AIR 1928 Bom 67 : (1928) 30 BOMLR 34 : (1928) ILR (Bom) 111 : 108 Ind. Cas. 22
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9Transfer of Property Act, 1882 — Section 60