High Courts06 Dec 1927Dismissed
Seth Maganmal Vs Darbarilal Chowdhry
Bombay High Court · (1928) 30 BOMLR 296
COURT ARCHIVE
Bombay High Court judgments, 1927
238 judgments · page 2 of 12
High Courts06 Dec 1927Dismissed
V.P.R.V. Chockalingam Chettyar Vs E.N.M.K. Chettyar
Bombay High Court · (1928) 30 BOMLR 788
High Courts05 Dec 1927Dismissed
Puran Chand Nahatta Vs Manmotho Nath Mukherjee
Bombay High Court · (1928) 30 BOMLR 783
Registration Act, 1908 — Section 34, 35
High Courts02 Dec 1927Allowed
Bhagwan Singh Vs Ujagar Singh
Bombay High Court · (1928) 30 BOMLR 267
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts02 Dec 1927Allowed
Abdur Rahim Vs Syed Abu Mahomed Barkat Ali Shah
Bombay High Court · (1928) 30 BOMLR 774
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts02 Dec 1927Allowed
Yakubkhan Daimkhan Serguro Vs Guljarkhan Abdulkhan
Bombay High Court · AIR 1928 Bom 267 : (1928) 30 BOMLR 565 : (1928) ILR (Bom) 219
Evidence Act, 1872 — Section 68Transfer of Property Act, 1882 — Section 59
High Courts29 Nov 1927Dismissed
Mahadu Rowji Kate Vs Jijai Laxman Misal
Bombay High Court · (1928) 30 BOMLR 443 : 110 Ind. Cas. 120
Easements Act, 1882 — Section 7 ill(j)
High Courts29 Nov 1927Dismissed
P.C. Muthu Chettiar Vs K.V. Meenakshisundaram Ayyar
Bombay High Court · (1928) 30 BOMLR 261
High Courts28 Nov 1927
Ardeshir Bhicaji Tamboli Vs Great Indian Peninsula Railway
Bombay High Court · (1928) 30 BOMLR 275
Railways Act, 1890 — Section 72
High Courts28 Nov 1927Dismissed
Khushaldas Gokaldas Vs Chimanlal Kalidas
Bombay High Court · (1928) 30 BOMLR 765
High Courts28 Nov 1927Allowed
Sime, Darby and Company Limited Vs The official Assignee
Bombay High Court · (1928) 30 BOMLR 290
High Courts28 Nov 1927Allowed
Vrajlal Jivandas Vs Venkataswami Lingaya Sayana
Bombay High Court · AIR 1928 Bom 123 : (1928) 30 BOMLR 402 : 108 Ind. Cas. 794
High Courts27 Nov 1927Allowed
Shamu Shripati Powar Vs Babu Aba Kalwat
Bombay High Court · AIR 1928 Bom 153 : (1928) 30 BOMLR 438 : 110 Ind. Cas. 116
High Courts26 Nov 1927
Vrajlal Jivandas Vs Venkataswami Lingaya Sayana
Bombay High Court · (1928) ILR (Bom) 459
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72A, Order 34 Rule 4, Order 34 Rule 5, Order 34 Rule 7, Order 34 Rule 8Transfer of Property Act, 1882 — Section 104
High Courts25 Nov 1927
Emperor Vs Mahomed Hasan Ghanchi
Bombay High Court · (1928) 30 BOMLR 86
Coroners Act, 1871 — Section 20Evidence Act, 1872 — Section 26
High Courts24 Nov 1927Allowed
Mahadaji Amrit Kulkarni Vs The Collector of Satara
Bombay High Court · AIR 1928 Bom 181 : (1928) 30 BOMLR 434 : (1928) ILR (Bom) 213 : 110 Ind. Cas. 697
High Courts24 Nov 1927Allowed
Bissessar dass daga Vs Emmunuel vas
Bombay High Court · (1928) 30 BOMLR 243
High Courts23 Nov 1927Dismissed
Sulleman Aba Mahomed Vs The Secretary of State for India
Bombay High Court · AIR 1928 Bom 180 : (1928) 30 BOMLR 431
Bombay Land Revenue Code, 1879 — Section 61
High Courts23 Nov 1927
Emperor Vs Nabibux Karimbux Mulla
Bombay High Court · AIR 1928 Bom 52 : (1928) 30 BOMLR 88
Penal Code, 1860 (IPC) — Section 114, 398