High Courts18 Jun 1914
Venidas Narandas Vs Bai Hari
Bombay High Court · AIR 1914 Bom 254 : (1914) 16 BOMLR 571
Bhagdari and Narwadari Act, 1862 — Section 3
COURT ARCHIVE
Bombay High Court judgments, 1914
170 judgments · page 6 of 9
High Courts18 Jun 1914Allowed
Ravi Veeraraghvula Vs Raja Bomma Devara Venkata Narsinha and Naidu Bahadur Zemindar Garu
Bombay High Court · (1914) 16 BOMLR 853
High Courts16 Jun 1914
Anandibai Bhaskar Nilkanth Vs Narayan Dhonddev Tattoo
Bombay High Court · AIR 1915 Bom 68 : (1915) 17 BOMLR 49
Bombay Land Revenue Code, 1879 — Section 135JRegistration Act, 1908 — Section 60
High Courts16 Jun 1914
Arjun Raghu Narole Vs Krishnaji Venimadav Valimbe
Bombay High Court · AIR 1914 Bom 252 : (1914) 16 BOMLR 637
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, 70
High Courts12 Jun 1914
Bandoo Krishna Kulkarni Vs Narsingrao Konherrao Deshpande
Bombay High Court · 25 Ind. Cas. 406
Civil Procedure Code, 1908 (CPC) — Section 37
High Courts12 Jun 1914
Dolatram Dwarkadas Vs The Bombay, Baroda and Central India Ry. Co.
Bombay High Court · AIR 1914 Bom 176 : (1914) 16 BOMLR 525 : 25 Ind. Cas. 380
High Courts26 May 1914Allowed
Jalandhar Thakur Vs Jharula Das
Bombay High Court · (1914) 16 BOMLR 845
Civil Procedure Code, 1882 — Section 244Limitation Act, 1908 — Article 124
High Courts25 May 1914Allowed
Annie Besant Vs G. Narayaniah
Bombay High Court · (1914) 16 BOMLR 625
Guardians and Wards Act, 1890 — Section 9
High Courts19 May 1914
Maha Prasad Singh Vs Ramani Mohan Singh Surendra Mohan Singh and Ramani Mohan Singh Vs Maha Prasad Singh
Bombay High Court · (1914) 16 BOMLR 824
Santhal Parganas Settlement Regulations, 1872 — Section 5Sonthal Parganas Act, 1855 — Section 2
High Courts18 May 1914Dismissed
Raghunath Das Vs Sundar Das Khetri
Bombay High Court · (1914) 16 BOMLR 814
Civil Procedure Code, 1908 (CPC) — Section 32Insolvent Debtors Act, 1848 — Section 49
High Courts12 May 1914Dismissed
Sheo Shankar Ram Vs Musammat Jaddo Kunwar
Bombay High Court · (1914) 16 BOMLR 810
Transfer of Property Act, 1882 — Section 85
High Courts11 May 1914Dismissed
P.C.E. Paul Vs William Robson
Bombay High Court · (1914) 16 BOMLR 803
High Courts11 May 1914Allowed
Bijraj Nopani Vs Sreemutty Pura Sundary Dassee
Bombay High Court · (1914) 16 BOMLR 796
High Courts07 May 1914
Rai Dwarka Nath Sarkar Bahadur Vs Haji Mahomed Akbar
Bombay High Court · (1915) 17 BOMLR 5
High Courts23 Apr 1914Dismissed
Nalini Kanta Lahiri Vs Sarnamoyi Debya
Bombay High Court · (1915) 17 BOMLR 1
High Courts09 Apr 1914
Agarsingji Raisingji Vs Bai Naniba
Bombay High Court · AIR 1915 Bom 81 : (1915) 17 BOMLR 273
Ahmedabad Talukdars Act, 1862 — Section 12
High Courts07 Apr 1914
Satyabhamabai Janardan Khare Vs Govind Janku Bade
Bombay High Court · 25 Ind. Cas. 66
Dekkhan Agriculturists Relief Act, 1879 — Section 48
High Courts07 Apr 1914
Rup Chand Makandas Vs Mukunda Mahadev
Bombay High Court · 25 Ind. Cas. 67
Dekkhan Agriculturists Relief Act, 1879 — Section 48Limitation Act, 1963 — Section 4
High Courts07 Apr 1914
Rupchand Makandas Vs Mukunda Mahadev
Bombay High Court · AIR 1914 Bom 197 : (1914) 16 BOMLR 444
Dekkhan Agriculturists Relief Act, 1879 — Section 48Limitation Act, 1963 — Section 4