High Courts03 Mar 1914Dismissed
Srimutty Ranimoni Dasi Vs Radha Prasad Mullick
Bombay High Court · (1914) 16 BOMLR 787
COURT ARCHIVE
Bombay High Court judgments, 1914
170 judgments · page 8 of 9
High Courts28 Feb 1914
In Re: Companies Act VI of 1882 In Re: Pioneer Bank Limited Chaniram Valliram
Bombay High Court · (1915) ILR (Bom) 16
Companies Act, 1956 — Section 131
High Courts28 Feb 1914
In Re: The Pioneer Bank Limited ; In Re: Chainrai Veleram
Bombay High Court · AIR 1914 Bom 190 : (1914) 16 BOMLR 508 : 25 Ind. Cas. 264
Companies Act, 1882 — Section 128
High Courts27 Feb 1914Dismissed
Bansidhar Lachhminarayen Vs Jwalaprasad Gayaprasad
Bombay High Court · AIR 1914 Bom 239 : (1914) 16 BOMLR 434 : 13 Ind. Cas. 52
High Courts24 Feb 1914
Kashinath Ramchandra Vs Nathoo Keshav
Bombay High Court · 25 Ind. Cas. 73
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts24 Feb 1914
Hari Annaji Deshpande and Maibai Vs Vasudev Janardhan Satbhai and Bagubai
Bombay High Court · AIR 1914 Bom 134 : (1914) 16 BOMLR 283
High Courts20 Feb 1914
Umed Raja and Another Vs Emperor
Bombay High Court · AIR 1914 Bom 21 : 24 Ind. Cas. 164
High Courts19 Feb 1914
Emperor Vs Shinvar Birsha and Loria Zardia.
Bombay High Court · AIR 1914 Bom 179(1) : (1914) 16 BOMLR 203
High Courts12 Feb 1914
Roopchand Rangildas Vs Haji Hussein Haji Mahomed Soudagar
Bombay High Court · AIR 1914 Bom 31 : (1914) 16 BOMLR 204 : 24 Ind. Cas. 437
Civil Procedure Code, 1908 (CPC) — Section 131General Clauses Act, 1897 — Section 27
High Courts10 Feb 1914
King King and Co. Vs Major Francis D. Davidson
Bombay High Court · AIR 1914 Bom 137 : (1914) 16 BOMLR 233
Criminal Procedure Code, 1898 (CrPC) — Section 60, 73
High Courts06 Feb 1914
Lala Birj Lal Vs Musammat Inda Kunwar and Het Ram
Bombay High Court · (1914) 16 BOMLR 352
High Courts06 Feb 1914
Musammat Bakhtawar Begam Vs Musammat Husaini Khanam Musammat Husaini Khanam Vs Musammat Bakhtawar Begam
Bombay High Court · (1914) 16 BOMLR 344
Transfer of Property Act, 1882 — Section 58
High Courts06 Feb 1914
Emperor Vs Jiva Natha
Bombay High Court · (1914) 16 BOMLR 138
Criminal Procedure Code, 1898 (CrPC) — Section 112
High Courts03 Feb 1914Dismissed
Mangaldas N. Motivalia Vs Abdul Razak Haji Sulaiman Abdul Wahed
Bombay High Court · AIR 1914 Bom 17 : (1914) 16 BOMLR 224
High Courts02 Feb 1914Dismissed
Bijoy Gopal Mukerji Vs Girindanath Mukerji
Bombay High Court · (1914) 16 BOMLR 425
High Courts01 Feb 1914
Bahoo Harkisondas Vs Nagindas Bhagwandas
Bombay High Court · AIR 1914 Bom 38 : (1914) 16 BOMLR 263
High Courts30 Jan 1914
Yeshvant Vishnoo Nene Vs Keshvant Bhai ji
Bombay High Court · (1914) 16 BOMLR 252
High Courts29 Jan 1914
Emperor Vs Shamji Ramchandra Gujar
Bombay High Court · AIR 1914 Bom 29 : (1914) 16 BOMLR 202
High Courts28 Jan 1914
Chandrashankar Pranshankar Vs Bai Magan
Bombay High Court · AIR 1914 Bom 55 : (1914) 16 BOMLR 236 : 24 Ind. Cas. 730
Registration Act, 1908 — Section 17(e)
High Courts27 Jan 1914
Kishorbhai Revadas Vs Ranchhodia Dhulia
Bombay High Court · AIR 1914 Bom 114 : (1914) 16 BOMLR 459 : 13 Ind. Cas. 37
Evidence Act, 1872 — Section 44