High Courts07 Apr 1914Allowed
Chaudhri Abdul Majid Vs Jawahir Lal
Bombay High Court · (1914) 16 BOMLR 395
Limitation Act, 1963 — Article 180
COURT ARCHIVE
Bombay High Court judgments, 1914
170 judgments · page 7 of 9
High Courts07 Apr 1914Dismissed
Channing Arnold Vs The Emperor
Bombay High Court · (1914) 16 BOMLR 544
Criminal Law (Amendment) Act, 1883 — Section 423Penal Code, 1860 (IPC) — Section 499
High Courts01 Apr 1914
In Re: N.F. Markur
Bombay High Court · (1917) ILR (Bom) 1 : 33 Ind. Cas. 633
Criminal Procedure Code, 1898 (CrPC) — Section 253(2)
High Courts31 Mar 1914
In Re: Punam Chand Manek Lal
Bombay High Court · 25 Ind. Cas. 333
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 193
High Courts31 Mar 1914
In Re: Punamchand Maneklal
Bombay High Court · AIR 1914 Bom 138 : (1914) 16 BOMLR 446
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 193, 196, 471
High Courts31 Mar 1914
R.D. Sethna Vs Grace Edith Hemmingway
Bombay High Court · AIR 1914 Bom 286 : (1914) 16 BOMLR 534
Succession Act, 1865 — Section 190Transfer of Property Act, 1882 — Section 130Trusts Act, 1882 — Section 80
High Courts27 Mar 1914
In Re: The Arbitration between the Bombay Gas Company Ltd. and In Re: The Bombay Electric Supply and Tramways Company Ltd.
Bombay High Court · AIR 1914 Bom 303 : (1914) 16 BOMLR 964
Electricity Act, 1910 — Section 14, 19
High Courts27 Mar 1914Dismissed
Musammat Amir Begam Vs Khwaja Saiyed Badr-Ud-Din Husaini
Bombay High Court · (1914) 16 BOMLR 413
High Courts26 Mar 1914
Velchand Chhaganlal Shah Vs Lieut. R.C.C. Liston
Bombay High Court · AIR 1914 Bom 123(2) : (1914) 16 BOMLR 517 : 25 Ind. Cas. 371
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts26 Mar 1914Dismissed
Raoji Keshav Deshmukh Vs Krishnarao Anandrao
Bombay High Court · AIR 1914 Bom 111(1) : (1914) 16 BOMLR 516 : 25 Ind. Cas. 369
Limitation Act, 1963 — Section 5
High Courts25 Mar 1914Dismissed
Harendra Lal Roy Chowdhuri Vs Srimati Hari Dasi Debi
Bombay High Court · (1914) 16 BOMLR 400
High Courts24 Mar 1914Dismissed
Tayabali Gulam Husein Vs Atmaram Sakharam Vani
Bombay High Court · AIR 1914 Bom 299 : (1914) 16 BOMLR 520 : 25 Ind. Cas. 375
Civil Procedure Code, 1882 — Section 268
High Courts17 Mar 1914Allowed
Chunilal Parvatishankar Vs Bai Samrath
Bombay High Court · (1914) 16 BOMLR 366
Specific Relief Act, 1877 — Section 42
High Courts14 Mar 1914Dismissed
Chidambaram Chettiar Vs Srinivasa Sastrial
Bombay High Court · (1914) 16 BOMLR 783
High Courts13 Mar 1914
Hirji Khetsey and Co. Vs B.B. and C.I. Ry. Co.
Bombay High Court · AIR 1914 Bom 154 : (1914) 16 BOMLR 467 : 25 Ind. Cas. 241
Contract Act, 1872 — Section 151, 152
High Courts11 Mar 1914Dismissed
Batuk Nath Vs Musammat Munni Dei
Bombay High Court · (1914) 16 BOMLR 360
High Courts10 Mar 1914
Emperor Vs Dhanka Amra
Bombay High Court · AIR 1914 Bom 41 : (1914) 16 BOMLR 261 : 24 Ind. Cas. 169
Evidence Act, 1872 — Section 57, 80
High Courts09 Mar 1914
Emperor Vs Hanmaraddi Ramaraddi
Bombay High Court · AIR 1914 Bom 263(2) : (1914) 16 BOMLR 603
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts06 Mar 1914
Manilal Popatlal Vs Khodabhai Sartansing
Bombay High Court · AIR 1914 Bom 228 : (1914) 16 BOMLR 511 : 25 Ind. Cas. 365
Gujarat Taluqdars Act, 1888 — Section 29B
High Courts04 Mar 1914
Bai Fatma Vs The Rander Municipality
Bombay High Court · AIR 1914 Bom 112 : (1914) 16 BOMLR 529 : 25 Ind. Cas. 411
District Municipalities Act — Section 96(2)