High Courts22 Jan 1914
Narayan Balkrishna Kulkarni Vs Gopal Jiv Ghadi
Bombay High Court · AIR 1914 Bom 36(2) : (1914) 16 BOMLR 206
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 11, 2
COURT ARCHIVE
Bombay High Court judgments, 1914
170 judgments · page 9 of 9
High Courts19 Jan 1914
Emperor Vs Ragha Jaga
Bombay High Court · AIR 1914 Bom 36(1) : (1914) 16 BOMLR 200
High Courts16 Jan 1914
Rasul Karim Vs Pirubhai Amirbhai
Bombay High Court · AIR 1914 Bom 42 : (1914) 16 BOMLR 288 : 24 Ind. Cas. 625
Judicature Act, 1873 — Section 25
High Courts09 Jan 1914
Gangappa Revanshiddappa Hundekar Vs Gangappa Malleshappa Hundekar
Bombay High Court · AIR 1914 Bom 6 : (1914) 16 BOMLR 195
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 107, 109
High Courts09 Jan 1914
Emperor Vs Pandurang Balkrishna Pathak
Bombay High Court · (1914) 16 BOMLR 87
Press Act, 1910 — Section 23, 3(1)
High Courts08 Jan 1914
Chhogmal Balkisondas Vs Jainarayan Kanaiyalal
Bombay High Court · AIR 1914 Bom 142 : (1914) 16 BOMLR 213 : 24 Ind. Cas. 743
Contract Act, 1872 — Section 30
High Courts07 Jan 1914
Emperor Vs Ganpat Sitaram Mukadam
Bombay High Court · AIR 1914 Bom 128(1) : (1914) 16 BOMLR 78 : 24 Ind. Cas. 834
Penal Code, 1860 (IPC) — Section 480, 486(a), 486(b), 486(c)
High Courts06 Jan 1914
Narayan Purshottam Gargote Vs Laxmibai Datto Bhagvan
Bombay High Court · AIR 1914 Bom 1 : (1914) 16 BOMLR 189
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts01 Jan 1914Dismissed
Jehangir Dadabhoy Vs Kaikhushru Kavasha
Bombay High Court · (1915) 17 BOMLR 197
Succession Act, 1925 — Section 111
High Courts01 Jan 1914
Sayad Mir Gazi Sayad Kutbudin Vs Mia Ali Maulvi Abdul Kadir
Bombay High Court · AIR 1914 Bom 231 : (1914) 16 BOMLR 582
Registration Act, 1908 — Section 17(b)