High Courts28 Jul 1914
Yellava Sakreppa Barki Vs Bhimappa Gireppa Desai
Bombay High Court · AIR 1915 Bom 96 : (1915) 17 BOMLR 128
COURT ARCHIVE
Bombay High Court judgments, 1914
170 judgments · page 5 of 9
High Courts23 Jul 1914
Emperor Vs Vinayak Narayan Arte
Bombay High Court · AIR 1914 Bom 217 : (1914) 16 BOMLR 598
Criminal Procedure Code, 1898 (CrPC) — Section 349Penal Code, 1860 (IPC) — Section 336
High Courts22 Jul 1914Allowed
Keshavlal Hiralal Vs Girdharlal Uttamram Parekh
Bombay High Court · AIR 1914 Bom 267 : (1914) 16 BOMLR 643
High Courts22 Jul 1914Allowed
Ekradeshwar Singh Vs Musammat Janeshwari Bahuasin
Bombay High Court · (1915) 17 BOMLR 18
High Courts22 Jul 1914
Chimna Sadashiv Vs Ram Dayal Prayagdas
Bombay High Court · AIR 1914 Bom 302(2) : (1914) 16 BOMLR 648
Civil Procedure Code, 1882 — Section 282Evidence Act, 1872 — Section 44
High Courts21 Jul 1914
Mahmadalli Kamruddin Vs Abdulali Karimbhai
Bombay High Court · AIR 1914 Bom 259 : (1914) 16 BOMLR 645
High Courts20 Jul 1914
Harchand Panaji Vs Gulabchand Kanji
Bombay High Court · AIR 1914 Bom 111(2) : (1914) 16 BOMLR 620
High Courts20 Jul 1914Dismissed
Maharaja Surja Kanta Acharjya Bahadur Vs Sarat Chandra Roy Chowdhuri
Bombay High Court · (1914) 16 BOMLR 925
High Courts20 Jul 1914Allowed
Appaji Bharmappa Umrani Vs Thalegauda Satyappa Umrani
Bombay High Court · AIR 1914 Bom 311 : (1914) 16 BOMLR 661
Dekkhan Agriculturists Relief Act, 1879 — Section 48
High Courts16 Jul 1914Allowed
Raja Srinath Roy Vs Dinabandhu Sen
Bombay High Court · (1914) 16 BOMLR 901
High Courts08 Jul 1914
Manjunath Subrayabhat Vs Shankar Manjaya Apartha
Bombay High Court · AIR 1914 Bom 318 : (1914) 16 BOMLR 593
High Courts08 Jul 1914
Sundra Bhau Shetye Vs Sakharam Gopalshet Gandhi
Bombay High Court · AIR 1914 Bom 113 : (1914) 16 BOMLR 616
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts07 Jul 1914
Sitabai Raghunath Karmakar Vs Shambhu Sonu Gajana
Bombay High Court · AIR 1914 Bom 312(1) : (1914) 16 BOMLR 595
Transfer of Property Act, 1882 — Section 108A
High Courts07 Jul 1914
Laxmiram Lallubhai Joshi Vs Bhalashankar Veniram Mehta
Bombay High Court · AIR 1914 Bom 247 : (1914) 16 BOMLR 612
Limitation Act, 1963 — Article 182
High Courts02 Jul 1914
Shridhar Balkrishna Vaidya Vs Babaji Mula Agarya
Bombay High Court · AIR 1914 Bom 248 : (1914) 16 BOMLR 586
Evidence Act, 1872 — Section 116Khoti Settlement Act, 1880 — Section 9
High Courts30 Jun 1914
Lachiram Dagduram Marwadi Vs Jana Yesu Mang
Bombay High Court · AIR 1914 Bom 127 : (1914) 16 BOMLR 668
High Courts29 Jun 1914Dismissed
Ramchandra Martand Waikar Vs Vinayak Venkatesh Kothekar
Bombay High Court · (1914) 16 BOMLR 863
High Courts29 Jun 1914
Narandas Vrijbhukhandas Vs Bai Saraswati
Bombay High Court · AIR 1914 Bom 192 : (1914) 16 BOMLR 577
High Courts26 Jun 1914Dismissed
Champsey Bhimji and Co. Vs The Jamna Flour Mills Co., Ltd.
Bombay High Court · AIR 1914 Bom 195 : (1914) 16 BOMLR 566
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2
High Courts25 Jun 1914
Vyankatesh Mahadev Vs Ramchandra Krishna
Bombay High Court · AIR 1914 Bom 184 : (1914) 16 BOMLR 653
Specific Relief Act, 1877 — Section 21