High Courts14 Sept 1914
Antaji Vasudev Kelkar Vs Vinayak Keshav Bhise
Bombay High Court · AIR 1915 Bom 299 : (1915) 17 BOMLR 153
Pensions Act, 1871 — Section 6, 9
COURT ARCHIVE
Bombay High Court judgments, 1914
170 judgments · page 3 of 9
High Courts14 Sept 1914
Emperor Vs Ismail Ali Bhai
Bombay High Court · (1915) ILR (Bom) 326
Criminal Procedure Code, 1898 (CrPC) — Section 348Evidence Act, 1872 — Section 165, 54Penal Code, 1860 (IPC) — Section 75
High Courts14 Sept 1914
Emperor Vs Ismail Alibhai
Bombay High Court · (1914) 16 BOMLR 934
Evidence Act, 1872 — Section 54Penal Code, 1860 (IPC) — Section 75
High Courts08 Sept 1914
Satvaji Balajirao Deshmukh Vs Sakharlal Atmaramshet
Bombay High Court · AIR 1914 Bom 132 : (1914) 16 BOMLR 778
High Courts07 Sept 1914Dismissed
Bhavanishankar Bhaishankar Vyas Vs The Talukdari Settlement Officer
Bombay High Court · (1914) 16 BOMLR 766
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts07 Sept 1914Dismissed
Ramdas Gopaldas Sadhu Vs Baldevdas Kaushalyadas
Bombay High Court · AIR 1914 Bom 116 : (1914) 16 BOMLR 757
High Courts02 Sept 1914
Valli Ise Amanji Vs Mahmad Adam Asmal
Bombay High Court · AIR 1914 Bom 117 : (1914) 16 BOMLR 763
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1
High Courts01 Sept 1914
Purushottam Daji Mandlik Vs Pandurang Chintaman Biwalkar
Bombay High Court · (1915) 17 BOMLR 157
Specific Relief Act, 1877 — Section 39
High Courts31 Aug 1914Dismissed
Subappa Shenkareppa Vs Venkappa Golappa
Bombay High Court · AIR 1915 Bom 92(2) : (1915) 17 BOMLR 141
Limitation Act, 1963 — Article 142, 144
High Courts31 Aug 1914
Dhondo Ramchandra Kulkarni Vs Bhikaji Gopal
Bombay High Court · AIR 1915 Bom 54 : (1915) 17 BOMLR 144
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11(IV)Dekkhan Agriculturists Relief Act, 1879 — Section 13
High Courts28 Aug 1914
Thomas G.G. French Vs Julia French
Bombay High Court · AIR 1914 Bom 237(1) : (1914) 16 BOMLR 754
Bombay Civil Courts Act, 1869 — Section 16
High Courts28 Aug 1914Dismissed
G.K. Malvankar Vs The Credit Bank of India Ltd.
Bombay High Court · AIR 1914 Bom 118 : (1914) 16 BOMLR 733
High Courts27 Aug 1914Dismissed
R.D. Sethna Vs Jwalaprasad Gayaprasad
Bombay High Court · AIR 1914 Bom 260 : (1914) 16 BOMLR 972
High Courts27 Aug 1914
Bayabai Sakalkar Vs Haridas Ranchhordas
Bombay High Court · AIR 1915 Bom 10 : (1915) 17 BOMLR 115
Succession Act, 1925 — Section 62
High Courts26 Aug 1914
Madhavrao Moreshvar Pant Amatya Vs Rama Kalu Ghadi
Bombay High Court · AIR 1914 Bom 238 : (1914) 16 BOMLR 746
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6Maharashtra Revenue Jurisdiction Act, 1876 — Section 5
High Courts25 Aug 1914
Hirji Khetsey Vs The Indian Specie Bank Ltd.
Bombay High Court · AIR 1915 Bom 27 : (1915) 17 BOMLR 65
High Courts24 Aug 1914
Nagindas Jekisondas Vs Nanabhai Dullabhram
Bombay High Court · AIR 1914 Bom 179(2) : (1914) 16 BOMLR 774
Transfer of Property Act, 1882 — Section 108
High Courts21 Aug 1914
Sakharam Mansaram Vs Gulabchand Tarachand
Bombay High Court · AIR 1914 Bom 136 : (1914) 16 BOMLR 743
Negotiable Instruments Act, 1881 (NI) — Section 9
High Courts21 Aug 1914Allowed
Madhavrao Keshavrao Vs Sahebrao Ganpatrao
Bombay High Court · AIR 1914 Bom 177 : (1914) 16 BOMLR 769
Dekkhan Agriculturists Relief Act, 1879 — Section 10A
High Courts20 Aug 1914
Bhagwat Bhaskar Koranne Vs Nivratti Sakharam Bhadule and Others
Bombay High Court · (1915) ILR (Bom) 113