High Courts18 Nov 1914
Emperor Vs Bhagwan Chhagan
Bombay High Court · (1915) 17 BOMLR 68
Penal Code, 1860 (IPC) — Section 335
COURT ARCHIVE
Bombay High Court judgments, 1914
170 judgments · page 2 of 9
High Courts13 Nov 1914Dismissed
The Ahmedabad Municipality Vs Sakarchand Mohakamchand
Bombay High Court · AIR 1915 Bom 91 : (1915) 17 BOMLR 182
District Municipalities Act — Section 59, 76
High Courts06 Nov 1914Dismissed
Khimji Vasanji Vs Narsi Dhanji
Bombay High Court · AIR 1915 Bom 300 : (1915) 17 BOMLR 225
High Courts06 Nov 1914
Khimji Vassonji and Another Vs Narsi Dhanji and Others
Bombay High Court · (1915) ILR (Bom) 682
High Courts05 Nov 1914Dismissed
Munna Lal Parruck Vs Sarat Chunder Mukerji
Bombay High Court · (1915) 17 BOMLR 408
High Courts01 Nov 1914Dismissed
Karmali Abdulla Allarkhia Vs Vora Karimji
Bombay High Court · (1915) 17 BOMLR 103
High Courts22 Oct 1914Dismissed
Seth Ramlal Vs Narsingdas
Bombay High Court · (1915) 17 BOMLR 404 : (1915) 2 LW 163
High Courts21 Oct 1914Dismissed
The Secretary of State for India in Council Vs Sri Raja Kirtibas Bhupati Harichandan Mahapatra and Sri Birbar Narayan Chandra Dhir Narendra
Bombay High Court · (1915) 17 BOMLR 32
Village Chaukidari Act, 1870 — Section 1
High Courts15 Oct 1914
Chanmalswami Rudraswami Vs Gangadharappa Baslingappa
Bombay High Court · AIR 1914 Bom 149 : (1914) 16 BOMLR 954
Civil Procedure Code, 1908 (CPC) — Section 97
High Courts07 Oct 1914
Miss Blanche Somerset Taylor Vs Charles George Bleach Charles George Bleach Vs Miss Blanche Somerset Taylor
Bombay High Court · (1915) ILR (Bom) 182
Divorce Act, 1869 — Section 37
High Courts07 Oct 1914
Blanche Somerset Taylor Vs Charles George Bleach Charles George Bleach Vs Blanche Somerset Taylor
Bombay High Court · AIR 1915 Bom 50 : (1915) 17 BOMLR 56
Divorce Act, 1869 — Section 37
High Courts05 Oct 1914Dismissed
Balaram Vithalchand Gujar Vs Maruti Devji Dubal
Bombay High Court · AIR 1915 Bom 40 : (1915) 17 BOMLR 178
Civil Procedure Code, 1908 (CPC) — Section 48Limitation Act, 1908 — Article 182
High Courts03 Oct 1914
Kashinath Parashram Gadgil Vs Gourabai Mallappa Warad
Bombay High Court · AIR 1915 Bom 18 : (1915) 17 BOMLR 169
Court Fees Act, 1870 — Section 19D
High Courts02 Oct 1914
Emperor Vs Gana Krishna Walunj
Bombay High Court · AIR 1914 Bom 258 : (1914) 16 BOMLR 939
Criminal Procedure Code, 1898 (CrPC) — Section 345
High Courts01 Oct 1914
In Re: Visa Samta
Bombay High Court · AIR 1914 Bom 225(1) : (1914) 16 BOMLR 951
High Courts30 Sept 1914
In Re: Sangappa Gadigeppa
Bombay High Court · AIR 1914 Bom 230 : (1914) 16 BOMLR 947
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts30 Sept 1914
In Re: Manku Bala Patil
Bombay High Court · AIR 1914 Bom 202(1) : (1914) 16 BOMLR 946
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts19 Sept 1914
Amirbibi Vs Azizabibi
Bombay High Court · AIR 1914 Bom 109(2) : (1914) 16 BOMLR 977
Mussalman Wakf Validating Act, 1913 — Section 3