CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Bombay High Court/1914

COURT ARCHIVE

Bombay High Court judgments, 1914

170 judgments · page 4 of 9

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1915
  • 1914
  • 1913
  • 1912
  • 1911
  • 1910
  • 1909
  • 1908
  • 1907
  • 1906
  • 1905
  • 1904
  • 1903
  • 1902
  • 1901
High Courts20 Aug 1914

Bhagwat Bhaskar Koranne Vs Nivritti Sakharam Bhadule

Bombay High Court · AIR 1914 Bom 245(2) : (1914) 16 BOMLR 738

Read judgment
High Courts19 Aug 1914

Venkaji Narayan Kulkarni Vs Gopal Ramchandra Deshpande

Bombay High Court · AIR 1914 Bom 124(2) : (1914) 16 BOMLR 718

Read judgment
High Courts19 Aug 1914

Basangauda Nagangauda Vs Basangauda Dodangauda

Bombay High Court · AIR 1914 Bom 202(2) : (1914) 16 BOMLR 699

Read judgment
High Courts19 Aug 1914

Basangavda Bin Nagangavda Vs Basangavda Bin Dodangavda and Others

Bombay High Court · (1915) ILR (Bom) 87

Civil Procedure Code, 1908 (CPC) — Section 98
Read judgment
High Courts18 Aug 1914

Nathabhai Tricamlal Vs Ranchodlal Ramji

Bombay High Court · AIR 1914 Bom 242 : (1914) 16 BOMLR 696

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 5
Read judgment
High Courts18 Aug 1914

In Re: Indian Companies Act (VI of 1882) In Re: The Credit Bank of India Limited (In Liquidation) Fazulbhoy Jaffer

Bombay High Court · (1915) ILR (Bom) 331

Companies Act, 1882 — Section 45
Read judgment
High Courts18 Aug 1914

Nathabhai Tricamlal Vs Ranchhodlal Ramji

Bombay High Court · (1915) ILR (Bom) 52

Read judgment
High Courts18 Aug 1914Dismissed

Fazulbhoy Jaffer Vs The Credit Bank of India Ltd.

Bombay High Court · AIR 1914 Bom 128(2) : (1914) 16 BOMLR 730

Companies Act, 1882 — Section 45
Read judgment
High Courts17 Aug 1914

Emperor Vs Bhagubhai Dwarkadas

Bombay High Court · (1914) 16 BOMLR 684

Criminal Procedure Code, 1898 (CrPC) — Section 144
Read judgment
High Courts14 Aug 1914

Yeshwant Vishnu Nene Vs Keshavrao Bhaiji

Bombay High Court · AIR 1914 Bom 294 : (1914) 16 BOMLR 720

Read judgment
High Courts13 Aug 1914

Umabai Shankar Godbole Vs Amritrao Anant

Bombay High Court · AIR 1915 Bom 313 : (1915) 17 BOMLR 133

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52
Read judgment
High Courts13 Aug 1914

Emperor Vs Govinda Babaji Babde

Bombay High Court · AIR 1914 Bom 124(1) : (1914) 16 BOMLR 683

Read judgment
High Courts12 Aug 1914Dismissed

Tulsidas Lallubhai Vs The Bharatkhand Cotton Mills Co. Ltd

Bombay High Court · AIR 1914 Bom 251 : (1914) 16 BOMLR 692

Read judgment
High Courts12 Aug 1914

Chhotalal Hirachand Vs Jethalal Varajbhai

Bombay High Court · AIR 1914 Bom 148 : (1914) 16 BOMLR 676

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
Read judgment
High Courts12 Aug 1914

The Surat City Municipality Vs Chhabildas Dharamchand

Bombay High Court · AIR 1914 Bom 22 : (1914) 16 BOMLR 749

Bombay District Municipal Act, 1901 — Section 82(3)
Read judgment
High Courts10 Aug 1914

Emperor Vs Narayan Ganpaya Havnik

Bombay High Court · AIR 1914 Bom 232 : (1914) 16 BOMLR 678

Criminal Procedure Code, 1898 (CrPC) — Section 195(1)(c)
Read judgment
High Courts07 Aug 1914

Laxmandas Harakchand Vs Baban Bhikari

Bombay High Court · AIR 1914 Bom 281 : (1914) 16 BOMLR 671

Dekkhan Agriculturists Relief Act, 1879 — Section 15D
Read judgment
High Courts31 Jul 1914

Rama Tulsa Mahar Vs Bhagchand Motiram

Bombay High Court · AIR 1914 Bom 200 : (1914) 16 BOMLR 687

Civil Procedure Code, 1908 (CPC) — Section 47
Read judgment
High Courts29 Jul 1914

Daji Abaji Sawant Vs Sakharam Krisna Kulkarni

Bombay High Court · AIR 1914 Bom 253 : (1914) 16 BOMLR 641

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
Read judgment
High Courts29 Jul 1914

Shidappa Bapu Biradkar Vs Ningangauda Siddangauda

Bombay High Court · AIR 1914 Bom 107 : (1914) 16 BOMLR 663

Read judgment
Previous123456…9Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions