High Courts03 Jul 1907
Shahzadi Begam Vs The Secretary of State for India
Bombay High Court · (1907) 9 BOMLR 1192
COURT ARCHIVE
Bombay High Court judgments, 1907
213 judgments · page 6 of 11
High Courts03 Jul 1907Dismissed
Ibrahim Goolam Ariff Vs Saiboo
Bombay High Court · (1907) 9 BOMLR 872
High Courts02 Jul 1907
Somabhai Hirachand Vs Wadilal Premchand
Bombay High Court · (1907) 9 BOMLR 883
High Courts02 Jul 1907
Manikbai Jivaraj Vs Virchand Ramchandra
Bombay High Court · (1907) 9 BOMLR 1020
Civil Procedure Code, 1908 (CPC) — Section 13Limitation Act, 1908 — Article 106
High Courts01 Jul 1907
Mahomed Abdulla Jitaker Vs Abdul Rehman Jitaker
Bombay High Court · (1907) 9 BOMLR 998
Evidence Act, 1872 — Section 115
High Courts27 Jun 1907
Mustafa Rahim Vs Motilal Chunilal
Bombay High Court · (1907) 9 BOMLR 742
Criminal Procedure Code, 1898 (CrPC) — Section 202
High Courts25 Jun 1907
Emperor Vs Narayen Raghunath Patki
Bombay High Court · (1907) 9 BOMLR 789
City of Bombay Police Act, 1902 — Section 63(1)Criminal Procedure Code, 1898 (CrPC) — Section 162Letters Patent Act, 1865 — Clause 25
High Courts20 Jun 1907Dismissed
Raja Muhammad Mumtaz Ali Khan Vs Murad Bakhsh and Others
Bombay High Court · (1907) 9 BOMLR 851
High Courts19 Jun 1907
Tara Hari Shinde Vs Krishna Bandu Ghodke
Bombay High Court · (1907) 9 BOMLR 774
High Courts19 Jun 1907
Rukhminibai Subraya Vs Venkatesh Bab Prabhu
Bombay High Court · (1907) 9 BOMLR 958
Civil Procedure Code, 1908 (CPC) — Section 13, 43Transfer of Property Act, 1882 — Section 62
High Courts18 Jun 1907
Kedarmal Bhuramal Vs Surajmal Govindram
Bombay High Court · (1907) 9 BOMLR 903
Contract Act, 1872 — Section 46, 47, 49
High Courts13 Jun 1907Dismissed
In Re: Ali Mahomed Gulam Hoosein
Bombay High Court · (1907) 9 BOMLR 737
City of Bombay Municipal Council Act, 1988 — Section 349B
High Courts12 Jun 1907Dismissed
Emperor Vs Tapidas Durlabhdas
Bombay High Court · (1907) 9 BOMLR 732
Penal Code, 1860 (IPC) — Section 486
High Courts05 Jun 1907Allowed
Nabakumari Debi Vs Behari Lal Sen
Bombay High Court · (1907) 9 BOMLR 846
High Courts17 May 1907
Emperor Vs Raju Ahilaji
Bombay High Court · (1907) 9 BOMLR 730
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts15 May 1907Dismissed
Annanda Pershad Panja Vs Prasannamoyi Dasi
Bombay High Court · (1907) 9 BOMLR 743
Limitation Act, 1877 — Article 95
High Courts15 May 1907Dismissed
Babu Har Shankar Partab Singh Vs Lal Raghuraj Singh
Bombay High Court · (1907) 9 BOMLR 757
Civil Procedure Code, 1908 (CPC) — Section 13Oudh Estates Act, 1869 — Section 33
High Courts15 May 1907Allowed
Hari Mohun Misser Vs Surendra Narayan Singh
Bombay High Court · (1907) 9 BOMLR 750
High Courts09 May 1907Allowed
Kessowji Issur Vs The Great Indian Peninsula Railway
Bombay High Court · (1907) 9 BOMLR 671