High Courts23 Apr 1907Dismissed
Dhanakdhari Singh Vs Mahabir Pershad Singh
Bombay High Court · (1907) 9 BOMLR 651
COURT ARCHIVE
Bombay High Court judgments, 1907
213 judgments · page 7 of 11
High Courts19 Apr 1907
Emperor Vs Pascal Shimau
Bombay High Court · (1907) 9 BOMLR 703
Cantonments Act, 1889 — Section 13
High Courts19 Apr 1907
Emperor Vs Atmaram and Govind
Bombay High Court · (1907) 9 BOMLR 681
City of Bombay Police Act, 1902 — Section 12
High Courts18 Apr 1907
The Government Pleader Vs Maganlal N. Choksi
Bombay High Court · (1907) 9 BOMLR 866
High Courts18 Apr 1907Dismissed
Bhaishankar Nanabhai Vs The Municipal Corporation of Bombay and The Municipal Commissioner and Sixteen Other Persons
Bombay High Court · (1907) 9 BOMLR 417
City of Bombay Municipal Council Act, 1988 — Section 34Civil Procedure Code, 1908 (CPC) — Section 11
High Courts15 Apr 1907
Wadia and Gandhy and Co. Vs Purshotum Shivji
Bombay High Court · (1907) 9 BOMLR 508
Limitation Act, 1877 — Article 178
High Courts15 Apr 1907
Dinsha Sorabji Mody Vs Dinsha Sorabji Mody
Bombay High Court · (1907) 9 BOMLR 488
Succession Act, 1925 — Section 78
High Courts15 Apr 1907
Dinshaw Sorabji Mody and Another Vs Dinshaw Sorabji Mody and Others
Bombay High Court · (1907) ILR (Bom) 472
Succession Act, 1865 — Section 78
High Courts12 Apr 1907
In Re: Gopal Sidheshvar
Bombay High Court · (1907) 9 BOMLR 735
Criminal Procedure Code, 1898 (CrPC) — Section 195(c)Penal Code, 1860 (IPC) — Section 471
High Courts12 Apr 1907
Chhagan Guman Vs Lakshman Dagdu
Bombay High Court · (1907) 9 BOMLR 728
Civil Procedure Code, 1882 — Section 232Transfer of Property Act, 1882 — Section 97
High Courts10 Apr 1907
Secretary of State Vs Wasudeo Sakharam
Bombay High Court · (1907) 9 BOMLR 719
Civil Procedure Code, 1908 (CPC) — Section 37
High Courts10 Apr 1907
Gopalrao Manohar Tambekar Vs Harilal Subrai Sevak
Bombay High Court · (1907) 9 BOMLR 715
Limitation Act, 1963 — Section 19
High Courts09 Apr 1907
Hasanali Mahomedali Vs Esmailji Sulemanji
Bombay High Court · (1907) 9 BOMLR 606
Evidence Act, 1872 — Section 111Trusts Act, 1882 — Section 88
High Courts05 Apr 1907
Haji Umarani Kachi Vs Ganeshbhat Purshottambhat
Bombay High Court · (1907) 9 BOMLR 1101
Easements Act, 1882 — Section 15, 47
High Courts02 Apr 1907
Nagardas Vutsraj Vs Anandrao Bhai
Bombay High Court · (1907) 9 BOMLR 495
Guardians and Wards Act, 1890 — Section 48, 7Majority Act, 1875 — Section 3
High Courts27 Mar 1907
Badeshah Mahamadshah Vs Narayan Anant Samant
Bombay High Court · (1907) 9 BOMLR 829
Khoti Settlement Act, 1880 — Section 10
High Courts25 Mar 1907
Bai Chanchal Vs Laxmi Dying and Co. Ltd.
Bombay High Court · (1907) 9 BOMLR 825
Companies Act, 1956 — Section 182