High Courts05 Mar 1907
Trikumdas Damodhar and Others Vs Haridas Morarji and Others
Bombay High Court · (1907) ILR (Bom) 583
COURT ARCHIVE
Bombay High Court judgments, 1907
213 judgments · page 9 of 11
High Courts04 Mar 1907
Emperor Vs Savalya Atma Pastya
Bombay High Court · (1907) 9 BOMLR 356
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts04 Mar 1907
Saundanappa Andanappa Vs Shivbasawa Amingowda
Bombay High Court · (1907) 9 BOMLR 439
High Courts04 Mar 1907
Shivlal Nanakram Vs Shrikisson Balkissondass and Mitchell and Co. (Third Party)
Bombay High Court · (1907) 9 BOMLR 374
High Courts01 Mar 1907
Satu Vithuji Vs Dagdu Bhagu
Bombay High Court · (1907) 9 BOMLR 462
Civil Procedure Code, 1908 (CPC) — Section 13Transfer of Property Act, 1882 — Section 99
High Courts01 Mar 1907
Mir Akbar Ali Vs Mir Abdool Ali
Bombay High Court · (1907) 9 BOMLR 295
Criminal Procedure Code, 1898 (CrPC) — Section 248
High Courts26 Feb 1907
Emperor Vs Annappa Bharamganda
Bombay High Court · (1907) 9 BOMLR 347
Penal Code, 1860 (IPC) — Section 326
High Courts26 Feb 1907
Bhikaiji Maneckji Vs Maneckji Mancherji
Bombay High Court · (1907) 9 BOMLR 359
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts21 Feb 1907
Hanmant Raghavendra Vs Shankar Raoji
Bombay High Court · (1907) 9 BOMLR 323
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts19 Feb 1907
Gulam Rasul Vs Balu Sayaji Chambhar
Bombay High Court · (1907) 9 BOMLR 527
Mamlatdars Court Act, 1906 — Section 5
High Courts19 Feb 1907
Chapsey Cooverji Vs Jethabhai Nursey and Others
Bombay High Court · (1907) 9 BOMLR 514
Specific Relief Act, 1877 — Section 42
High Courts18 Feb 1907
Vinayakrao Ganpatrao Vs Vidyashankar Bharati
Bombay High Court · (1907) 9 BOMLR 404
High Courts15 Feb 1907
Emperor Vs Ganesh Damodar
Bombay High Court · (1907) 9 BOMLR 353
Criminal Procedure Code, 1898 (CrPC) — Section 544
High Courts15 Feb 1907
Ramchandra Ballal Vs Dattatraya Vishnu
Bombay High Court · (1907) 9 BOMLR 320
Khoti Settlement Act, 1880 — Section 10
High Courts14 Feb 1907
Emperor Vs Nabi Fakira
Bombay High Court · (1907) 9 BOMLR 250
Criminal Procedure Code, 1898 (CrPC) — Section 253, 367
High Courts14 Feb 1907
Nandlal Chunilal Vs Gopilal Manilal
Bombay High Court · (1907) 9 BOMLR 316
Limitation Act, 1963 — Section 19
High Courts14 Feb 1907Dismissed
Bachoo Harkisondas Vs Mankorebai
Bombay High Court · (1907) 9 BOMLR 646