High Courts14 Feb 1907
Thama Vs Govind Bilal
Bombay High Court · (1907) 9 BOMLR 401
Registration Act, 1877 — Section 58, 59, 60
COURT ARCHIVE
Bombay High Court judgments, 1907
213 judgments · page 10 of 11
High Courts12 Feb 1907
Narandas Ramji Vs Narandas Ramji
Bombay High Court · (1907) 9 BOMLR 287
Evidence Act, 1872 — Section 92(4)
High Courts12 Feb 1907
Narrondas Ramji and Another Vs Narrondas Ramji and Others
Bombay High Court · (1907) ILR (Bom) 418
Evidence Act, 1872 — Section 82Limitation Act, 1877 — Section 10
High Courts12 Feb 1907
Haji Noor Mahomed Vs N.C. Macleod
Bombay High Court · (1907) 9 BOMLR 274
Civil Procedure Code, 1882 — Section 248
High Courts08 Feb 1907
Prayaga Doss Jee Varu Vs Tirumala Anandam Tillai
Bombay High Court · (1907) 9 BOMLR 588
High Courts08 Feb 1907
Bai Gulabbai Vs Shri Datgarji Mohangarji
Bombay High Court · (1907) 9 BOMLR 393
Evidence Act, 1872 — Section 92
High Courts07 Feb 1907
Bijoy Gopal Mukerji Vs Srimati Krishna Mahishi
Bombay High Court · (1907) 9 BOMLR 602
Limitation Act, 1908 — Article 19
High Courts07 Feb 1907Dismissed
Deputy Commissioner of Kheri Vs Khanjan Singh
Bombay High Court · (1907) 9 BOMLR 591
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts07 Feb 1907Dismissed
Anandrao Ganpatrao Vs Vasantrao Madhavrao
Bombay High Court · (1907) 9 BOMLR 595
High Courts06 Feb 1907
Maganlal Gopaldas Vs Lalchand Hirachand
Bombay High Court · (1907) 9 BOMLR 259
Specific Relief Act, 1877 — Section 42
High Courts01 Feb 1907
Zungabai Bhawani Vs Bhawani Appaji
Bombay High Court · (1907) 9 BOMLR 388
Evidence Act, 1872 — Section 115
High Courts31 Jan 1907
Emperor Vs Anandrao Khanderao Raste
Bombay High Court · (1907) 9 BOMLR 247
Bombay District Municipal Act, 1901 — Section 131, 135
High Courts31 Jan 1907
Mahamad Kasam Vs Ranu Yesji Naik
Bombay High Court · (1907) 9 BOMLR 254
Registration Act, 1908 — Section 49
High Courts24 Jan 1907
Nanu Narayen Kothare Vs The Advocate General of Bombay
Bombay High Court · (1907) 9 BOMLR 370
High Courts24 Jan 1907
Emperor Vs Parabhu Ghatgeappa
Bombay High Court · (1907) 9 BOMLR 229
Evidence Act, 1872 — Section 114
High Courts22 Jan 1907
Soolleman Somji Vs The Bank of Bombay
Bombay High Court · (1907) 9 BOMLR 165
Specific Relief Act, 1877 — Section 45