High Courts18 Jan 1907
Ramkrishna Sitaram Vs Haji Dawood Ismail
Bombay High Court · (1907) 9 BOMLR 208
Presidency Small Cause Courts Act, 1882 — Section 38
COURT ARCHIVE
Bombay High Court judgments, 1907
213 judgments · page 11 of 11
High Courts16 Jan 1907
Poma Dongra Vs William Gillespie
Bombay High Court · (1907) 9 BOMLR 143
Civil Procedure Code, 1882 — Section 210Contract Act, 1872 — Section 16
High Courts13 Jan 1907
Emperor Vs Bapoo Yellapa
Bombay High Court · (1907) 9 BOMLR 244
Criminal Procedure Code, 1898 (CrPC) — Section 110, 125
High Courts11 Jan 1907
Emperor Vs Umakant Balvant
Bombay High Court · (1907) 9 BOMLR 222
Penal Code, 1860 (IPC) — Section 170
High Courts11 Jan 1907
Emperor Vs Shahukha Mahibukha
Bombay High Court · (1907) 9 BOMLR 164
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts11 Jan 1907
Emperor Vs Bhagwandas Kanji
Bombay High Court · (1907) 9 BOMLR 331
Aden Courts Act, 1864 — Section 29, 30Criminal Procedure Code, 1898 (CrPC) — Section 213, 218(2)
High Courts11 Jan 1907
Emperor Vs Abdool Wadood Ahmed
Bombay High Court · (1907) 9 BOMLR 230
Penal Code, 1860 (IPC) — Section 499, 500
High Courts10 Jan 1907
Emperor Vs Mahmadkhan Sultankhan
Bombay High Court · (1907) 9 BOMLR 153
Penal Code, 1860 (IPC) — Section 149, 300
High Courts10 Jan 1907
Emperor Vs Rashid Karmalli
Bombay High Court · (1907) 9 BOMLR 212
Criminal Procedure Code, 1898 (CrPC) — Section 190(c), 195, 478
High Courts10 Jan 1907
Banoo Begum Vs Mir Aun Ali
Bombay High Court · (1907) 9 BOMLR 188
Contract Act, 1872 — Section 25
High Courts09 Jan 1907
Keshavlal Hiralal Vs Mayabhai Premchand
Bombay High Court · (1907) 9 BOMLR 204
Limitation Act, 1963 — Section 14
High Courts07 Jan 1907
Hurmukhrai Amoluckchand Vs Narotamdass Gordhandass
Bombay High Court · (1907) 9 BOMLR 125
Contract Act, 1872 — Section 30