High Courts01 Aug 1907
Kazi Mahamad Gulam Reza Vs Narotam Kuber
Bombay High Court · (1907) 9 BOMLR 1117
COURT ARCHIVE
Bombay High Court judgments, 1907
213 judgments · page 5 of 11
High Courts01 Aug 1907
Fatmabibi Vs Shaik Hassan
Bombay High Court · (1907) 9 BOMLR 1071
Registration Act, 1908 — Section 17(h)Trusts Act, 1882 — Section 1, 75
High Courts25 Jul 1907
In Re: Goolbai and Lilbai
Bombay High Court · (1907) 9 BOMLR 923
Guardians and Wards Act, 1890 — Section 17
High Courts22 Jul 1907Dismissed
Chabildas Lalloobhai Vs Dayal Mowji
Bombay High Court · (1907) 9 BOMLR 1062
Transfer of Property Act, 1882 — Section 69
High Courts22 Jul 1907
Vasudeva Mudaliar Vs K.S. Srinivasa Pillai
Bombay High Court · (1907) 9 BOMLR 1104
High Courts19 Jul 1907
Damodar Vamanbowa Vs Satyabhamabai
Bombay High Court · (1907) 9 BOMLR 889
Pensions Act, 1871 — Section 4
High Courts18 Jul 1907
Bhagabai Vs Narayan Gopal Narayan Gopal Vs Bhagabai
Bombay High Court · (1907) 9 BOMLR 950
Contract Act, 1872 — Section 23
High Courts17 Jul 1907
In Re: Government of Bombay In Re: Merwanji Muncherji Cama
Bombay High Court · (1907) 9 BOMLR 1232
Land Acquisition Act, 1894 — Section 19
High Courts17 Jul 1907
Emperor Vs Nanabhoy Bezanji Choksey
Bombay High Court · (1907) 9 BOMLR 932
City of Bombay Municipal Council Act, 1988 — Section 337(2), 349C
High Courts16 Jul 1907
Vajechand Ramaji Vs Nandram Daluram
Bombay High Court · (1907) 9 BOMLR 1028
Bombay Mamlatdars Courts Act, 1876 — Section 4
High Courts16 Jul 1907
The Agent, G.I.P. Railway Company Vs Dewasi Versee and Others
Bombay High Court · (1907) ILR (Bom) 534
Railways Act, 1890 — Section 77
High Courts16 Jul 1907Allowed
Great Indian Peninsula Railway Vs Devasi Versee
Bombay High Court · (1907) 9 BOMLR 942
Railways Act, 1890 — Section 140, 77
High Courts11 Jul 1907
R.D. Sethna Vs Mirza Mahomed Shirazi (No. 1)
Bombay High Court · (1907) 9 BOMLR 1034
High Courts11 Jul 1907
Narayan Dhondiba Vs Tukaram Govindshet
Bombay High Court · (1907) 9 BOMLR 896
Criminal Procedure Code, 1898 (CrPC) — Section 195(7)(3)Mamlatdars Court Act, 1906 — Section 23(3)
High Courts11 Jul 1907
Haridas Dayal Vs Subraya Nagappa
Bombay High Court · (1907) 9 BOMLR 885
Bombay Land Record of Rights Act, 1903 — Section 10(i)
High Courts09 Jul 1907
Vishnu Ramchandra Vs Ramchandra Yeshwant
Bombay High Court · (1907) 9 BOMLR 936
High Courts05 Jul 1907
Balaji Bhawanrao Vs Datto Ramchandra
Bombay High Court · (1907) 9 BOMLR 1026
Dekkhan Agriculturists Relief Act, 1879 — Section 15B
High Courts04 Jul 1907Dismissed
Emperor Vs Shiva Adar
Bombay High Court · (1907) 9 BOMLR 893
Limitation Act, 1963 — Section 5
High Courts04 Jul 1907
Emperor Vs Laxman Subhana
Bombay High Court · (1907) 9 BOMLR 895
Criminal Procedure Code, 1898 (CrPC) — Section 162