High Courts15 Oct 1907
Dattatraya Balwant Chitnis Vs The Municipal Commissioner of Bombay
Bombay High Court · (1907) 9 BOMLR 1321
City of Bombay Municipal Council Act, 1988 — Section 222, 3(u)
COURT ARCHIVE
Bombay High Court judgments, 1907
213 judgments · page 3 of 11
High Courts14 Oct 1907
Ochhavlal Chandraprasad Vs Gopal Kalyan
Bombay High Court · (1907) 9 BOMLR 1332
High Courts07 Oct 1907
Pestonji Nusserwanji Vs Nemchand Maneckchand
Bombay High Court · (1907) 9 BOMLR 1301
High Courts02 Oct 1907Allowed
Amritram Harinarayan Vs Ramji Vallabh
Bombay High Court · (1908) 10 BOMLR 87
High Courts01 Oct 1907
Deu Dada Gavli Vs Sitaram Chimnaji
Bombay High Court · (1907) 9 BOMLR 1179
Mamlatdars Court Act, 1906 — Section 19(b)
High Courts27 Sept 1907
Banoo Begum Vs Mir Abed Ali
Bombay High Court · (1907) 9 BOMLR 1152
Civil Procedure Code, 1882 — Section 257A
High Courts25 Sept 1907
Emperor Vs Aditram Miratram and Hussan Latif
Bombay High Court · (1907) 9 BOMLR 1160
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts20 Sept 1907
Nathaji Anandrav Patil Vs Nana Sarjerao Patil
Bombay High Court · (1907) 9 BOMLR 1173
Transfer of Property Act, 1882 — Section 52
High Courts16 Sept 1907
In Re: Hormasji Framji Warden and In Re: Hirjibhai Bomanji Warden
Bombay High Court · (1907) 9 BOMLR 1203
High Courts05 Sept 1907
Ganesh Narayan Vs Vishnu Ramchandra
Bombay High Court · (1907) 9 BOMLR 1164
Contract Act, 1872 — Section 16(1)
High Courts05 Sept 1907
Chatring Moolchand Vs Lieut. R.H. Whitchurch
Bombay High Court · (1907) 9 BOMLR 1296
Contract Act, 1872 — Section 16, 19
High Courts02 Sept 1907
Vijbhukandas Dwarkadas Vs Dayaram Jadav
Bombay High Court · (1907) 9 BOMLR 1181
High Courts02 Sept 1907
Vrijbhukandas Dwarkadas Vs Bai Parvati
Bombay High Court · (1907) 9 BOMLR 1187
High Courts29 Aug 1907
Gulabchand Gopaldas Vs Chunilal Jagjivandas
Bombay High Court · (1907) 9 BOMLR 1134
Evidence Act, 1872 — Section 13, 43
High Courts27 Aug 1907
Chunilal Jethabhai Vs Dahyabhai Amulakh
Bombay High Court · (1907) 9 BOMLR 1138
High Courts26 Aug 1907
Ranchhod Bhawan Vs Manmohandas Ramji
Bombay High Court · (1907) 9 BOMLR 1087
Contract Act, 1872 — Section 73