High Courts02 Dec 1907
Jamshed K. Tarachand Vs Soonabai
Bombay High Court · (1908) 10 BOMLR 417
Succession Act, 1925 — Section 105
COURT ARCHIVE
Bombay High Court judgments, 1907
213 judgments · page 2 of 11
High Courts02 Dec 1907
Jamshedji Cursetjee Tarachand Vs Soonabai and Others
Bombay High Court · 1 Ind. Cas. 834
Succession Act, 1925 — Section 105
High Courts28 Nov 1907
Jamsedji Manekji Kotwal Vs Haria Daya
Bombay High Court · (1908) 10 BOMLR 18
Civil Procedure Code, 1882 — Section 224
High Courts23 Nov 1907
Emperor Vs Kashia Antoo
Bombay High Court · (1908) 10 BOMLR 26
Penal Code, 1860 (IPC) — Section 114, 379
High Courts21 Nov 1907
In Re: Dalsukhram Hurgovandas
Bombay High Court · (1907) 9 BOMLR 1347
Criminal Procedure Code, 1898 (CrPC) — Section 435District Municipalities Act — Section 86
High Courts20 Nov 1907Allowed
Mussummat Waliha Vs Jogeshwar Narayan
Bombay High Court · (1908) 10 BOMLR 9
High Courts19 Nov 1907Allowed
Raja Gokuldas Vs Sheth Ghasiram
Bombay High Court · (1908) 10 BOMLR 144
High Courts19 Nov 1907Allowed
Bibi Phul Kumari Vs Ghanshyam Misra
Bombay High Court · (1908) 10 BOMLR 1
Civil Procedure Code, 1882 — Section 283
High Courts17 Nov 1907
In Re: Dorabji Cursetji Shroff
Bombay High Court · (1908) 10 BOMLR 675
Land Acquisition Act, 1894 — Section 6
High Courts01 Nov 1907
Ganesh S. Dandvate Vs Government Pleader
Bombay High Court · (1908) 10 BOMLR 21
High Courts01 Nov 1907
Purshottam Narayan Joglekar Vs Balvant Babaji Gurav
Bombay High Court · (1908) 10 BOMLR 13
High Courts31 Oct 1907
Bajrangi Singh Vs Manokarnika Bakhsh Singh
Bombay High Court · (1907) 9 BOMLR 1348
Evidence Act, 1872 — Section 43
High Courts19 Oct 1907
Ranchordas Tribhowandas Vs Pestonji Jehangir
Bombay High Court · (1907) 9 BOMLR 1329
Limitation Act, 1963 — Section 20
High Courts18 Oct 1907
Dayabhai Tapidas Vs Chunilal Hurgowandas
Bombay High Court · (1908) 10 BOMLR 97
High Courts17 Oct 1907
In Re: Anant Shivaji
Bombay High Court · (1907) 9 BOMLR 1285
Criminal Procedure Code, 1898 (CrPC) — Section 502
High Courts17 Oct 1907
Gokaldas Kala Vs Govind Vishwanath
Bombay High Court · (1907) 9 BOMLR 1334
Dekkhan Agriculturists Relief Act, 1879 — Section 15(b)