High Courts22 Aug 1907
Emperor Vs Haji Shaik Mahomad Shustari
Bombay High Court · (1907) 9 BOMLR 1059
COURT ARCHIVE
Bombay High Court judgments, 1907
213 judgments · page 4 of 11
High Courts21 Aug 1907
In Re: Ganeshdas Panalal
Bombay High Court · (1907) 9 BOMLR 1093
English Bankruptcy Act, 1914 — Section 108
High Courts19 Aug 1907
R.D. Sethna Vs Mirza Mahomed Shirazi (No. 4)
Bombay High Court · (1907) 9 BOMLR 1047
Evidence Act, 1872 — Section 11, 32
High Courts19 Aug 1907
Khetsidas Vs Narotum Gordhundas
Bombay High Court · (1907) 9 BOMLR 1084
Civil Procedure Code, 1908 (CPC) — Section 59
High Courts17 Aug 1907
Pandharinath Vishwanath Vs Govind Shivram
Bombay High Court · (1907) 9 BOMLR 1305
High Courts16 Aug 1907
R.D. Sethna Vs Mirza Mahomed Shirazi (No. 3)
Bombay High Court · (1907) 9 BOMLR 1044
High Courts15 Aug 1907
In Re: Framji Cawasji Markar; In Re: Costs of Crawford and Co.
Bombay High Court · (1907) 9 BOMLR 1014
High Courts15 Aug 1907
Govind Dattu Lonari Vs Yesuji Khandoji
Bombay High Court · (1908) 10 BOMLR 492
High Courts14 Aug 1907
Emperor Vs Vyankatsing Sambhusing
Bombay High Court · (1907) 9 BOMLR 1057
Criminal Procedure Code, 1898 (CrPC) — Section 269(3)Penal Code, 1860 (IPC) — Section 325
High Courts13 Aug 1907
N.C. Macleod Vs Haji Sajan Lalji
Bombay High Court · (1907) 9 BOMLR 1006
Insolvency Act, 1848 — Section 7
High Courts12 Aug 1907
R.D. Sethna Vs Mirza Mahomed Shirazi (No. 2)
Bombay High Court · (1907) 9 BOMLR 1042
High Courts07 Aug 1907
Emperor Vs A.M. Jeevanji
Bombay High Court · (1907) 9 BOMLR 967
Criminal Procedure Code, 1898 (CrPC) — Section 537Emigration Act, 1983 — Section 107(1), 111
High Courts07 Aug 1907
Khodabhai Sartansing Vs Chaganlal Kishordas
Bombay High Court · (1907) 9 BOMLR 1122
High Courts07 Aug 1907
Fatmabibi Budruddin Vs Ganesh Ballal Joglekar
Bombay High Court · (1907) 9 BOMLR 917
Dekkhan Agriculturists Relief Act, 1879 — Section 12, 13
High Courts06 Aug 1907Dismissed
Jan Mahomed Abdul Vs Syed Nurudin
Bombay High Court · (1907) 9 BOMLR 996
High Courts05 Aug 1907
Sheikh Chand Vs Hiralal Shamlal
Bombay High Court · (1907) 9 BOMLR 1114
Dekkhan Agriculturists Relief Act, 1879 — Section 15(b)